M/S Ssr-Shiva-Rk(Jv) vs The Managing Director
2024 Latest Caselaw 27377 Kant

Karnataka High Court

M/S Ssr-Shiva-Rk(Jv) vs The Managing Director on 14 November, 2024

                                       -1-
                                               NC: 2024:KHC:46231-DB
                                               COMAP No. 13 of 2021




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                  DATED THIS THE 14TH DAY OF NOVEMBER, 2024
                                    PRESENT
                    THE HON'BLE MR JUSTICE V KAMESWAR RAO
                                      AND
                      THE HON'BLE MR JUSTICE S RACHAIAH
                       COMMERCIAL APPEAL NO. 13 OF 2021
            BETWEEN:

                  M/S SSR-SHIVA-RK(JV)
                  HYDERABAD - 500 013.
                  REP. BY ITS LEAD PARTNER
                  M/S. SSR CREST ENGINEERS &
                  CONSTRUCTIONS LTD, HYDERABAD,
                  REP. BY ITS MANAGING DIRECTOR
                  SRI. CH. PAVAN
                  H.NO.2/23/8P, HMT, SHATAVAHANA COLONY
                  KUKUTPALLY HYDERABAD
                  TELANGANA - 500 072.

                                                          ...APPELLANT
Digitally
signed by   (BY SRI. B N PUTTALINGAIAH, ADVOCATE)
NARAYANA
UMA
Location:
            AND:
HIGH
COURT OF
KARNATAKA   1.    THE MANAGING DIRECTOR
                  KARNATAKA ROAD DEVELOPMENT
                  CORPORATION LTD
                  16/J, 1ST FLOOR
                  MILLER TANK BED AREA
                  BENGALURU - 560 052.

            2.    THE CHIEF ENGINEER
                  KARNATAKA ROAD DEVELOPMENT
                  16/J, 1ST FLOOR
                             -2-
                                    NC: 2024:KHC:46231-DB
                                    COMAP No. 13 of 2021




     MILLER TANK BED AREA
     BENGALURU - 560 052.

3.   THE SUPERINTENDING ENGINEER
     KARNATAKA ROAD DEVELOPMENT CORPORATION
     LTD, 16/J, 1ST FLOOR
     MILLER TANK BED AREA
     BENGALURU - 560 052.

4.   THE EXECUTIVE ENGINEER
     KARNATAKA ROAD DEVELOPMENT
     CORPORATION LTD
     OFFICE IN THE PREMISES OF
     PWD EXECUTIVE ENGINEER
     JE WARGI ROAD, GULBARGA
     KARNATAKA STATE - 585 102.

                                          ...RESPONDENTS
(BY SRI. GEORGE JOSEPH, ADVOCATE FOR R1 TO R4)


      THIS COMAP IS FILED U/S 13(1) OF THE COMMERCIAL
COURTS ACT, R/W SEC.96 OF THE CODE OF CIVIL PROCEDURE
PRAYING TO SET ASIDE THE JUDGMENT AND DECREE DATED:
23.11.2020 PASSED IN COM.O.S.3649/2011 BY THE LXXXII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
(CCH-83).


      THIS APPEAL, COMING ON FOR HEARING, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:      HON'BLE MR JUSTICE V KAMESWAR RAO
            and
            HON'BLE MR JUSTICE S RACHAIAH
                                -3-
                                         NC: 2024:KHC:46231-DB
                                         COMAP No. 13 of 2021




                         ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE V KAMESWAR RAO)

1. There is no appearance for the appellant. We find that

there was no appearance for the appellant even on

22.05.2023.

2. The appeal is dismissed for non-prosecution and in

default.

Sd/-

(V KAMESWAR RAO) JUDGE

Sd/-

(S RACHAIAH) JUDGE

UN