M P Umesh vs Smt Gowramma
2024 Latest Caselaw 27292 Kant

Karnataka High Court

M P Umesh vs Smt Gowramma on 13 November, 2024

Author: V Srishananda

Bench: V Srishananda

                                                      -1-
                                                                    NC: 2024:KHC:46023
                                                                CRL.RP No. 632 of 2016
                                                            C/W CRL.RP No. 517 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 13TH DAY OF NOVEMBER, 2024

                                                   BEFORE
                              THE HON'BLE MR JUSTICE V SRISHANANDA
                          CRIMINAL REVISION PETITION NO. 632 OF 2016
                                                    C/W
                          CRIMINAL REVISION PETITION NO. 517 OF 2016


                      In Crl.RP No. 632/2016

                      Between:

                      Smt. Gowramma
                      Aged about 38 years
                      W/o M.P.Umesha
                      R/at No.68, 9th Cross,
                      Dr.Rajakumar Road,
                      Yaraganahalli Hosa Badavane,
                      Teachers Layout, Mysore-570011.
                                                                            ...Petitioner
Digitally signed by
VEERENDRA             (By Sri P.Nataraju, Advocate)
KUMAR K M
Location: HIGH        And:
COURT OF
KARNATAKA
                      M.P.Umesh
                      Aged about 46 years
                      S/o Putta Shetty
                      R/at No.606, B Block,
                      3rd Cross, Kanakadasanagara,
                      Dattagalli, Mysore-23
                                                                          ...Respondent
                      (By Sri. Adinarayanappa, Advocate)

                             This Criminal Revision Petition is filed u/s.397(1) r/w 401
                      Cr.P.C. praying to set and modify the judgment and order
                                  -2-
                                               NC: 2024:KHC:46023
                                           CRL.RP No. 632 of 2016
                                       C/W CRL.RP No. 517 of 2016



passed by the learned V Additional District and Sessions Judge,
Mysuru in Crl.A.No. 191/2013 dated 18.02.2016 and etc.


In Crl.RP No. 517/2016

Between:

M.P.Umesh
S/o Puttashetty
Aged about 47 years
R/at No.606, B Block,
3rd Cross, Kanakadasanagara,
Dattagalli, Mysore-570004.
                                                   ...Petitioner
(By Sri. Adinarayanappa, Advocate)

And:

Smt Gowramma
W/o M.P.Umesh
Aged about 39 years
R/at No.68, 9th Cross,
Dr. Rajkumar Road,
Yeraganahalli New Layout,
Teachers Layout, Mysore -570103.
                                                 ...Respondent
(By Sri P.Nataraju., Advocate)

    This Criminal Revision Petition is filed u/s.397 r/w 401
Cr.P.C praying to set aside the judgment dated 18.02.2016
in Crl.A.No.191/2013 on the file of V Additional District and
Sessions Judge, Mysuru.


       These Criminal Revision Petitions, coming on for hearing,
this day, order was made therein as under:
                               -3-
                                              NC: 2024:KHC:46023
                                        CRL.RP No. 632 of 2016
                                    C/W CRL.RP No. 517 of 2016



CORAM:    HON'BLE MR JUSTICE V SRISHANANDA

                         ORAL ORDER

Joint memo is filed. Placing the joint memo on

record, revision petitions stand disposed of.

2. Amount as agreed in the joint memo, if not paid,

the order of the Appellate Court stands restored

automatically.

3. Amount in deposit is ordered to be withdrawn by

the wife under due identification.

4. Payment of Rs.50,000/- paid today before the

court is acknowledged by the learned counsel for the wife.

Respondent has acknowledged in the order sheet.

Sd/-

(V SRISHANANDA) JUDGE

SD