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Shriram Properties Ltd vs The Secretary
2024 Latest Caselaw 27290 Kant

Citation : 2024 Latest Caselaw 27290 Kant
Judgement Date : 13 November, 2024

Karnataka High Court

Shriram Properties Ltd vs The Secretary on 13 November, 2024

Author: Hemant Chandangoudar

Bench: Hemant Chandangoudar

                                                 -1-
                                                             NC: 2024:KHC:46056
                                                          WP No. 17774 of 2024




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 13TH DAY OF NOVEMBER, 2024

                                               BEFORE
                       THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                             WRIT PETITION NO. 17774 OF 2024 (GM-RES)
                      BETWEEN:

                      1.     SHRIRAM PROPERTIES LTD
                             COMPANY INCORPORATED
                             UNDER COMPANIES ACT
                             2013, AUTHORIZED REPRESENTATIVE
                             MRS. SHAILAJA M.G. AGED ABOUT 47 YEARS
                             HAVING ITS REGISTERED OFFICE
                             AT NO. 40/43, 8TH MAIN
                             4TH CROSS, SADASHIV NAGAR
                             BENGALURU 560 080

                      2.     SHRIPROP DWELLERS PVT LTD
                             COMPANY INCORPORATED UNDER
                             COMPANIES ACT, 2013
                             AUTHORIZED REPRESENTATIVE
                             MRS. SHAILAJA M.G.
                             AGED ABOUT 47 YEARS
                             HAVING ITS REGISTERED OFFICE
Digitally signed by          AT NO. 40/43, 8TH MAIN, 4TH CROSS
R HEMALATHA
Location: HIGH               SADASHIV NAGAR, BENGALURU 560 080 ...PETITIONERS
COURT OF
KARNATAKA
                      (BY SRI.VIJAY A., ADV. FOR
                          SRI. J P DARSHAN., ADV.)

                      AND:

                      1.     THE SECRETARY
                             REAL ESTATE REGULATORY
                             AUTHORITY KARNATAKA
                             HAVING OFFICE AT 2ND FLOOR
                             SILVER JUBILEE BLOCK,
                             UNITY BUILDING,
                             CSI COMPOUND
                              -2-
                                          NC: 2024:KHC:46056
                                      WP No. 17774 of 2024




     3RD CROSS, MISSION ROAD
     BENGALURU-560 027

2.   MR ARUN KUMAR TIWARI
     AGED ABOUT 39 YEARS
     S/O LATE MR K BALAKRISHNA
     REP BY GPA HOLDER
     MR A RAMACHANDRA NAYAK
     S/O LATE A KRISHNAYYA NAYAK
     RESIDING AT NO.349
     DHARMARAYA SWAMY TEMPLE ROAD
     BEHIND SBI BANK
     RAMAGONDANAHALLI WHITEFIELD
     BANGALORE EAST TALUK-560 066           ...RESPONDENTS



     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE JUDGMENT DATED 28/07/2023 PASSED BY THE R1
AUTHORITY     IN   CMP/210718/0008141       PRODUCED      AS
ANNEXURE-A.


     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM:    HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR

                       ORAL ORDER

A memo is filed by the petitioners seeking leave of this

Court to withdraw this petition stating that the parties have

amicably resolved the dispute among themselves.

The memo is placed on record.

NC: 2024:KHC:46056

In view of the above, the relief sought in this petition

does not survive for consideration. Accordingly, the petition is

dismissed as withdrawn.

Sd/-

(HEMANT CHANDANGOUDAR) JUDGE

DM

 
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