Indrakumar S/O Sharanappa Sajjanar vs Rutusha W/O Indrakumar Sajjanar
2024 Latest Caselaw 27283 Kant

Karnataka High Court

Indrakumar S/O Sharanappa Sajjanar vs Rutusha W/O Indrakumar Sajjanar on 13 November, 2024

Author: Pradeep Singh Yerur

Bench: Pradeep Singh Yerur

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                                                        NC: 2024:KHC-D:16572
                                                   CRL.RP No. 100325 of 2022




                      IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                         DATED THIS THE 13TH DAY OF NOVEMBER, 2024
                                           BEFORE
                       THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
                      CRIMINAL REVISION PETITION NO. 100325 OF 2022
                                  (397(Cr.PC)/438(BNSS)-)
                 BETWEEN:
                 1.   INDRAKUMAR S/O. SHARANAPPA SAJJANAR,
                      AGE ABOUT 34 YEARS, OCC: NIL,
                      R/O. SIDDALINGESHWAR KRUPA,
                      4TH CROSS, VIJAYANAGAR,
                      NEAR BANASHANKARI NAGAR,
                      KELAGERI ROAD, DHARWAD-580008.

                 2.   SHARANAPPA S/O. SANGAPPA SAJJANAR,
                      AGE ABOUT 71 YEARS,
                      OCC: RETIRED STATE GOVERNMENT EMPLOYEE,
                      R/O. SIDDALINGESHWAR KRUPA,
                      4TH CROSS, VIJAYANAGAR,
                      NEAR BANASHANKARI NAGAR,
                      KELAGERI ROAD, DHARWAD-580008.

                 3.   DRAXAYANI W/O. SHARANAPPA SAJJANAR,
                      AGE ABOUT 65 YEARS, OCC: HOUSEHOLD WORK,
                      R/O. SIDDALINGESHWAR KRUPA,
MALLIKARJUN
RUDRAYYA
                      4TH CROSS, VIJAYANAGAR,
KALMATH               NEAR BANASHANKARI NAGAR,
Location: HIGH
                      KELAGERI ROAD, DHARWAD-580008.
COURT OF
KARNATAKA
DHARWAD
BENCH
                 4.   SUNITA W/O. RAMESH SAJJANAR,
                      AGE ABOUT 40 YEARS, OCC: HOUSEHOLD WORK,
                      R/O. C-BLOCK, VIDYANAGAR(EAST),
                      NAR AANE PARK, OPPOSITE TO PATRIKA BHAVAN,
                      HAVERI-581110.


                 5.   RAMESH S/O. SHARANAPPA SAJJANAR,
                      AGE ABOUT 46 YEARS, OCC: EMPLOYEE,
                      R/O. C-BLOCK, VIDYANAGAR(EAST),
                      NEAR AANE PARK, OPPOSITE TO PATRIKA BHAVAN,
                      HAVERI-581110.
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                                             NC: 2024:KHC-D:16572
                                     CRL.RP No. 100325 of 2022




6.     SHARADA W/O. MOHAN SAJJANAR,
       AGE ABOUT 38 YEARS, OCC: HOUSEHOLD WORK,
       R/O. K.P.C.L., THERMAL POWER PLANT,
       SHAKTI NAGAR, RAICHUR-584170.

7.     MOHAN P. SAJJANAR
       AGE ABOUT 46 YEARS,
       OCC: EMPLOYEE IN POWER PLANT,
       R/O. K.P.C.L., THERMAL POWER PLANT,
       SHAKTI NAGAR, RAICHUR-584170.
                                                    ...PETITIONERS
(BY SRI. S.N. BANAKAR, ADVOCATE)
AND:
RUTUSHA W/O. INDRAKUMAR SAJJANAR,
AGE ABOUT 26 YEARS, OCC: PRIVATE SERVICE,
R/O. BASAVASHREE, BEHIND SAMUDAYA BHAVAN,
LINGARAJ NAGAR (NORTH), VIDYANAGAR,
HUBBALLI-580021.
                                                    ...RESPONDENT
(BY SRI. MAHESH WODEYAR, ADVOCATE)
     THIS CRIMINAL REVISION PETITION IS FILED              UNDER
SECTION 397 R/W SECTION 401 OF CR.P.C., SEEKING TO

 i.     CALL FOR RECORDS FROM THE FILE OF I ADDL. CIVIL JUDGE
        AND J.M.F.C., HUBLI IN CRL. MISC NO.115/2021 WHICH IS
        STILL PENDING.

 ii.    CALL FOR RECORDS FROM THE FILE OF I ADDL. DISTRICT
        AND SESSIONS JUDGE, DHARWAD SITTING AT HUBLI IN CRL.
        APPEAL NO.5007/2021 DATED 22.07.2022.

iii.    SET ASIDE THE IMPUGNED ORDER DATED 02.08.2021
        PASSED IN CRL.MISC.NO.115/2021 PENDING ON THE FILE OF
        I ADDITIONAL CIVIL JUDGE AND J.M.F.C., HUBBALLI, ISSUING
        SUMMONS TO RESPONDENT NOS.1 TO 7.

iv.     SET ASIDE THE IMPUGNED JUDGMENT PASSED BY THE I
        ADDITIONAL DISTRICT AND SESSIONS JUDGE, DHARWAD
        SITTING AT HUBBALLI, IN CRL. APPEAL NO.5007/2021 DATED
        22.07.2022 AND CONSEQUENTLY DISMISS CRL. MISC.
        NO.115/2021 OR TO DROP THE PROCEEDINGS AGAINST
        RESPONDENT NOS.1 TO 7 BY ALLOWING THIS CRL. REVISION
        PETITION.
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                                         NC: 2024:KHC-D:16572
                                    CRL.RP No. 100325 of 2022




     THIS PETITION, COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:

                         ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR)

1. Learned counsel for the petitioners and the

respondent are present.

2. Counsel for the petitioners files a memo seeking

withdrawal of this petition as not pressed, on the ground

that the parties have entered into a compromise in

M.C.No.409/2023.

3. Memo and the submission made by the learned

counsel for the petitioners are placed on record.

4. Petition is dismissed as withdrawn.

Sd/-

(PRADEEP SINGH YERUR) JUDGE

KGK