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Sri. Raghavendra Kotian vs The Commissioner
2024 Latest Caselaw 27261 Kant

Citation : 2024 Latest Caselaw 27261 Kant
Judgement Date : 13 November, 2024

Karnataka High Court

Sri. Raghavendra Kotian vs The Commissioner on 13 November, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                                -1-
                                                        NC: 2024:KHC:46079-DB
                                                         WA No. 1445 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 13TH DAY OF NOVEMBER, 2024

                                             PRESENT
                                 THE HON'BLE MR JUSTICE S.G.PANDIT
                                               AND
                           THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                               WRIT APPEAL NO. 1445 OF 2023 (LB-BMP)
                      BETWEEN:

                      SRI. RAGHAVENDRA KOTIAN
                      S/O LATE JAGANNATH KOTIAN
                      AGED ABOUT 47 YEARS
                      NO. 827, 10TH MAIN ROAD
                      3RD BLOCK, KORAMANGALA
                      BANGALORE-560 034
                                                                 ...APPELLANT
                      (BY SRI. JAGADEESHACHARI, ADVOCATE)

                      AND:

                      1.    THE COMMISSIONER
                            BRUHAT BENGALURU MAHANAGARA PALIKE
Digitally signed by
SHAKAMBARI                  BANGALORE-560 002
Location: HIGH
COURT OF
KARNATAKA             2.    THE JOINT COMMISSIONER (SOUTH)
                            HEALTH DEPARTMENT
                            BRUHAT BENGALURU MAHANAGARA PALIKE
                            BBMP COMMERCIAL COMPLEX
                            2ND FLOOR, 2ND BLOCK
                            9TH MAIN ROAD, JAYANAGAR
                            BANGALORE-560 011

                      3.    THE HEALTH OFFICER (SOUTH)
                            BRUHAT BENGALURU MAHANAGARA PALIKE
                            BBMP COMMERCIAL COMPLEX
                            2ND FLOOR, 2ND BLOCK
                                  -2-
                                           NC: 2024:KHC:46079-DB
                                             WA No. 1445 of 2023




    9TH MAIN ROAD, JAYANAGAR
    BANGALORE-560 011

                                                 ...RESPONDENTS
     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO CALL FOR THE RECORDS IN WP
No.12400/2018 (LB) AND PERUSE THE SAME AND SET-ASIDE
THE ORDER DATED 05.10.2023 BY ALLOWING THE WRIT
APPEAL, IN THE INTEREST OF JUSTICE AND EQUITY.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE S.G.PANDIT
          and
          HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR


                        ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

None appears for the appellant in the morning as

well as in the afternoon session.

2. This appeal is of the year 2023 and till this date,

office objections raised by scrutiny are not complied. The

appeal is being listed for non-compliance of office

objections for the 5th time. It appears that the appellant

has no interest in prosecuting the appeal.

NC: 2024:KHC:46079-DB

3. The appeal is dismissed for non-compliance of

office objections.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

SK

 
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