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S Aishvarya vs K Manjunath
2024 Latest Caselaw 26774 Kant

Citation : 2024 Latest Caselaw 26774 Kant
Judgement Date : 8 November, 2024

Karnataka High Court

S Aishvarya vs K Manjunath on 8 November, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                                -1-
                                                          NC: 2024:KHC:45172
                                                        MFA No. 6766 of 2024




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 8TH DAY OF NOVEMBER, 2024

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                   MISCELLANEOUS FIRST APPEAL NO.6766 OF 2024 (CPC)

                   BETWEEN:

                   1.    S. AISHVARYA,
                         D/O SUNIL KUMAR B.,
                         AGED ABOUT 23 YEARS.

                   2.    MASTER S. KISAN,
                         S/O SUNIL KUMAR B.,
                         AGED ABOUT 17 YEARS,
                         SINCE MINOR
                         REP. BY NATURAL GUARDIAN
                         SMT. J. SATHYA KUMARI.

                         BOTH ARE RESIDING AT NO.46,
                         2ND CROSS, WEAVERS COLONY,
                         VISHWESHWARA NAGAR,
Digitally signed
                         MYSORE SOUTH,
by DEVIKA M              MYSORE-570 008.
Location: HIGH                                                     ...APPELLANTS
COURT OF
KARNATAKA                        (BY SRI. BRINDA A.S., ADVOCATE)

                   AND:

                   1.    K. MANJUNATH,
                         S/O LATE KEMPAIAH,
                         AGED ABOUT 47 YEARS,
                         R/AT DOOR NO.246/1,
                         SEWAGE FARM ROAD,
                         KANAKAGIRI, MYSURU-570 008.

                   2.    B. DAYANANDA KUMAR
                         S/O LATE BORAIAH,
                         AGED ABOUT 41 YEARS.
                                -2-
                                             NC: 2024:KHC:45172
                                          MFA No. 6766 of 2024




3.   SHWETHA M.,
     W/O B.DAYANANDA KUMAR,
     AGED ABOUT 32 YEARS.

     R2 AND R3 ARE RESIDING AT
     PORTION OF DOOR NO.46,
     2ND CROSS, WEAVERS COLONY,
     VISHWESHWARA NAGAR,
     KHILLE MOHALLA,
     MYSURU-570 008.
                                                 ...RESPONDENTS

      THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
PRAYING TO SET ASIDE THE ORDER DATED 29.07.2024
PASSED ON I.A.NO.VI IN EX.NO.195/2023 ON THE FILE OF THE
VII ADDITIONAL CIVIL JUDGE, MYSURU.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:     HON'BLE MR JUSTICE H.P.SANDESH

                         ORAL JUDGMENT

The learned counsel for the appellants seeks permission of

this Court to convert this miscellaneous first appeal into CRP.

2. Hence, the learned counsel is permitted to convert

this miscellaneous first appeal into CRP. For statistical purpose,

this miscellaneous first appeal stands disposed of.

Sd/-

(H.P.SANDESH) JUDGE

MD

 
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