Karnataka High Court
Sagar Gangotri Education Institution vs Mukesh Kumar on 8 November, 2024
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NC: 2024:KHC:45107-DB
CCC No. 379 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR. N. V. ANJARIA, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE K. V. ARAVIND
CCC NO. 379 OF 2024 (CIVIL)
BETWEEN:
1. SAGAR GANGOTRI EDUCATION INSTITUTION
SY.NO.23/1, J.C. ROAD SAGAR
SHIVAMOGGA DISTRICT - 577 401
REPRESENTED BY ITS SECRETARY,
MAMATHA W/O KRISHNAMURTHY
AGE ABOUT 51 YEARS
...COMPLAINANT
(BY SRI A. UMESHA, ADVOCATE FOR
SRI L.S. VENKATAKRISHNA, ADVOCATE)
AND:
Digitally
signed by 1. MUKESH KUMAR
PRABHAKAR REGIONAL DIRECTOR
SWETHA
KRISHNAN SOUTHERN REGIONAL COMMITTEE
NATIONAL COUNCIL FOR TEACHER EDUCATION
Location:
High Court (A STATUTORY BODY OF THE GOVT. OF INDIA)
of Karnataka OFFICE G-7, SECTOR-10,
(NEAR SECTOR -10 METRO STATION)
DWARAKA, NEW DELHI - 110 075.
2. MUKESH KUMAR
THE UNDER SECRETARY, (TI AND E GOVERNANCE)
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10,
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NC: 2024:KHC:45107-DB
CCC No. 379 of 2024
(NEAR SECTOR-10 METRO STATION)
DWARKA, NEW DELHI -110 075.
3. DR.MEENA CHANDAWARKAR
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10,
(NEAR SECTOR-10 METRO STATION)
DWARKA, NEW DELHI -110 075.
4. DR. S. MANI
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10,
(NEAR SECTOR-10 METRO STATION)
DWARKA, NEW DELHI -110 075.
5. DR.SHANKAR PARIPALLY
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10,
(NEAR SECTOR-10 METRO STATION)
DWARKA, NEW DELHI -110 075.
6. DR.VANAJA MAHADASU
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10,
(NEAR SECTOR-10 METRO STATION)
DWARKA, NEW DELHI -110 075.
7. PROF. GAVISIDDAPPA RUDRAPPA ANGADI
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10,
(NEAR SECTOR-10 METRO STATION)
DWARKA, NEW DELHI -110 075.
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NC: 2024:KHC:45107-DB
CCC No. 379 of 2024
8. PROF. PRALHAD R JOSHI
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7 SECTOR-10, (NEAR SECTOR-10 METRO
STATION), DWARKA, NEW DELHI -110 075.
9. SMT. ARCHANA SINGH
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7 SECTOR-10, (NEAR SECTOR-10 METRO
STATION), DWARKA, NEW DELHI -110 075.
10. DR. C. GEETHALAKSHMI
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7, SECTOR-10, (NEAR SECTOR-10 METRO
STATION), DWARKA, NEW DELHI -110 075.
11. SH. MUKESH KUMAR
MEMBER OF THE APPELLATE AUTHORITY
NATIONAL COUNCIL FOR TEACHER EDUCATION
OFFICE G-7 SECTOR-10, (NEAR SECTOR-10 METRO
STATION), DWARKA, NEW DELHI -110 075.
...ACCUSED
(BY SRI M. VINOD KUMAR, ADVOCATE FOR
ACCUSED NOS.1 TO 6 & 8)
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURTS ACT, 1971, R/W ARTICLE 215
OF THE CONSTITUTION OF INDIA, PRAYING TO INITIATE THE
CONTEMPT PROCEEDINGS AGAINST THE ACCUSED FOR
HAVING DELIBERATELY AND WILLFULLY DISOBEYED THE
ORDER PASSED IN W.P.NO.27044/2023 (EDN-RES) DATED
06.02.2024 VIDE ANNEXURE-A AND PUNISH THE ACCUSED IN
ACCORDANCE WITH LAW BY ALLOWING THIS CONTEMPT
PETITION.
THIS PETITION COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2024:KHC:45107-DB
CCC No. 379 of 2024
CORAM: HON'BLE THE CHIEF JUSTICE MR. JUSTICE
N. V. ANJARIA
and
HON'BLE MR JUSTICE K. V. ARAVIND
ORAL JUDGMENT
(PER: HON'BLE THE CHIEF JUSTICE
MR. JUSTICE N. V. ANJARIA)
Learned advocates for the parties jointly submit that the
order brought under contempt is complied with.
In view of the joint submission, the petition is disposed of as
not surviving.
Sd/-
(N. V. ANJARIA)
CHIEF JUSTICE
Sd/-
(K. V. ARAVIND)
JUDGE
KPS
