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Sri Balaji Builders And Developers vs Sri.Mahesh A.B
2024 Latest Caselaw 26646 Kant

Citation : 2024 Latest Caselaw 26646 Kant
Judgement Date : 7 November, 2024

Karnataka High Court

Sri Balaji Builders And Developers vs Sri.Mahesh A.B on 7 November, 2024

Author: V Srishananda

Bench: V Srishananda

                                       -1-
                                                    NC: 2024:KHC:45078
                                                CRL.RP No. 732 of 2021




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                  DATED THIS THE 07TH DAY OF NOVEMBER, 2024

                                     BEFORE
                    THE HON'BLE MR JUSTICE V SRISHANANDA
                  CRIMINAL REVISION PETITION No.732 OF 2021
            BETWEEN:

            1.    SRI BALAJI BUILDERS AND DEVELOPERS
                  REP BY ITS PROPRIETOR
                  SRI.T.SRINIVASA MURTHY
                  S/O T.S.VENKTESHA MURTHY
                  AGED ABOUT 42 YEARS
                  NO.47/2-2, 2ND FLOOR,
                  SOUTH END ROAD,
                  BASAVANGUDI 560 011
                  BENGALURU.
                                                       ...PETITIONER
            (BY SRI. SUNIL S NARAYAN, ADVOCATE -ABSENT)
            AND:

            1.    SRI.MAHESH A.B.
                  S/O BASAPPA
                  AGE MAJOR,
Digitally         R/AT C/O ARUNBLDG
signed by         KITHAGANAHALLI, HOSUR ROAD,
MALATESH          ANEKAL TALUK-562 106
KC                BENGALUR DISTRICT.
Location:                                        ...RESPONDENT
HIGH      (BY SRI RAJESH.A, ADVOCATE -ABSENT)
COURT OF
KARNATAKA      THIS CRL.RP IS FILED UNDER SECTION 397 R/W 401
            CR.P.C PRAYING TO SET ASIDE THE ORDER OF CONVICTION
            AND SENTENCE DATED 23.11.2017 PASSED BY THE XVI
            ADDL.C.M.M,   BENGALURU     IN  C.C.NO.4072/2015 AND
            CONFIRMED BY THE JUDGMENT DATED 01.12.2020 PASSED BY
            THE ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, (CCH-
            59), BENGALURU IN CRL.A.NO.1770/2017.
                                 -2-
                                             NC: 2024:KHC:45078
                                         CRL.RP No. 732 of 2021




    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM:       HON'BLE MR JUSTICE V SRISHANANDA


                            ORAL ORDER

Case called twice.

None present on behalf of the revision petitioner.

Petition is filed on 01.02.2021. Till today, office

objections are not complied with.

Accordingly, criminal revision petition is dismissed for

non prosecution.

Sd/-

(V SRISHANANDA) JUDGE

kcm

 
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