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Smt. T.R. Pankaja vs Sri. Ramesh
2024 Latest Caselaw 26631 Kant

Citation : 2024 Latest Caselaw 26631 Kant
Judgement Date : 7 November, 2024

Karnataka High Court

Smt. T.R. Pankaja vs Sri. Ramesh on 7 November, 2024

Author: V Srishananda

Bench: V Srishananda

                                              -1-
                                                         NC: 2024:KHC:44968
                                                     CRL.RP No. 271 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 7TH DAY OF NOVEMBER, 2024

                                           BEFORE
                           THE HON'BLE MR JUSTICE V SRISHANANDA
                         CRIMINAL REVISION PETITION NO. 271 OF 2023

                   BETWEEN:

                   SMT. T.R. PANKAJA,
                   W/O KRISHNAPPA,
                   AGED ABOUT 46 YEARS,
                   HOUSE WIFE, R/O TPK ROAD,
                   R.R. NAGARA,
                   SHETTY HALLI GATE MAIN ROAD,
                   TUMKURU-572 101,

                   PRESENTLY WORKING AS MANAGER,
                   R/O 421, LAWYER ROAD, KUVEMPU ROAD,
                   K.B. EXTENSION,
                   DAVANAGERE-577 002.
                                                              ...PETITIONER

                   (BY SRI. REVANNA BELLARY, ADVOCATE(ABSENT))
                   AND:
Digitally signed
by
HEMALATHA A        1.    SRI. RAMESH,
Location: HIGH           S/O LATE RAMAICHANDRAIAH,
COURT OF                 AGED ABOUT 56 YEARS,
KARNATAKA                AGRICULTURIST,

                   2.    SMT. RATNAMMA W/O RAMESH,
                         AGED ABOUT 50 YEARS,
                         AGRICULTURIST,

                   3.    SRI. GOPALA W/O RAMESH,
                         AGED ABOUT 25 YEARS,
                         AGRICULTURIST,
                              -2-
                                         NC: 2024:KHC:44968
                                     CRL.RP No. 271 of 2023




4.   SRI. RAMA W/O RAMESH,
     AGED ABOUT 23 YEARS,
     AGRICULTURIST,

5.   SMT. RAJESHWARI,
     W/O LATE BASAPPA,
     AGED ABOUT 40 YEARS,
     HOUSEWIFE,

     ALL ARE R/O KOLIHALLI,
     URDIGERE HOBLI,
     TUMKURU TALUK AND DISTRICT-572 101

6.   PSI, KYATHASANDRA POLICE STATION,
     KYATHASANDRA,
     TUMKUR TALUK
     AND DISTRICT-572 101.
                                            ...RESPONDENTS

     THIS CRL.RP IS FILED U/S. 397 R/W 401 CR.P.C
PRAYING TO SET ASIDE THE JUDGMENT DATED 05.01.2023 IN
CR.APPEAL NO.35/2022 OF I APPELLATE COURT, II
ADDITIONAL DISTRICT AND SESSIONS JUDGE COURT,
TUMKURU AND DATED16.04.2022 IN C.C.NO.15025/2021 OF
TRIAL COURT, PRL CIVIL JUDGE AND JMFC II COURT TUMKURU
AND PRAYS FOR REMAND C.C.NO.15025/2021 TO PRL. CIVIL
JUDGE AND JMFC COURT, TUMKURU FOR FRESH DISPOSAL IN
ACCORDANCE WITH LAW.

    THIS PETITION COMING ON FOR ORDERS THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM:    HON'BLE MR JUSTICE V SRISHANANDA


                       ORAL ORDER

None appears for the revision petitioner.

NC: 2024:KHC:44968

The revision petition came to be filed on 01.03.2023.

Till today, office objections are not complied with.

Accordingly, revision petition stands dismissed for

non-prosecution.

Sd/-

(V SRISHANANDA) JUDGE

DM

 
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