Karnataka High Court
Anjana Bhovi vs The Assistant Commissioner on 7 November, 2024
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2024:KHC:44995-DB
WA No. 1510 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR JUSTICE S.G.PANDIT
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
WRIT APPEAL NO. 1510 OF 2023 (SC/ST)
BETWEEN:
1. ANJANA BHOVI
S/O LATE RAMABHOVI @ RAMAIAH
AGED ABOUT 72 YEARS
R/AT KEMPAIAHNAPALYA BIDADI HOBLI
RAMANAGARA TALUK
RAMANAGARA DISTRICT-562117
2. RAVI KUMAR
S/O LATE NARAYANA
AGED ABOUT 52 YEARS
R/AT INDRANAGARA
KANAKAPURA TOWN
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562117.
3. RAMESH
S/O LATE NAGAIAH
Digitally signed
by AGED ABOUT 37 YEARS
MARIGANGAIAH R/AT BHUTANAHALLI
PREMAKUMARI
Location: HIGH
JIGANI HOBLI
COURT OF ANEKAL TALUK
KARNATAKA BENGALURU DISTRICT-562 106.
4. MUTHU RAJU
S/O LATE NAGAIAH
AGED ABOUT 35 YEARS
R/AT BHUTANAHALLI
JIGANI HOBLI
ANEKAL TALUK
BENGALURU DISTRICT-562 106.
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WA No. 1510 of 2023
5. SRI NAGESH
S/O LATE NAGAIAH
AGED ABOUT 32 YEARS
R/AT BHUTANAHALLI
JIGANI HOBLI
ANEKAL TALUK
BANGALORE DISTRICT-562 106.
6. NARASIMHAIAH
S/O LATE CHIKKAVENKATASWAMAIAH
AGED ABOUT 47 YEARS
DASEGOWDANADODDI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
7. NAGARAJU
S/O LATE CHIKKAVENKATASWAMAIAH
AGED ABOUT 43 YEARS
DASEGOWDANADODDI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
8. KEMPAIAH
S/O LATE CHIKKAVENKATASWAMAIAH
AGED ABOUT 38 YEARS
DASEGOWDANADODDI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
...APPELLANTS
(BY SRI. RAGHU. H., ADVOCATE (ABSENT))
AND:
1. THE ASSISTANT COMMISSIONER
RAMANAGARA SUB DIVISION
RAMANAGARA DISTRICT -562 117.
2. NAGARAJU
S/O KONDA BHOVI
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WA No. 1510 of 2023
AGED ABOUT 62 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
3. HANUMANTHA
S/O KONDA BHOVI
AGED ABOUT 56 YEARS
R/ AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
4. VENKATASWAMY
S/O KONDA BHOVI
AGED ABOUT 51 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
5. NAGARAJU
S/O LATE GIRITHIMMAIAH
AGED ABOUT 46 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
6. CHENNAMMA
W/O LATE VENKATAPPA
AGED ABOUT 62 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
7. RAMAKRISHNA
S/O LATE VENKATAPPA
AGED ABOUT 45 YEARS
R/AT YEREHALLI VILLAGE
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WA No. 1510 of 2023
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
8. SREENIVASA
S/O LATE VENKATAPPA
AGED ABOUT 42 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
9. MANJUNATHA
S/O LATE VENKATAPPA
AGED ABOUT 38 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
10. CHIKKATHAYAMMA
W/O LATE THIMMAIAH
AGED ABOUT 72 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
11. VENKATARAMU
S/O LATE THIMMAIAH
AGED ABOUT 72 YEARS
R/ AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
12. NAGARAJU
S/O LATE THIMMAIAH
AGED ABOUT 54 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
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WA No. 1510 of 2023
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
13. SRINIVASA
S/O LATE THIMMAIAH
AGED ABOUT 52 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
14. KRISHNA
S/O LATE THIMMAIAH
AGED ABOUT 49 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562117.
15. PUTTAMMA
W/O LATE HANUMANTHAIAH
AGED ABOUT 72 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
16. VENKATESH
S/O LATE HANUMANTHAIAH
AGED ABOUT 56 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
17. JAYAMMA
W/O LATE HANUMAIAH
AGED ABOUT 67 YEARS
R/ AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
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WA No. 1510 of 2023
18. RAGAVENDRA
S/O LATE HANUMAIAH
AGED ABOUT 47 YEARS
R/AT YEREHALLI VILLAGE
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
19. M THIMMEGOWDA
S/O LATE MUTHEGOWDA
AGED ABOUT 72 YEARS
R/AT MUTTHEGOWDANADODDI
HAROHALLI HOBLI
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562 117.
20. RAMAKRISHNA
S/O LATE NARAYANA
AGED ABOUT 57 YEARS
RA/T INDRANAGARA
KANAKAPURA TOWN
KANAKAPURA TALUK
RAMANAGARA DISTRICT-562117.
...RESPONDENTS
THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
17/07/2023 THEREIN, ALLOW THE WRIT PETITION AS PRAYED
FOR BY ALLOWING THIS APPEAL WITH COSTS THORUGHOUT
AND ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
and
HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
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NC: 2024:KHC:44995-DB
WA No. 1510 of 2023
ORAL JUDGMENT
(PER: HON'BLE MR JUSTICE S.G.PANDIT)
None appears for the appellants in the morning as
well as in the afternoon.
2. The appeal is being listed for non-compliance of
office objections for the 5th time. Even court fee is also
not paid. It appears that the appellants are not interested
in prosecuting the appeal. Accordingly, the writ appeal is
dismissed for non-compliance of office objections.
Sd/-
(S.G.PANDIT)
JUDGE
Sd/-
(RAMACHANDRA D. HUDDAR)
JUDGE
MPK
