Karnataka High Court
Shri. Sangappa Sidagonda @ Sidagonda ... vs Shri. Shivaji S/O Siddu Yamagar on 6 November, 2024
-1-
NC: 2024:KHC-D:16228
RSA No. 100461 of 2017
C/W RSA No. 100462 of 2017
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 6TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
RSA NO. 100461 OF 2017 (DEC/INJ)
C/W
RSA NO. 100462 OF 2017
IN RSA 100461/2017:
BETWEEN:
1. SHRI SANGAPPA SIDAGOUDA CHOUGALA
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
SIDAGONDA SHIVNING
@ SIDLING CHOUGULA
SINCE DECEASED BY HIS LRS.,
Digitally
signed by
VISHAL
VISHAL NINGAPPA
NINGAPPA PATTIHAL
PATTIHAL Date:
2. SMT NEELAWWA W/O. SIDAGONDA CHOUGALA,
2024.11.08
10:53:39
+0530 AGE: 72 YEARS, OCC: HOUSEHOLD,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
3. SMT. BANAWWA W/O. SIDAGONDA CHOUGALA,
AGE: 62 YEARS, OCC:HOUSEHOLD,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
4. SHRI SHIVAJI S/O. SIDAGONDA CHOUGALA,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
-2-
NC: 2024:KHC-D:16228
RSA No. 100461 of 2017
C/W RSA No. 100462 of 2017
TALUKA: ATHANI, DIST. BELAGAVI.
5. SHRI NINGAPPA SIDAGONDA CHOUGALA
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
6. SHRI SAHADEV S/O. SIDAGONDA CHOUGALA
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
7. SHRI MAHADEV SIDAGOND CHOUGALA
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
8. SMT. AKKU W/O. BANASIDDA PUJERI,
AGE: 40 YEARS, OCC:HOUSEHOLD
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
9. SMT. MANGAL W/O. MUTTAPPA NAIK,
AGE: 39 YEARS, OCC:HOUSEHOLD
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
10. SMT. KUSUMA W/O. MANU HAJARE
AGE: 36 YEARS, OCC:HOUSEHOLD
R/O. NERWAD-416404,
TALUKA: JATH, DIST. SANGLI,
MAHARASHTRA STATE.
11. SMT. SUREKHA W/O. GOPAL MISAL,
AGE: 36 YEARS, OCC: HOUSEHOLD,
R/O. SAMBARGI-591501,
TALUKA ATHANI, DIST. BELAGAVI.
...APPELLANTS
(BY SRI. PRASAD R. SIDHANTI, ADVOCATE)
-3-
NC: 2024:KHC-D:16228
RSA No. 100461 of 2017
C/W RSA No. 100462 of 2017
AND:
SHRI SHIVAJI S/O. SIDDU YAMAGAR,
AGE: 69 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
...RESPONDENT
(BY SRI. RAMACHANDRA MALI, ADVOCATE FOR C/R1)
THIS RSA IS FILED U/SEC.100 R/W U/O XLII RULE 1
OF CPC, 1908, AGAINST THE JUDGMENT AND DECREE
DATED 27.04.2017 PASSED IN R.A.NO.16/2003 ON THE
FILE OF THE PRINCIPAL SENIOR CIVIL JUDGE, ATHANI,
DISTRICT BELAGAVI, ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGMENT AND DECREE DATED
21.03.2003 PASSED IN O.S.NO.116/1998 ON THE FILE OF
THE CIVIL JUDGE (JR.DN) ATHANI, DECREEING THE SUIT
FILED FOR DECLARATION AND INJUNCTION.
IN RSA 100462/2017:
BETWEEN:
1. SHRI SANGAPPA SIDAGOUDA
@SIDAGONDA CHOUGALA
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
SIDAGONDA SHIVNING
@ SIDLING CHOUGULA
SINCE DECEASED BY HIS LRS.,
2. SMT NEELAWWA W/O. SIDAGONDA CHOUGALA,
AGE: 72 YEARS, OCC: HOUSEHOLD,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
-4-
NC: 2024:KHC-D:16228
RSA No. 100461 of 2017
C/W RSA No. 100462 of 2017
3. SMT. BANAWWA W/O. SIDAGONDA CHOUGALA,
AGE: 62 YEARS, OCC:HOUSEHOLD,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
4. SHRI SHIVAJI S/O. SIDAGONDA CHOUGALA,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
5. SHRI NINGAPPA SIDAGONDA CHOUGALA
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
6. SHRI SAHADEV S/O. SIDAGONDA CHOUGALA
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
7. SHRI MAHADEV SIDAGOND CHOUGALA
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
8. SMT. AKKU W/O. BANASIDDA PUJERI,
AGE: 40 YEARS, OCC:HOUSEHOLD
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
9. SMT. MANGAL W/O. MUTTAPPA NAIK,
AGE: 39 YEARS, OCC:HOUSEHOLD
R/O. BEVANUR-591304,
TALUKA: ATHANI, DIST. BELAGAVI.
10. SMT. KUSUMA W/O. MANU HAJARE
AGE: 36 YEARS, OCC:HOUSEHOLD
R/O. NERWAD-416404,
-5-
NC: 2024:KHC-D:16228
RSA No. 100461 of 2017
C/W RSA No. 100462 of 2017
TALUKA: JATH, DIST. SANGLI,
MAHARASHTRA STATE.
11. SMT. SUREKHA W/O. GOPAL MISAL,
AGE: 36 YEARS, OCC: HOUSEHOLD,
R/O. SAMBARGI-591501,
TALUKA ATHANI, DIST. BELAGAVI.
...APPELLANTS
(BY SRI. PRASAD SIDHANTI, ADVOCATE)
AND:
SHRI SHIVAJI S/O. SIDDU YAMAGAR,
AGE: 69 YEARS, OCC: AGRICULTURE
R/O. BEVANUR-591304, TALUKA: ATHANI,
DIST. BELAGAVI.
...RESPONDENT
(BY SRI. RAMACHANDRA MALI AND
BHAGYASHREE N.B, ADVOCATE FOR C/R1)
THIS RSA IS FILED U/SEC.100 R/W U/O XLII RULE 1
OF CPC, 1908, AGAINST THE JUDGMENT AND DECREE
DATED 27.04.2017 PASSED IN R.A.NO.15/2003 ON THE
FILE OF THE PRINCIPAL SENIOR CIVIL JUDGE, ATHANI,
DISTRICT BELAGAVI, ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGMENT AND DECREE DATED
21.03.2003 PASSED IN O.S.NO.310/1997 ON THE FILE OF
THE CIVIL JUDGE (JR.DN) ATHANI, DECREEING THE SUIT
FILED FOR DECLARATION AND INJUNCTION.
THIS APPEAL, COMING ON FOR DISMISSAL, THIS
DAY JUDGMENT WAS DELIVERED THEREIN AS UNDER:
-6-
NC: 2024:KHC-D:16228
RSA No. 100461 of 2017
C/W RSA No. 100462 of 2017
ORAL JUDGMENT
(PER: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA)
None appears on behalf of the appellants even today,
though the matter is listed under the caption "dismissal".
It appears that the appellants are not interested in
prosecuting the appeal. The appeals are dismissed for
non-prosecution.
Sd/-
(JUSTICE K.S.HEMALEKHA)
VNP
Ct:pa
