Dharmappa, S/O Basavaraju vs S K Shivappa, S/O Kapani Gowda
2024 Latest Caselaw 26325 Kant

Karnataka High Court

Dharmappa, S/O Basavaraju vs S K Shivappa, S/O Kapani Gowda on 5 November, 2024

                                             -1-
                                                       NC: 2024:KHC:44608
                                                    MFA No. 6547 of 2021




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 5TH DAY OF NOVEMBER, 2024

                                          BEFORE
                      THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                 MISCELLANEOUS FIRST APPEAL NO.6547 OF 2021(MV-I)
                 BETWEEN:

                 1.    DHARMAPPA S/O BASAVARAJU,
                       AGED ABOUT 38 YEARS,
                       NIDANURU VILLAGE,
                       PALYA HOBLI, ALUR TALUK,
                       HASSAN DIST.

                 2.    N. B. VEDARAJU,
                       S/O BASAVARAJU,,
                       AGED ABOUT 40 YEARS,
                       NIDANUR VILLAGE,
                       PALYA HOBLI, ALUR TALUK,
                       HASSAN DISTRICT.
                                                            ...APPELLANTS

Digitally signed by (BY SRI. NARENDRA GOWDA ,ADVOCATE (ABSENT))
AASEEFA PARVEEN
Location: HIGH      AND:
COURT OF
KARNATAKA
                 S. K. SHIVAPPA, S/O KAPANI GOWDA
                 AGED ABOUT 60 YEARS,
                 NIDANURU VILLAGE,
                 PALYA HOBLI, ALUR TALUK,
                 HASSAN DISTRICT.
                                                           ...RESPONDENT
                 (BY SRI. SHARATHKUMAR H. N., ADVOCATE)

                      THIS MFA FILED U/S 173(1) OF MV ACT, AGAINST
                 THEJUDGMENT   AND   AWARD    DATED   19.04.2021  IN
                 MVC NO.798/2018 ON THE FILE OF THE PRINCIPAL SENIOR
                                 -2-
                                               NC: 2024:KHC:44608
                                            MFA No. 6547 of 2021




CIVIL JUDGE, ADDITIONAL MACT, HASSAN,   AWARDING
COMPENSATION OF RS.3,71,000/- WITH INTEREST AT 9
PERCENT P.A. FROM THE DATE OF PETITION TILL THE
REALIZATION.

    THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:       HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA


                        ORAL JUDGMENT

No representation on appellants' side on call. There

was no representation on appellants' side even on

28.08.2024 and 22.10.2024.

Sri.Sharath Kumar.H.N, learned counsel for the

respondent is present.

Though the matter is listed under the caption 'for

dismissal', yet there is no representation.

Therefore, the appeal stands dismissed for non-

prosecution.

Sd/-

(DR.CHILLAKUR SUMALATHA) JUDGE

NS CT:TSM