Karnataka High Court
Smt.Devakka @ Shankravva W/O ... vs Ratnawwa W/O Lakshman Hugar on 5 November, 2024
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NC: 2024:KHC-D:16157-DB
RFA No. 100390 of 2018
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 5TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO. 100390 OF 2018 (PAR/POS)
BETWEEN:
1. SMT. DEVAKKA @ SHANKRAVVA
W/O. VIRUPAKSHAPPA HUGAR
AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
R/O: CHIKKOPPA,
TQ AND DIST: GADAG, PIN: 581117.
2. SMT. JAYASHREE W/O. FAKEERESH HUGAR
AGE: 37 YEARS, OCC: HOUSEHOLD WORK,
R/O: KUMBAR ONI, SHIRAHATTI,
TQ: SHIRAHATTI, DIST: GADAG, PIN: 582120.
3. BASAVARAJ S/O. FAKEERESH HUGAR
AGE: 16 YEARS, OCC: STUDENT,
Digitally signed by
CHANDRASHEKAR
R/O: KUMBAR ONI, SHIRAHATTI,
LAXMAN
KATTIMANI TQ: SHIRAHATTI, DIST: GADAG, PIN: 582120.
Location: HIGH
COURT OF
KARNATAKA
Date: 2024.11.07
13:01:45 +0530 4. RADHIKA D/O FAKEERESH HUGAR
AGE: 14 YEARS, OCC: STUDENT,
R/O: KUMBAR ONI, SHIRAHATTI,
TQ: SHIRAHATTI, DIST: GADAG,
PIN: 582120.
THE APPELLANT NO.3 AND 4 ARE
SINCE MINORS, REPRESENTED BY
THEIR NATURAL MOTHER GUARDIAN
I.E. APPELLANT NO.2.
...APPELLANTS
(BY SRI. D.V. PATTAR AND
SRI. ANAND R. KOLLI, ADVOCATES)
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NC: 2024:KHC-D:16157-DB
RFA No. 100390 of 2018
AND:
1. RATNAWWA W/O. LAKSHMAN HUGAR
AGE: 55 YEARS, OCC: ATTENDER,
R/O: V.D.S.T.C. SCHOOL
NEAR ABDUL KALAM KALYAN MANTAP,
RING ROAD, GADAG,
TQ AND DIST: GADAG, PIN: 581117.
2. SMT. MAHADEVI
W/O. VEERABHADRAPPA BALIGER
AGE: 53 YEARS, OCC: HOUSEHOLD WORK,
R/O: NEAR BUS STAND, ABBIGERI,
TQ: RON, DIST: GADAG, PIN-582209.
3. SRI.BETTAPPA @ BETADAPPA
S/O ANDAPPA HUGAR,
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: BADIGER ONI, SHIRAHATTI,
TQ: SHIRAHATTI, DIST: GADAG,
PIN-582120.
4. SRI.ROHIT S/O. BETTAPPA @ BETADAPPA HUGAR
AGE: 22 YEARS, OCC: PRIVATE JOB,
R/O: BADIGER ONI, SHIRAHATTI,
TQ: SHIRAHATTI, DIST: GADAG,
PIN: 582120.
5. SRI.MAHALAKSHMI
D/O. BETTAPPA @ BETADAPPA HUGAR,
AGE: 16 YEARS, OCC: STUDENT,
R/O: BADIGER ONI, SHIRAHATI,
TQ: SHIRAHATTI, DIST: GADAG,
PIN: 582120.
6. SMT.SHANTAWWA @ MUTTAWWA
W/O. BHARAMAPPA HUGAR,
AGE: 44 YEARS, OCC: HOUSEHOLD,
R/O: SHIDDESHWAR EXTENSION,
GADANKERI, TQ: DIST: BAGALKOT,
PIN: 587101,
THE RESPONDENT NO. 5 IS MINOR
SINCE REPRESENTED BY THEIR
NATURAL FATHER GUARDIAN
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NC: 2024:KHC-D:16157-DB
RFA No. 100390 of 2018
I.E. RESPONDENTS NO.3.
...RESPONDENTS
(BY SRI. G.K. HIREGOUDAR AND
SRI. C.S. SHETTAR, ADVOCATES)
THIS RFA IS FILED UNDER SECTION 96 OF CPC., PRAYING TO,
CALL FOR RECORDS AND SET ASIDE THE JUDGMENT AND DECREE
IN OS 84/2017 (OLD NO.153/2016) DATED 08.08.2018 PASSED BY
THE SENIOR CIVIL JUDGE AND JMFC LAXMESHWAR IN THE
INTEREST OF JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR)
Order sheet shows that the appellants' counsel is
continuously absent. Today also the appellants' counsel is
absent. Therefore the appeal is dismissed for non-
prosecution.
Sd/-
(SREENIVAS HARISH KUMAR)
JUDGE
Sd/-
(T. G. SHIVASHANKARE GOWDA)
JUDGE
NAA
