Karnataka High Court
Smt.Sharavva vs Siddappa on 5 November, 2024
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NC: 2024:KHC-D:16162
RSA No. 100463 of 2016
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 5TH DAY OF NOVEMBER, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
RSA NO. 100463 OF 2016 (PAR)
BETWEEN:
SMT. SHARAVVA W/O. KALLAPPA KARTANGI,
AGE ABOUT: 60 YEARS, OCC. AGRICULTURE,
R/O. BEERAVALLI,
TALUK: KALAGHATAGI-581204.
... APPELLANT
(BY SRI. G.S.MOT, ADVOCATE)
AND:
1. SIDDAPPA NAGAPPA BAIRIKOPPA
URF PARASANNAVAR,
AGE: 75 YEARS, OCC. AGRICULTURE,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
Digitally signed
by VISHAL
VISHAL NINGAPPA
PATTIHAL
NINGAPPA Date:
PATTIHAL 2024.11.12
11:24:41
2. MALLESHAPPA NAGAPPA BAIRIKOPPA
+0530
URF PARASANNAVAR,
(DECEASED)
2A. SMT. ANASAVVA W/O. MALLESHAPPA BAIRIKOPPA
@PARASANNAVAR,
AGE: 68 YEARS, OCC. HOUSEWIFE,
R/O. WARD NO.3, INGALAGI, TQ. KUNDAGOL,
DIST. DHARWAD-581212.
2B. SMT. BASAVENAVVA W/O VIRUPAKSHAPPA HUBBALLI,
AGE: 50 YEARS, OCC. HOUSEWIFE,
R/O. WARD NO.3, INGALAGI, TQ. KUNDAGOL,
DIST. DHARWAD-581212.
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NC: 2024:KHC-D:16162
RSA No. 100463 of 2016
2C. ASHOKA S/O. MALLESHAPPA BAIRIKOPPA
@PARASANNAVAR,
AGE: 47 YEARS, OCC. AGRICULTURE,
R/O. WARD NO.3, INGALAGI, TQ. KUNDAGOL,
DIST. DHARWAD-581212.
2D. SMT. GIRIJAWWA W/O. SIDDAPPA GOURI,
AGE: 42 YEARS, OCC. HOUSEWIFE,
R/O. SOLARAKOPPA, TQ. KALAGHATGI,
DIST. DHARWAD-581196.
2E. SURESH S/O. MALLESHAPPA BAIRIKOPPA
@PARASANNAVAR,
AGE: 47 YEARS, OCC. AGRICULTURE,
R/O. WARD NO.3, INGALAGI, TQ. KUNDAGOL,
DIST. DHARWAD-581212.
3. SMT. YALLAVVA W/O. BASAPPA BAIRIKOPPA,
@ PARASANNAVAR,
AGE: 45 YEARS, OCC. AGRICULTURE,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
4. SMT. SHAILA W/O. DYAMANNA DIVATE,
AGE: 30 YEARS, OCC. HOUSE HOLD WORK,
R/O. BANDIWAD, TQ. HUBBALLI,
DIST. DHARWAD-581212.
5. SRI. PARASHURAM BASAPPA BAIRIKOPPA,
URF PARASANNAVAR,
AGE: 28 YEARS, OCC. AGRICULTURE,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
6. SRI. SIDDAPPA NAGAPPA HARAVI,
AGE: 60 YEARS, OCC. AGRICULTURE,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
7. SMT. SHANTAVVA CHANNAPPA TADAKOD,
AGE: 48 YEARS, OCC. HOUSE HOLD WORK,
R/O. TADAKOD ONI, MANGALWARPETH,
DHARWAD-580020.
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RSA No. 100463 of 2016
8. SMT. KASTUREVVA IRAPPA BAIRIKOPPA,
AGE: 48 YEARS, OCC. HOUSEHOLD WORK,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
9. SMT. MAHADEVI W/O. MAHANTESH KIWUDANAVAR,
AGE: 38 YEARS, OCC. HOUSE HOLD WORK,
R/O. SADASHIVAPETH, TQ. SHIGGAON,
DIST. HAVERI.
10. SMT. RENAVVA W/O. BASAVARAJ DYAMANNAVAR,
AGE: 36 YEARS, OCC. HOUSEHOLD WORK,
R/O. TIMMANAHALLI, TQ AND DIST. HAVERI.
11. SMT. KALLAVVA W/O. YALLAPPA HARAVI,
AGE: 35 YEARS, OCC. HOUSEHOLD WORK,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
12. SRI. NAGARAJ YALLAPPA HARAVI
AGE: 21 YEARS, OCC. AGRICULTURE,
R/O. INGALAGI, TQ. KUNDGOL,
DIST. DHARWAD-581212.
13. SMT. YALLAVVA W/O. CHANNAPPA BELAVATTI,
(DECEASED)
13A. SRI. CHANAPPA IRAPPA BELAVATTI
AGE: 80 YEARS, OCC. AGRICULTURE,
R/O. MALALI VILLAGE, TQ. KUNDGOL,
DIST. DHARWAD.
13B. SMT. RUDRAVVA W/O. KIRTAPPA TIMANHALLI,
AGE: 55 YEARS, OCC. HOUSEHOLD,
R/O. NACHAPUR, TQ/DIST. HAVERI.
13C. SRI. JAGDISH CHANAPPA BELAVATI
AGE: 45 YEARS, OCC. AGRICULTURE,
R/O. MALALI VILLAGE, TQ. KUNDGOL,
DIST. DHARWAD.
13D. BASANVVA W/O RAMPPA GULADKERI
AGE: 35 YEARS, OCC. HOUSEHOLD,
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RSA No. 100463 of 2016
R/O. NARAYANPUR, SHIGAVI TALUK,
HAVERI DISTRICT.
13E. VIJAYLAXMI W/O. BASAVRAJ PUJAR,
AGE: 33 YEARS, OCC. AGRICULTURIST,
R/O. CHAH BAZAAR, BANKAPUR,
TQ. SHIGAVI, DIST. HAVERI.
13F. SURESH CHANNAPPA BELAWATI
AGE: 45 YEARS, OCC. AGRICULTURE,
R/O. MALALI VILLAGE, TQ. KUNDGOL,
DIST. DHARWAD.
13G. NAGRATNA W/O. RAVIRAJ PUJAR
AGE: 45 YEARS, OCC. AGRICULTURE,
R/O. CHAH BAZAAR, BANKAPUR,
TQ. SHIGAVI, DIST. HAVERI.
14. SMT.GOURAVVA W/O CHANABASAPPA PATOLLI,
(DELETED)
... RESPONDENTS
(BY SRI. SHARAD V. MAGADUM, ADVOCATE FOR R1;
SRI. SHIVASAI M PATIL, ADVOCATE FOR R2(A TO C) AND R2(E);
SRI. SUBHASH J BADDI, ADVOCATE FOR R1;
SRI. M.B.BUDIHAL, ADVOCATE FOR R13(I) TO (VII);
R2(D), R3, R4, R5 AND R9 ARE NOTICE SERVED;
R14-DELETED;
NOTICE TO R6 TO R8, R11 AND R12 IS HELD SUFFICIENT)
THIS RSA IS FILED U/SEC.100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DATED 18.09.2015 PASSED IN
R.A.NO.78/2014 ON THE FILE OF THE I ADDITIONAL DISTRICT
AND SESSIONS JUDGE, DHARWAD SITTING AT HUBBALLI,
ALLOWING THE APPEAL AND SETTING ASIDE THE JUDGMENT AND
DECREE DTD:29.04.2014, PASSED IN O.S. NO.56/2013 ON THE
FILE OF THE II ADDITIONAL SENIOR CIVIL JUDGE, HUBBALLI,
PARTLY ALLOWING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION AND OR COURT COST.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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NC: 2024:KHC-D:16162
RSA No. 100463 of 2016
ORAL JUDGMENT
(PER: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA)
Learned counsel for the appellant files a memo for
withdrawal.
Memo reads as under:
"Herein the advocate for appellant most
respectfully submits before this Hon'ble Court.
That, the appellant herein wants to withdraw the
said appeal in view of the modification of shares in
the FDP proceedings which have rendered this
appeal infructuous as the appellants prayer has
already been granted in the FDP proceedings.
Hence the advocate for the appellant most
respectfully prays this Hon'ble court be pleased to
dispose the said appeal as withdrawn in the
interest of justice and equity."
In view of the memo filed, the appeal is dismissed
as withdrawn.
Pending IAs, if any, would not survive for
consideration.
Sd/-
(JUSTICE K.S.HEMALEKHA)
PJ / CT:PA
