Esm Square Technologies Private ... vs Sri Panchakshari R Hiremat
2024 Latest Caselaw 26093 Kant

Karnataka High Court

Esm Square Technologies Private ... vs Sri Panchakshari R Hiremat on 4 November, 2024

Author: V Srishananda

Bench: V Srishananda

                                          -1-
                                                     NC: 2024:KHC:44296
                                                CRL.RP No. 1246 of 2023




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                  DATED THIS THE 04TH DAY OF NOVEMBER, 2024

                                     BEFORE
                    THE HON'BLE MR JUSTICE V SRISHANANDA
                  CRIMINAL REVISION PETITION No.1246 OF 2023
            BETWEEN:

            1.    ESM SQUARE TECHNOLOGIES PRIVATE LIMITED
                  OFFICE AT NO. 474
                  1ST STAGE, THIMMAIAH ROAD,
                  BASAVESHWARANAGARA
                  BENGALURU 560 010
                  REPRESENTED BY ITS
                  DIRECTOR ESHWARAPPA.C

            2.    SRI. ESHWARAPPA C
                  S/O CHANDRAPPA
                  AGED ABOUT 47 YEARS,
                  RESIDING AT NO. 158
                  4TH MAIN, ITI LAYOUT,
                  MALLATHHALLI,
                  BENGALURU -560 039
Digitally
signed by   3.    SRI. SHEIL SUJETH AHMED
MALATESH          NO. 19/319, VIRASIMIAH STREET
KC                MADRAS ROAD,
Location:         CUDDAPHA 560 001
HIGH              ANDRAPRADESH STATE
COURT OF                                             ...PETITIONERS
KARNATAKA   (BY SRI. MANJUNATHA B V, ADVOCATE -ABSENT)

            AND:

            1.    SRI PANCHAKSHARI R HIREMAT
                  S/O RUDRAIAH SANGAIAH MATT
                  AGED ABOUT 39 YEARS,
                  R/AT WARD NO. 1
                  MANASHIVANAGI POST,
                                 -2-
                                             NC: 2024:KHC:44296
                                       CRL.RP No. 1246 of 2023




      KADAKOLA JEEVARGEE TALUK
      KALABRGI DISTRICT,

      AND ALSO NO. 1438
      13th CROSS, 2nd PHASE,
      2nd STAGE, PIPELINE ROAD,
      MAHALAKSHMIPURAM
      BENGALURU 560 086
                                           ...RESPONDENT
     THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING
TO SET ASIDE THE JUDGMENT AND ORDER DATED 07.08.2023
PASSED BY THE HONOURABLE LXVI ADDITIONAL CITY CIVIL
AND    SESSIONS    JUDGE     (CCH-67),  BENGALURU     IN
CRL.A.NO.114/2020 AND ETC.,

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM:     HON'BLE MR JUSTICE V SRISHANANDA


                          ORAL ORDER

None present on behalf of the revision petitioners even in

the third round of calling of cases.

2. Process fee is not paid for issue of notice to the

respondent.

3. Accordingly, revision petition is dismissed for non

prosecution.

Sd/-

(V SRISHANANDA) JUDGE

kcm