Karnataka High Court
Sakamma vs The State Of Karnataka on 4 November, 2024
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2024:KHC:44176-DB
WA No. 692 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR JUSTICE S.G.PANDIT
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
WRIT APPEAL NO. 692 OF 2023 (LR)
BETWEEN:
SAKAMMA
SINCE DEAD BY HER LR
M.K. VENKATESH
S/O LATE KEMPAGOOLAIAH
AGED ABOUT 62 YEARS
R/AT T.MALLIGERE
KOTHATHI HOBLI
MANDYA TALUK
MANDYA DISTRICT-571 403
...APPELLANT
(BY SRI. AMAR GOWDA K.S, ADVOCATE - [ABSENT])
Digitally signed AND:
by SHAKAMBARI
Location: HIGH
COURT OF 1. THE STATE OF KARNATAKA
KARNATAKA REPRESENTED BY ITS SECRETARY
REVENUE DEPATMENT
VIKASA SOUDHA
BENGALURU-560 001
2. THE LAND TRIBUNAL
MANDYA TALUK
MANDYA DISTRICT-571 401
REP. BY ITS SECRETARY
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WA No. 692 of 2023
3. THE TAHSILDAR
MANDYA TALUK
MANDYA DISTRICT- 571 401
SIDDALINGAIAH
DEAD BY LRs
4. SRI. CHIKKATHAMMAIAH
S/O LATE SIDDALINGAIAH
AGED ABOUT 65 YEARS
5. SRI. ANNAIAH
S/O LATE SIDDALINGAIAH
AGED ABOUT 62 YEARS
6. SRI. S. MAHESH
S/O LATE SIDDALINGAIAH
AGED ABOUT 59 YEARS
7. SRI. PUTTASWAMY
S/O LATE SIDDALINGAIAH
AGED ABOUT 57 YEARS
8. SRI. S. PAPANNA
S/O LATE SIDDALINGAIAH
AGED ABOUT 54 YEARS
RESPONDENTS NO.4 TO 8 ARE
R/AT YATHAGADAHALLI
GUTHALU COLONY POST
MANDYA TALUK AND DISTRICT-571 403
DODDABORAIAH
DEAD BY LRs
9. SRI. Y.D. SHIVA SHANKARA
S/O LATE DODDABORAIAH
AGED ABOUT 48 YEARS
10. SRI. Y.D. NARAYANA
S/O LATE DODDABORAIAH
AGED ABOUT 45 YEARS
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WA No. 692 of 2023
11. SRI. CHIKKABORAIAH
S/O LATE DODDABORAIAH
AGED ABOUT 42 YEARS
RESPONDENTS NO.9 TO 11
R/AT YATHAGADAHALLI
GUTHALU COLONY POST
MANDYA TALUK
MANDYA DISTRICT-571 403
SRI. BORAIAH
SINCE DECEASED BY HIS LRs
12. SRI. Y.B. RAJASHEKHAR
S/O LATE BORAIAH
AGED ABOUT 54 YERS
13. SRI. Y.B. SIDDAIAH
S/O LATE BORAIAH
AGED ABOUT 50 YERS
14. SMT. KAMALAKSHAMMA
S/O LATE Y.B. VENKATESH
(DAUGHTER IN LAW OF LATE BORAIAH)
AGED ABOUT 42 YERS
15. SRI. V. YESHWANTH
S/O LATE Y.B. VENKATESH
AGED ABOUT 22 YEARS
16. SRI. V. CHANDRASHEKHAR
S/O LATE Y.B. VENKATESH
(GRANDSON OF LATE BORAIAH)
AGED ABOUT 20 YEARS
RESPONDENTS NO.12 TO 16 ARE
R/AT YATHAGADAHALLI
GUTHALU COLONY POST
MANDYA TALUK
MANDYA DISTRICT-571 403
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WA No. 692 of 2023
17. SMT. SHIVALINGAMMA
S/O LATE BORAIAH
AGED ABOUT 68 YEARS
R/AT YELECHAKANAHALLI
MANDYA TALUK
MANDYA DISTRICT-571 403
SRI. CHIKKABORAIAH
SINCE DEAD BY LRs
18. SMT. SHILPA
W/O LATE Y.C. CHANDRU
AGED ABOUT 24 YEARS
(DAUGHTER IN LAW OF LATE CHIKKABORAIAH)
19. SRI. AJAY KUMAR
S/O LATE Y.C. CHANDRU
AGED ABOUT 5 YEARS
(GRANDSON OF LATE CHIKKABORAIAH)
BEING MINOR REPRESENTED BY HIS
MOTHER AND NATURAL GUARDIAN
SMT. SHILPA
W/O LATE Y.C. CHANDRU
AGED ABOUT 24 YEARS
20. SMT. MAHADEVAMMA
W/O LATE Y.C. VENKATACHALA
AGED ABOUT 23 YEARS
(DAUGHTER IN LAW OF LATE CHIKKABORAIAH)
21. KUM MANYA Y.V
AGED ABOUT 5 YEARS
D/O LATE Y.C. VENKATACHALA
(GRAND DAUGHTER OF LATE CHIKKABORAIAH)
BEING MINOR REPRESENTED BY HER
MOTHE RAND NATURAL GUARDIAN
SMT. MAHADEVAMMA
W/O LATE Y.C. VENKATACHALA
AGED ABOUT 23 YEARS
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WA No. 692 of 2023
RESPONDENTS NO.18 TO 21 ARE
R/AT YATHAGADAHALLI
GUTHALU COLONY POST
MANDYA TALUK
MANDYA DISTRICT-571 403
22. SRI. J. RAJANNA
S/O LATE JOGIBORAIAH
AGED ABOUT 64 YEARS
BORAIAH
S/O LATE JOGIBORAIAH
SINCE DEAD BY LRs
23. SMT. PUTTAMMA
W/O LATE BORAIAH
AGED ABOUT 58 YEARS
24. SRI. Y.B. SHIVA KUMAR
S/O LATE BORAIAH
AGED ABOUT 29 YEARS
25. Y.B. SHARATH
S/O LATE BORAIAH
AGED ABOUT 27 YEARS
26. SRI. Y.B. MANOHARA
S/O LATE BORAIAH
AGED ABOUT 25 YEARS
27. SRI. B. SRIKANTH
S/O LATE BORAIAH
AGED ABOUT 23 YEARS
RESPONDENTS NO.22 TO 27
R/AT YATHAGADAHALLI
GUTHALU COLONY POST
MANDYA TALUK
MANDYA DISTRICT-571 403
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WA No. 692 of 2023
SIDDIAH
S/O LATE BORAIAH @ BOJJAIAH
SINCE DECEASED BY HIS LRS
28. Y.S. PARAMESH
S/O LATE SIDDAIAH
AGED ABOUT 49 YEARS
SMT. Y.S. INDIRAMMA
(SINCE DEAD BY HER LRs)
29. SRI. G.C. VENKATACHALAIAH
S/O CHANNAIAH
AGED ABOUT 58 YEARS
30. KUM. VIDHYASHREE G.V
D/O G.C. VENKATACHALAIAH
AND LATE Y.S. INDIRAMMA
AGED ABOUT 21 YEARS
31. SRI. ANIL KUMAR G.V
S/O G.C. VENKATACHALAIAH
AND LATE Y.S. INDIRAMMA
AGED ABOUT 19 YEARS
RESPONDENTS NO.28 TO 31
R/AT GUTHALU, MANDYA CITY
MANDYA DISTRICT-571 403
32. SRI. Y.S. GANGAHDAR
S/O LATE SIDDAIAH
AGED ABOUT 43 YEARS
33. SRI. Y.S. VISHWAKUMAR
S/O LATE SIDDAIAH
34. SMT.Y.S. SOUBHAGYA
D/O LATE SIDDAIAH AND
W/O LATE HEMANTH KUMAR
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35. SRI. Y.S. SHANKAR
S/O LATE SIDDAIAH
AGED ABOUTY 35 YEARS
36. SRI. Y.S. CHANDRA
S/O LATE SIDDAIAH
AGED ABOUT 32 YEARS
37. SMT. JAYAMMA
W/O LATE SIDDAIAH
AGED ABOUT 69 YEARS
RESPONDENTS NO.32 TO 37 ARE
R/AT YATHAGADAHALLI
GUTHALU COLONY POST
MANDYA TALUK
MANDYA DISTRICT-571 403
...RESPONDENTS
THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
22.02.2023 PASSED IN WP NO.33864/2017 PASSED BY THE
LEARNED SINGLE JUDGE OF THIS HON'BLE COURT AND
DISMISS THE WRIT PETITION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
and
HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
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NC: 2024:KHC:44176-DB
WA No. 692 of 2023
ORAL JUDGMENT
(PER: HON'BLE MR JUSTICE S.G.PANDIT)
There is no representation for the appellant in the
morning as well as in the afternoon.
2. This Writ Appeal was filed on 15th June 2023 and
the Registry has raised certain office objections. There are
still nine office objections to be attended to. The matter is
being listed for non-compliance of office objections for 5th
time. On 21.10.2024, two weeks' time was finally granted
to comply the office objections subject to payment of cost
of Rs.3,000/- to the Advocates' Welfare Fund. Neither the
costs are paid nor office objections are complied.
3. In view of the above, the appeal is dismissed.
Sd/-
(S.G.PANDIT)
JUDGE
Sd/-
(RAMACHANDRA D. HUDDAR)
JUDGE
