Citation : 2024 Latest Caselaw 25988 Kant
Judgement Date : 4 November, 2024
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NC: 2024:KHC-D:16068-DB
RFA No. 100324 of 2024
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF NOVEMBER, 2024
PRESENT
THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T. G. SHIVASHANKARE GOWDA
REGULAR FIRST APPEAL NO.100324 OF 2024 (PAR)
BETWEEN:
SHARADA D/O THAKAREPPA LAMANI
AGE: 56 YEARS, OCC: HOMEMAKER
R/O: MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
- APPELLANT
(BY MS. TRUPTI FOR SRI. C.S. SHETTAR, ADVOCATES)
AND
1. SHANTAVVA @ TOLABAI W/O LESHAPPA LAMANI,
AGE: 67 YEARS, OCC: HOMEMAKER,
R/O: BANJARA COLONY, NEAR GANAPATI TEMPLE,
HINDALAGA, BELAGAVI - 577 428.
HEERAPPA S/O HEMALAPPA LAMANI SINCE DEAD BY HIS LRS.
2. SONABAI W/O HEERAPPA LAMANI,
MANJANNA
E
AGE: 83 YEARS, OCC: HOMEMAKER,
Digitally signed by
R/O: NEAR RAILWAY STATION, BESIDE
MANJANNA E
Location: High Court of
Karnataka, Dharwad
NIDAGUNDI AGENCY, BAGALKOT - 587 101.
Bench
Date: 2024.11.05
10:14:53 +0530
3. GOPAL S/O HEERAPPA LAMANI,
AGE: 63 YEARS, OCC: PRIVATE JOB,
R/O: NEAR RAILWAY STATION, BESIDE
NIDAGUNDI AGENCY, BAGALKOT - 587 101.
4. SUSHILA W/O HEERAPPA LAMANI,
AGE: 76 YEARS, OCC: HOMEMAKER,
R/O: NEAR RAILWAY STATION, BESIDE
NIDAGUNDI AGENCY, BAGALKOT - 587 101.
5. ASHOK S/O HEERAPPA LAMANI,
AGE: 58 YEARS, OCC: GOVERNMENT JOB,
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NC: 2024:KHC-D:16068-DB
RFA No. 100324 of 2024
R/O: NEAR RAILWAY STATION, BESIDE
NIDAGUNDI AGENCY, BAGALKOT - 587 101.
6. LALITA W/O PIRAPPA RATHOD,
AGE: 55 YEARS, OCC: HOMEMAKER,
C/O: SONABAI HEERAPPA LAMANI @ PIRAPPA,
NEAR RAILWAY STATION, BESIDE
NIDAGUNDI AGENCY, BAGALKOT - 587 101.
GANGAPPA S/O HEMALAPPA LAMANI SINCE DEAD BY HIS LRS.
7. GURUBAI W/O GANGAPPA LAMANI @ NAIK,
AGE: 71 YEARS, OCC: HOMEMAKER,
R/O: MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
8. POOMAPPA S/O GANGAPPA LAMANI @ NAIK,
AGE: 67 YEARS, OCC: BSNL EMPLOYEE,
R/O: MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
9. RAMESH S/O GANGAPPA LAMANI @ NAIK,
AGE: 61 YEARS, OCC: PRIVATE JOB,
R/O: MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
10. GULABAI W/O RAMESH RATHOD,
AGE: 50 YEARS, OCC: HOMEMAKER,
C/O: RAMESH RATHOD, TEACHER,
SEVADAL HIGH SCHOOL, AT POST: KAMATAGI - 587 120,
TQ: HUNAGUND, DIST: BAGALKOT.
11. KAMALABAI W/O UMESH LAMANI @ NAIK,
AGE: 52 YEARS, OCC: HOMEMAKER,
MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
12. JAGADISH S/O UMESH LAMANI @ NAIK,
AGE: 33 YEARS, OCC: PRIVATE WORK,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
13. USHA W/O RAJU LAMANI @ NAIK,
AGE: 31 YEARS, OCC: HOMEMAKER,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
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RFA No. 100324 of 2024
14. NAGARAJ S/O UMESH LAMANI @ NAIK,
AGE: 30 YEARS, OCC: PRIVATE WORK,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
15. HEERABAI W/O THAKARAPPA LAMANI,
AGE: 32 YEARS, OCC: HOMEMAKER,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
16. MAKANAVVA W/O BABU LAMANI,
AGE: 69 YEARS, OCC: HOMEMAKER,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
17. SHANKARAGOUDA S/O KALAKANAGOUDA HIREGOUDAR,
AGE: 62 YEARS, OCC: AGRICULTURE,
NOW R/O BILAGI - 587 116, TQ & DIST: BAGALKOT.
18. CHANNAPPAGOUDA S/O KALAKANAGOUDA HIREGOUDAR,
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: SIMIKERI - 587 104, TQ & DIST: BAGALKOT.
19. SOMALING S/O THAKAREPPA LAMANI,
AGE: 56 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
20. BABU S/O THAKAREPPA LAMANI,
AGE: 54 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111, TQ & DIST: BAGALKOT.
21. SHATTEPPA S/O THAKAREPPA LAMANI,
AGE: 51 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
22. SURESH S/O THAKAREPPA LAMANI,
AGE: 49 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
23. MANJULA S/O RAJU LAMANI,
AGE: 46 YEARS, OCC: HOME MAKER,
MUCHAKHANDI L.T. NO.2 - 587 111,
TQ & DIST: BAGALKOT.
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RFA No. 100324 of 2024
24. JADISH S/O RAJU LAMANI,
AGE: 32 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
25. RAKESH S/O RAJU LAMANI,
AGE: 31 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
26. RAHUL S/O RAJU LAMANI,
AGE: 30 YEARS, OCC: AGRICULTURE,
MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
27. NEELABAI D/O THAKAREPPA LAMANI,
AGE: 69 YEARS, OCC: HOME MAKER,
MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
28. SHANUBAI D/O THAKAREPPA LAMANI,
C/O LALU S/O UMALAPPA LAMANI @ NAIK
R/O: ARAKERI L.T.NO. 2 - 587 116
TQ: BILAGI DIST: BAGALKOT.
29. PARUBAI D/O THAKAREPPA LAMANI,
AGE: 59 YEARS, OCC: HOME MAKER,
MUCHAKHANDI L.T. NO.2 - 587 111
TQ & DIST: BAGALKOT.
- RESPONDENTS
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION 96 OF
CPC. PRAYING TO SET ASIDE THE JUDGMENT AND DECREE IN O.S.
NO. 37/2012 DATED 19.12.2018 PASSED BY LEARNED PRINCIPAL
SENIOR CIVIL JUDGE AT BAGALKOT AND THEREBY DISMISS THE
SUIT OF THE PLAINTIFF & ETC.,
THIS REGULAR FIRST APPEAL, COMING ON FOR ORDERS,
THIS DAY, ORDER WAS PASSED THEREIN AS UNDER:
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NC: 2024:KHC-D:16068-DB
RFA No. 100324 of 2024
CORAM: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR. JUSTICE T.G. SHIVASHANKARE GOWDA
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR)
We have heard Ms. Trupti for Sri C.S. Shettar, Advocate
for the appellant. I.A. No. 1/2024 is filed under Section 5 of
the Limitation Act seeking to condone the delay of 1204 days in
filing the appeal. We have perused the affidavit. No reason is
forthcoming for delay of 1204 days. In paragraph no.5 of the
affidavit it is just stated that there is some delay caused in
filing the appeal which is due to want of instructions, funds and
materials. This reason is absolutely not acceptable. What is
forthcoming is negligence on the part of the appellant in
approaching the court well within time. Therefore there is no
ground to condone delay. Hence, application is dismissed.
Consequently, the appeal is also dismissed.
Sd/-
(SREENIVAS HARISH KUMAR) JUDGE
Sd/-
(T. G. SHIVASHANKARE GOWDA) JUDGE
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