Sri Hussain Mueen Farooq vs Dr Meena Umachander
2024 Latest Caselaw 12039 Kant

Karnataka High Court

Sri Hussain Mueen Farooq vs Dr Meena Umachander on 30 May, 2024

                                                  -1-
                                                             NC: 2024:KHC:18288
                                                              RP No. 67 of 2024




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                 DATED THIS THE 30TH DAY OF MAY, 2024

                                               BEFORE
                                  THE HON'BLE MRS JUSTICE M G UMA
                                   REVIEW PETITION NO. 67 OF 2024
                                                 IN
                                     W.P.No.49981/2019 (GM-CPC)
                      BETWEEN:
                      SRI. HUSSAIN MUEEN FAROOQ
                      AGED ABOUT 44 YEARS,
                      S/O. K.M. HUSSAIN,
                      HAVING ADDRESS AS:
                      NO. 116, 1ST CROSS,
                      (BEHIND GOWRI APARTMENTS)
                      RAMAKRISHNA GARDENS,
                      NEW BEL ROAD,
                      BENGALORE - 560 054.
Digitally signed by
                                                                    ...PETITIONER
R MANJUNATHA          (BY SRI. MOH. KAMRAN KHAN, ADVOCATE)
Location: high
court of karnataka
                      AND:
                      1.   DR. MEENA UMACHANDER
                           AGED ABOUT 57 YEARS,
                           W/O. SRI. S. UMACHANDER,
                           R/O NSR BUILDINGS,
                           BEHIND BHARAT PETROLEUM,
                           NO. 244. M.C. ROAD,
                           AMBUR - 635 802.
                           NORT ARCOT AMBSEKAR DISTRICT,
                           REPRESENTED BY HER HUSBAND
                           AND POWER OF ATTORNEY HOLDER
                           SRI. S. UMACHANDER

                      2.   SRI. OSMAN HARUN HUSSAIN
                           AGED ABOUT 45 YEARS,
                           S/O. K.M. HUSSAIN,
                           R/O. NO.116, 1ST CROSS,
                           (BEHIND GOWRI APARTMENTS)
                           RAMAKRISHNA GARDENS,
                           NEW BEL ROAD,
                           BENGALURU - 560 054.
                                                                 ...RESPONDENTS
                                  -2-
                                               NC: 2024:KHC:18288
                                                RP No. 67 of 2024




     THE REVIEW PETITION UNDER ORDER 47 RULE 1 R/W
SECTION 114 OF THE CPC, PRAYING TO 1. REVIEW THE IMPUGNED
ORDER DATED 06/02/2024 PASSED BY THIS HON'BLE COURT IN
WRIT PETITION NO. 49981/2019 (GM-CPC) AND 2. PASS ANY OTHER
ORDER OR FURTHER ORDERS AS MAY BE DEEMED FIT AND PROPER
IN THE CIRCUMSTANCES OF THE CASE AND TO MEET THE ENDS OF
JUSTICE.

      THIS review PETITION, COMING ON FOR ADMISSION, THIS
DAY, THE COURT MADE THE FOLLOWING:
                               ORDER

Heard learned counsel for the petitioner.

The contention raised by the learned counsel for the

petitioner to review the Order dated 06.02.2024 do not find

any merits. However, it is brought to the notice of the Court

that in the operative portion at paragraph No. (ii), the

petitioner is described as Judgment Debtor, but it is stated that

the petitioner is the objector before the Executing Court.

Therefore, office is directed to strike off the word 'Judgment

Debtor' in paragraph No. (ii) in the operative portion of the

Order at page No. 24. Regarding other prayers made in the

Review Petition, the same is rejected.

Sd/-

JUDGE

SPV