Karnataka High Court
Sri. Chandraprakash vs Sri. Puttaraju on 30 May, 2024
Author: Ravi V Hosmani
Bench: Ravi V Hosmani
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NC: 2024:KHC:18385
MFA No. 5405 of 2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF MAY, 2024
BEFORE
THE HON'BLE MR JUSTICE RAVI V HOSMANI
MISCELLANEOUS FIRST APPEAL NO. 5405 OF 2017 (CPC)
BETWEEN:
1. SRI. CHANDRAPRAKASH
AGED ABOUT 55 YEARS
S/O SIR. SOMASHEKAR,
RESIDING AT NO.178,
KAMAKSHIPALYA GRAMATANA,
YESWANTHPURA HOBLI,
BANGALORE NORTH TALUK - 560 022.
2. SRI. OMRAJU
AGED ABOUT 53 YEARS,
S/O SRI. SOMASHEKAR,
RESIDING AT NO.178,
KAMAKSHIPALYA GRAMATANA,
YESHWANTHPURA HOBLI,
BANGALORE NORTH TALUK - 560 022.
Digitally signed by
MOHANKUMAR M
Location: High 3. SMT. GOWRAMMA
Court of Karnataka
AGED ABOUT 69 YEARS
W/O SRI. SOMASHEKAR
RESIDING AT NO.178,
KAMAKSHIPALYA GRAMATANA,
YESHWANTHPURA HOBLI,
BANGALORE NORTH TALUK - 560 022.
4. SRI. KRISHNAPPA
AGED ABOUT 65 YEARS,
S/O SRI. MUNICHOWDAPPA
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MFA No. 5405 of 2017
RESIDENT OF SANJAY NAGARA,
DODDABALLAPURA,
BANGALORE 561 303.
5. SMT. SUJATHA
AGED ABOUT 38 YEARS
D/O SRI. KRISHNAPPA
RESIDENT OF SANJAY NAGARA,
DODDABALLAPURA
BANGALORE 561 303
6. SMT. MANJULA
AGED ABOUT 35 YEARS
D/O SRI. KRISHNAPPA
RESIDINT OF: SANJAY NAGARA,
DODDABALLAPURA,
BANGALORE 561 303.
7. SMT. SAKAMMA
AGED ABOUT 63 YEARS,
D/O SRI. MUNICHOWDAPPA
RESIDENT OF SANJAY NAGARA
DODDABALLAPURA,
BANGALORE 561 303.
8. SMT. SHANTHAMMA
AGED ABOUT 61 YEARS,
D/O SRI. MUNICHOWDAPPA
RESIDENT OF SANJAY NAGARA
DODDABALLAPURA, BANGALORE 561 303.
9. SMT. SARASWATHAMMA
AGED ABOUT 60 YEARS
D/O SRI. MUNICHOWDAPPA
RESIDENT OF SANJAY NAGARA DODDABALLAPURA,
BANGALORE 561 303.
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MFA No. 5405 of 2017
SRI.C. PUTTARAJU
S/O SRI. CHIKKACHOWDAPPA
SINCE DECEASED BY HIS LRS
10. SMT. KRISHNAMMA
AGED ABOUT 55 YEARS
W/O LATE C. PUTTARAJU.
11. SRI. PRAVEEN P
AGED ABOUT 29 YEARS
S/O LATE C. PUTTARAJU
12. SRI. RAJU P
AGED ABOUT 26 YEARS
S/O LATE C. PUTTARAJU.
ALL ARE RESIDING AT NO.2/283,
NEAR VENKATESH CLINIC,
KAMAKSHMMA LAYOUT
YELAHANKA
BANGALORE 560 064.
13. SRI. CHOWDAPPA
AGED ABOUT 67 YEARS
S/O SRI. RAMAIAH
RESIDNG AT NO.E199/1-165/2,
AGRAHARA BADAVANE
13TH CROSS, AGRAHAR,
BANGALORE 560 064.
14. SRI. C. RAJU
AGED ABOUT 58 YEARS
S/O SRI. CHIKKACHOWDAPPA
RESIDENT F HALASUBBANABEEDI
HOSABEEDI, YELHANKA,
BANGALORE 560 064.
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MFA No. 5405 of 2017
15. SMT. NAGAMMA
AGED ABOUT 81 YEARS
S/O SRI. CHIKKACHOWDAPPA
RESIDENT OF HALASUBBANABEEDI,
HOSABEEDI, YELHANKA
BANGALORE 560 064.
16. SRI. CHANDRASHEKAR
AGED ABOUT 31 YEARS
S/O SRI. CHOWDAPPA
RESIDING AT NO.E199/1-165/2
AGRAHARA BADAVANE,
13TH CROSS, AGRAHAR,
BANGALORE 560 064.
17. SMT. SHOBHA
AGED ABOUT 27 YEARS
D/O SRI. CHOWDAPPA
RESIDING AT NO.E199/1-165/2
AGRAHARA BADAVANE,
13TH CROSS, AGRAHAR,
BANGALAORE 560 064.
18. SMT. SAROJAMMA
AGED ABOUT 65 YEARS
D/O SRI. RAMAIAH
RESDING AT NO.63,
4TH WARD, 29TH "D" DIVISION,
GANIGARA PETE,
DODDABALLAPURA 561303.
19. SRI. MANJUNATHA
AGED ABOUT 40 YEARS
S/O SRI. LATE JAYARAM,
RESIDENT OF NO.347,
SANJAY NAGAR,
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MFA No. 5405 of 2017
DODDABALLAPURA
BANGLAORE 561 303.
20. SMT. PARVATHAMMA
AGED ABOUT 62 YEARS,
W/O SRI. LATE JAYARAM
RESIDENT OF NO.347,
SANJAY NAGAR,
DODDABALLAPURA
BANGALORE 561 303.
21. SMT. SAROJA
AGED ABOUT 40 YEARS,
D/O LATE JAYARAM,
RESIDENT OF NO.347,
SANJAY NAGAR,
DODDABALLAPURA,
BANGALORE 561 303.
ALL ARE REPRESENTED BY THEIR GPA HOLDER
THE PLAINTIFF NO.13
SRI. CHOWDAPPA
...APPELLANTS
(BY SRI SARAVANA, ADVOCATE)
AND:
1. SRI. PUTTARAJU
AGED ABOUT 70 YEARS,
S/O LATE CHOWDASHETTAPPA
2. SRI. BASAVARAJU
AGED ABOUT 64 YEARS,
S/O LATE CHOWDASHETTAPPA
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MFA No. 5405 of 2017
3. SMT. SHARADAMMA
AGED ABOUT 68 YEARS
D/OLATE CHOWDASHETTAPPA
4. SMT. SUSHEELAMMA
AGED ABOUT 65 YEARS
D/O LATE CHOWDASHETTAPPA
5. SMT. SARASWATHAMMA
AGED ABOUT 60 YEARS,
D/O LATE CHOWDASHETTAPPA
6. SMT. CHOWDAMMA
AGED ABOUT 50 YEARS,
D/O LATE CHOWDASHETTAPPA
7. SRI. ESHWAR
AGED ABOUT 63 YEARS
S/O LATE NARAYANAPPA
SMT. JAYAMMA
S/O LATE NARAYANAPPA
SINCE DECESED BY HER LRS
NARASIMHAIAH DECESED
S/O LATE CHODAPPA.
8. SMT. CHANDRAKALA
AGED ABOUT 55 YEARS
D/O LATE NARASIMHAIAH
W/O ESHWAR
RESIDNG AT NO.88,
CUBBONPET MAIN ROAD,
BANGALORE 560 002.
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9. MANJUNATH
AGED ABOUT 51 YEARS
S/O LATE NARASIMHAIAH
RESIDING AT NO.12, 3RD CROSS,
5TH MAIN, SAMPANGIRAMA NAGAR,
BANGALORE 560 027.
10. ASHOK KUMAR
AGED ABOUT 49 YEARS,
S/O LAWTE NARASIMHAIAH
RESIDING AT NEAR WATER TANK,
VIDYA NAGAR,
DODDABALLALPURA,
BANGALORE RURAL DISTRICT.
11. SMT. LEELAVATHI
AGED ABOUT 55 YEARS,
W/O LATE NARAYANAPPA
RESIDING AT NO.88,
OLD NO.27, DUBBONPET MAIN ROAD,
BANGALORE 560 002.
12. CHOWDESHWARI THOGAJAVEERA
KSHATRIYA SANGHA (R)
NO.157, CUBBONPET MAIN ROAD,
BANGALORE-560 002.
REP BY ITS SECRETAWRY,
SRI. R. ASHWATHANARAYANA
13. SMT. KOMALADEVI
AGED ABOUT 60 YEARS,
W/O LATE NAGARAJU
14. SRI. N. UVARAJA
AGED ABOUT 41 YEARS
S/O LATE NAGARAJU,
-8-
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15. SRI. N. BHASKAR
AGED ABOUT 37 YEARS,
S/O LATE NAGARAJU
16. SRI. NARENDRA BABIU
AGED ABOUT 39 YEAWRS,
S/O LATE NAGARAJU,
ALL ARE RESIDING AT: NO.88, OLD NO.7,
CUBBONPET MAIN ROAD,
BANGALORE 560 002.
...RESPONDENTS
(BY SRI M.C. JAYA KIRTHI, ADVOCATE FOR C/R12;
V/O DATED 01.08.2017, NOTICE TO R1 - R11 AND
R13 - R16 ARE DISPENSED WITH)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
AGAINST THE ORDER DATED 30.06.2017 PASSED ON I.A.
NO.12 IN O.S.NO. 2766/2012 ON THE FILE OF THE VII
ADDITIONAL CITY CIVIL JUDGE(CCH.NO.19), AT BENGALURU,
DISMISSING I.A.NO.12 FILED UNDER ORDER 39 RULE 1 AND 2
READ WITH SECTION 151 OF CPC.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for appellants submits that
O.S.no.2766/2012 out of which instant appeal arises, has been
disposed of and hence appeal has rendered infructuous.
NC: 2024:KHC:18385
Placing submission on record, appeal is dismissed as
having become infructuous.
Sd/-
JUDGE
MKM
