Smt.Jinki Galemmma W/O. Jinki Mukkanna vs Sri.Hosahalli Galeppa S/O. Late ...
2024 Latest Caselaw 6527 Kant

Karnataka High Court

Smt.Jinki Galemmma W/O. Jinki Mukkanna vs Sri.Hosahalli Galeppa S/O. Late ... on 5 March, 2024

                                             -1-
                                                    NC: 2024:KHC-D:4853
                                                     RFA No. 100100 of 2020




                  IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                          DATED THIS THE 5TH DAY OF MARCH, 2024

                                           BEFORE

                             THE HON'BLE MRS JUSTICE M.G.UMA

                      REGULAR FIRST APPEAL NO.100100/2020(PAR/POS)

                 BETWEEN:

                 1.    SMT. JINKI GALEMMA
                       W/O. JINKI MUKKANNA,
                       AGE: 67 YEARS,
                       OCC: AGRICULTURE AND COOLIE,
                       R/O : YEMMIGANUR VILLAGE - 583 113,
                       BALLARI .

                 2.    BASAMMA
                       W/O. KURUBARA GADILINGAPPA,
                       AGE: 42 YEARS, HINDU,
                       OCC: AGRICULTURE AND COOLIE,
                       R/O : KAKKABEVINAHALLI - 583 103,
                       NEAR BALLARI, BALLARI .
                                                             ...PETITIONERS
Digitally
signed by        (BY SRI K. ANAND KUMAR, ADVOCATE)
MANJANNA E
Location: High
Court of         AND:
Karnataka


                 1.    SRI HOSAHALLI GALEPPA
                       S/O. LATE HOSAHALLI SANNA
                       HANUMANTHAPPA,
                       AGE: 53 YEARS, HINDU,
                       OCC: AGRICULTURE,
                       R/O: HALE MALAPANAGUDI
                       VILLAGE - 583 239,
                       HOSAPETE, DIST : BALLARI .

                 2.    SMT. ULLANAGADDI NINGAMMA
                       W/O. ULLANAGADDI BHARMAPPA,
                            -2-
                                 NC: 2024:KHC-D:4853
                                  RFA No. 100100 of 2020




     AGE: MAJOR, HINDU,
     OCC: HOUSE WIFE,
     R/O: VARADAPURA VILLAGE - 583 212,
     HAGARIBOMMANAHALLI,
     DIST: BALLARI.

3.   SMT. GANGAMMA
     W/O. HULUGAPPA
     AGE : 52 YEARS, HINDU,
     OCC : HOUSE WIFE,
     R/O : HALE MALAPANAGUDI - 583 239.,
     HOSAPETE,
     DIST : BALLARI.

4.   SMT. PREMAMMA
     W/O.GOVINDAPPA,
     MAJOR, HINDU,
     OCC: HOUSE WIFE,
     R/O: HALE MALAPANAGUDI - 583 239,
     HOSAPETE, DIST : BALLARI.
                                         ...RESPONDENTS
(BY SRI HANUMANTHREDDY SAHUKAR, ADVOCATE FOR R1;
SRI SHIVARAJ S. BALLOLI, ADVOCATE FOR R4)


      THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 30.08.2019 PASSED IN
O.S.NO.15/2013 ON THE FILE OF THE ADDITIONAL SENIOR
CIVIL JUDGE   AND JUDICIAL MAGISTRATE FIRST CLASS,
HOSAPETE, DISMISSING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION AND ETC.,


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                -3-
                                     NC: 2024:KHC-D:4853
                                       RFA No. 100100 of 2020




                            ORDER

Learned counsel for the petitioners has filed the memo

seeking permission to withdraw the appeal, as the dispute is

already settled between the parties before the trial Court.

Memo is placed on record.

Appeal is dismissed as withdrawn.

SD/-

JUDGE

BH/CT-ASC