M/S. Eaglesight Media Private Limited ... vs M/S. Eaglesight Tele Media Private ...
2024 Latest Caselaw 933 Kant

Karnataka High Court

M/S. Eaglesight Media Private Limited ... vs M/S. Eaglesight Tele Media Private ... on 10 January, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                               -1-
                                                            NC: 2024:KHC:1236
                                                            MFA No. 9 of 2024




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 10TH DAY OF JANUARY, 2024

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        MISCELLANEOUS FIRST APPEAL NO. 9 OF 2024 (CPC)

                   BETWEEN:

                   1.    M/S. EAGLESIGHT MEDIA PRIVATE LIMITED (ESMPL)
                         CHAIRMAN AND DIRECTOR,
                         MR. ASHWIN MAHENDRA,
                         AGED ABOUT 35 YEARS,
                         R/O. NO.301/10, 36TH CROSS,
                         7TH C MAIN ROAD,
                         JAYANAGAR, 4TH BLOCK,
                         BANGALORE-560 011.
                                                                  ...APPELLANT
                                  (BY SRI. DEEPAK B.R. ,ADVOCATE)
                   AND:

                   1.    M/S. EAGLESIGHT TELE MEDIA PRIVATE LIMITED
Digitally signed         DULY REP. BY ITS DIRECTORS,
by SHARANYA T            1 (A) KRISHNAPPA BABU,
Location: HIGH           1 (B) NARAYAN RAVI KUMAR,
COURT OF
KARNATAKA                NO.68, 1ST STAGE, 5TH PHASE,
                         MAHAGANAPATHINAGAR,
                         4TH MAIN ROAD,
                         WEST OF CHORD ROAD,
                         SHIVANAGAR, BANGALORE,
                         KARNATAKA-560 079,

                   2.    M/S. BTV KANNADA PRIVATE LIMITED
                         DULY REP. BY ITS DIRECTORS,
                         2(A) SEEMANAZ
                         2(B) KRISHNAPPA BABU,
                         R/AT NO.38, MAHAGANAPATHINAGAR,
                            -2-
                                       NC: 2024:KHC:1236
                                       MFA No. 9 of 2024




     WEST OF CHORD ROAD,
     BANGALORE-560 010,
     KARNATAKA.

3.   MR. GANGADHARAPPA
     MUNINDRA KUMAR @ KUMAR. G.M.
     S/O. GANGADARAPPA MUNINDRA,
     AGED ABOUT 48 YEARS,
     EX. DIRECTOR OF
     M/S. EAGLESIGHT TELE MEDIA PRIVATE LIMITED,
     (DEFENDANT NO.1 COMPANY)
     NO.68, 1ST STAGE, 5TH PHASE,
     MAHAGANAPATHINAGAR,
     4TH MAIN ROAD,
     WEST OF CHORD ROAD,
     SHIVANAGAR, BANGALORE,
     KARNATAKA-560 079

4.   MRS. MALLEGOWDANAHALLI
     KRISHNA MANJULA @ MANJULA M. K.
     W/O. MR. KUMAR G.M.,
     AGED: MAJOR, EX. DIRECTOR OF
     M/S. EAGLESIGHT TELE MEDIA PRIVATE LIMITED,
     (DEFENDANT NO.1 COMPANY)
     NO.68, 1ST STAGE, 5TH PHASE,
     MAHAGANAPATHINAGAR,
     4TH MAIN ROAD, WEST OF CHORD ROAD,
     SHIVANAGAR, BANGALORE,
     KARNATAKA-560 079.
                                          ...RESPONDENTS

     THIS MFA IS FILED UNDER SECTION 104 R/W ORDER 43
RULE 1(r) R/W SECTION 151 OF CPC, AGAINST THE ORDER
DATED 17.12.2022 PASSED ON I.A.NO.VI IN OS.NO.584/2022
ON THE FILE OF THE XVIII ADDITIONAL CITY CIVIL JUDGE,
BENGALURU,     DISMISSING THE I.A.NO.6 FILED UNDER
SECTION 151 OF CPC.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                              -3-
                                         NC: 2024:KHC:1236
                                        MFA No. 9 of 2024




                          JUDGMENT

The learned counsel for appellant has filed a memo

seeking permission to withdraw the appeal with liberty to

file separate petition.

Hence, the counsel for appellant is permitted to

withdraw the appeal with a liberty as sought. In view of

the memo, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

RHS