Karnataka High Court
N J Pramod vs N J Shankarappa on 4 January, 2024
Author: M.G.S. Kamal
Bench: M.G.S. Kamal
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NC: 2024:KHC:403
RSA No. 973 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE M.G.S. KAMAL
REGULAR SECOND APPEAL NO. 973 OF 2019 (DEC/INJ)
BETWEEN:
N.J. PRAMOD,
S/O N.J.SHANKRAPPA,
AGED ABOUT 35 YEARS,
RK/O SAVALANGA VILLAGE,
HONNALI TALUK-577217,
DAVANAGERE DISTRICT.
...APPELLANT
(BY SRI. N.J. PRAMOD, PARTY-IN-PERSON (ABSENT))
AND:
1. N.J. SHANKARAPPA
S/O DODATHIMMAPPA
Digitally AGED ABOUT 65 YEARS
signed by R/O SAVLANGA VILLAGE,
SUMA B N
HONNALI TALUK,
Location: DAVANAGERE DISTRICT.
High Court
of Karnataka SHARADAMMA
W/O LATE CHANDRAPPA N.J.,
SINCE DEAD BY HER LEGAL HEIRS,
2. N.J. PRAVEEN,
S/O LATE N.J. CHANDRAPPA,
AGED ABOUT 34 YEARS,
R/O SAVALANGA VILLAGE,
HONNALI TALUK,
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NC: 2024:KHC:403
RSA No. 973 of 2019
DAVANAGERE DISTRICT.
3. CHANDRAKALA @ DEEPA
D/O LATE N.J.CHANDRAPPA,
AGED ABOUT 29 YEARS,
R/O SAVALANGA VILLAGE,
HONNALI TALUK,
DAVANAGERE DISTRICT.
4. GOWRAMMA
W/O M.N. BANGARA,
D/O DODATHIMMAPPA,
AGED ABOUT 60 YEARS,
TOWN MUNICPAL COUNCIL,
RONA TALUK,
GADAGA DISTRICT.
5. SUSHEELAMMA
W/O MRUTHUNJAYA,
D/O DODDATHAMMAPPA,
AGED ABOUT 50 YEARS,
CHAGATUR, JADE PSOT,
SORABA TALUK - 577 429,
SHIVAMOGGA DISTRICT.
6. UMADEVI
W/O NINGAPAP,
D/O DODATHAMMAPPA,
R/O BAHVANI ROA STREET,
SHIKARIPURA 577429,
SHIVAMOGGA DISTRICT.
DIED.
7. G B CHANDRAPPA
S/O BASAPAP,
AGED ABOUT 55 YEARS,
R/O KODATHAL VILALGE,
BELAGUTHI HOBLI,
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NC: 2024:KHC:403
RSA No. 973 of 2019
HONNALI TALUK,
DAVANAGERE DISTRICT.
8. N.J. NAGARATHNAMMA
W/O N.J. SHANKARAPPA,
R/O SAVALANGA VILLAGE,
HONNALI TALUK,
DAVANAGERE DISTRICT.
9. S.B. RAJU
S/O LATE A SIDDAPPA,
AGED ABOUT 65 YEARS,
R/O SAVALANGA VILLAGE,
HONNALI TALUK,
DAVANAGERE DISTRICT.
10. NANDAN
S/O LATE N.J.MAHESHWARAPPA,
MAJOR IN AGE,
R/O SIMPIGALLI,
SIRSI TOWN AND TALUKA,
KARWAR,
UTTARAKANNADA DISTRICT.
11. NAVEEN
S/O LATE N.J.MAHESHWARAPPA,
MAJOR IN AGE,
R/O SIMPIGALLI,
SIRSI TOWN AND TALUKA, KARWAR,
UTTARAKANNADA DISTRICT.
12. S. SHIVAKUMAR
S/O A. VEERAPPA,
AGED ABOUT 55 YEARS,
R/O SAVLANGA VILLAGE,
HONNALI TALUK,
DAVANAGER DISTRICT.
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NC: 2024:KHC:403
RSA No. 973 of 2019
13. BHARATHI @ NEELADEVI
W/O LATE N.J.MAHESHWARAPPA,
AGED ABOUT 54 YEARS,
R/O NEW BISLERI, HADADI POST,
DAVANGERE TALUK,
DAVANAGERE DISTRICT.
14. SANTHOSH
S/O LATE N.J.MAHESHWRAPPA,
AGED ABOUT 29 YEARS,
R/O NEW BISLERI, HADADI POST,
DAVANAGERE TALUK,
DAVANAGERE DISTRICT.
15. SHASHIDHAR
S/O LATE N.J. MAHESHWARAPPA,
AGED ABOUT 25 YEARS,
SESHAGIRI VILLAGE,
HANAGAL TALUK,
HAVERI DISTRICT.
...RESPONDENTS
THE RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 16.01.2019 PASSED IN
RA NO.218/2009 ON THE FILE OF THE PRINCIPAL DISTRICT
AND SESSIONS JUDGE, AT DAVANGERE. DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 03.08.2009 PASSED IN OS.NO.166/2002 ON THE FILE
OF THE CIVIL JUDGE (SR.DN) HARIHAR.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC:403
RSA No. 973 of 2019
JUDGMENT
Sri. N. J. Pramod, appellant-party-in-person is
absent.
2. By order dated 13.12.2023 this Court had granted
a week's time to comply with the office objections subject
payment of cost of Rs.1,000/-. Even today when the
matter is called, none appears for the appellant. Cost of
Rs.1,000/- is also not paid.
3. It is clear that appellant do not wish to prosecute
the matter. Hence, appeal is dismissed for
non-prosecution.
Sd/-
JUDGE
PHM
