Sri K Lokanath vs Sri Sudhakar Gopal Bakre
2024 Latest Caselaw 1096 Kant

Karnataka High Court

Sri K Lokanath vs Sri Sudhakar Gopal Bakre on 11 January, 2024

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                                                     -1-
                                                                NC: 2024:KHC:1636-DB
                                                                 RFA No. 1725 of 2022




                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 11TH DAY OF JANUARY, 2024

                                               PRESENT
                               THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
                                                   AND
                         THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
                            REGULAR FIRST APPEAL NO. 1725 OF 2022 (SP)
                        BETWEEN:

                        SRI K LOKANATH
                        S/O LATE M C KRISHNAPPA
                        AGED ABOUT 69 YEARS
                        R/A NO.1806, K BLOCK
                        PRATHAM TEMPLE BELLS
                        UDAYARAVI ROAD
                        KUVEMPU NAGARA
                        MYSURU-570 023                              ...APPELLANT

                        (BY SRI. S P RAMESHA, ADV. [ABSENT])

                        AND:

                         SRI SUDHAKAR GOPAL BAKRE
                         AGED ABOUT 72 YEARS
                         S/O LATE G G BAKRE
Digitally signed by MALA R/A NO.237, 2ND MAIN ROAD
KN                       ISRTO LAYOUT
                         BENGALURU-560 061                        ...RESPONDENT
Location: HIGH COURT
OF KARNATAKA
                        (BY SMT. SHALINI PATIL, ADV. FOR C/R [ABSENT])

                             THIS RFA IS FILED UNDER SECTION 96 READ WITH
                        ORDER 41 RULE 1 OF CPC., AGAINST THE JUDGMENT AND
                        DECREE DATED 18.02.2022 PASSED IN OS No.41/2015 ON
                        THE FILE OF THE I ADDL. SENIOR CIVIL JUDGE AND CJM,
                        MYSURU ,     DECREEING   THE SUIT FOR       SPECIFIC
                        PERFORMANCE OF CONTRACT.

                             THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
                        P.S.DINESH KUMAR J., DELIVERED THE FOLLOWING:
                                       -2-
                                                NC: 2024:KHC:1636-DB
                                                 RFA No. 1725 of 2022




                               JUDGMENT

None appears for the appellant.

2. This appeal is of the year 2022 and deficit

Court fee of Rs.1,76,575/- is not paid.

3. In the circumstance, the appeal is

dismissed for non-prosecution.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

PA CT:HS