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M/S San Electro Controls vs M/S Sahyadri Electro Controls (India) ...
2024 Latest Caselaw 6008 Kant

Citation : 2024 Latest Caselaw 6008 Kant
Judgement Date : 28 February, 2024

Karnataka High Court

M/S San Electro Controls vs M/S Sahyadri Electro Controls (India) ... on 28 February, 2024

                                           -1-
                                                        NC: 2024:KHC:8345
                                                    MFA No. 547 of 2024




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 28TH DAY OF FEBRUARY, 2024

                                          BEFORE
                          THE HON'BLE MR JUSTICE R. NATARAJ
               MISCELLANEOUS FIRST APPEAL NO. 547 OF 2024 (CPC)
               BETWEEN:

               1.    M/S. SAN ELECTRO CONTROLS,
                     HAVING OFFICE AT SY NO. 84/5,
                     1ST FLOOR, V RAMANNA COMPOUND,
                     SRIGANDADA KAVAL, PIPELINE ROAD,
                     BANGALORE - 560 091.

               2.    MR. G. RAMESH,
                     S/O N.K. GUNDAPPA,

               3.    MRS. SHASHIKALA,
                     W/O N.K. GUNDAPPA,

                     APPELLANTS 2 AND 3 ARE
Digitally            R/AT NO. 296, 12 CROSS,
signed by BS
RAVIKUMAR            II BLOCK, JAYANAGAR,
Location:            BANGALORE - 560 011.
HIGH
COURT OF                                                    ...APPELLANTS
KARNATAKA
               (BY SRI. K. SHRIHARI, ADVOCATE)

               AND:

               1.    M/S SAHYADRI ELECTRO
                     CONTROLS (INDIA) PVT. LTD.,
                     HAVING ITS REGISTERED OFFICE AT
                     NO. 10, 1ST CROSS, RAJAGOPALNAGAR
                     MAIN ROAD, GANAPATHINAGAR, PEENYA II PHASE,
                     BANGALORE - 560 058, KARNATAKA,
                             -2-
                                          NC: 2024:KHC:8345
                                      MFA No. 547 of 2024




     REPRESENTED BY ITS DIRECTOR,
     MR. H.S. VENKATESH,
     E-MAIL ID: [email protected].

2.   SECO ELECTRO CONTROLS,
     HAVING ITS REGISTERED OFFICE AT
     SY NO. 84/5, 1ST FLOOR,
     RAMANNA COMPOUND, SRIGANDHADHA KAVAL,
     PIPELINE ROAD, BANGALORE - 560 091.

3.   SRI. B.S. MANJUNATHA,
     S/O B.T. SURYANARAYANA,
     AGED ABOUT 59 YEARS,

4.   SMT. S. PADMINI,
     W/O B.S. MANJUNATHA,
     AGED ABOUT 53 YEARS,

5.   MS. POOJALAKSHMI M,
     D/O B.S. MANJUNATHA,
     AGED ABOUT 28 YEARS,
     RESPONDENTS 3, 4 AND 5 ARE
     R/AT FLAT NO 102,
     P SQUARE BHAGYA APARTMENT,
     NO. 10/6, 3 MAIN, SRINIVASA NAGAR,
     BANGALORE - 560 085.
                                           ...RESPONDENTS
      THIS MFA IS FILED U/O.43 RULE OF CPC, 1908, PRAYING
THE SET ASIDE THE ORDER DATED 09.11.2023 PASSED ON IA
NO.1 AND 2 IN COM O.S.NO.1267/2023 ON THE FILE OF THE
LXXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BENGALURU.
                                 -3-
                                              NC: 2024:KHC:8345
                                           MFA No. 547 of 2024




      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant seeks permission to

convert this appeal into a commercial appeal.

2. In view of the aforesaid submission, office is

directed to convert this appeal into commercial appeal and list

before the appropriate Court.

3. Learned counsel for the appellant is directed to file

a second set of appeal memorandum along with all enclosures.

Sd/-

JUDGE

KBM

CT: BHK

 
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