B Anjinappa vs Byrappa
2024 Latest Caselaw 5728 Kant

Karnataka High Court

B Anjinappa vs Byrappa on 23 February, 2024

                                               -1-
                                                         NC: 2024:KHC:7641
                                                       RSA No. 538 of 2012




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 23RD DAY OF FEBRUARY, 2024
                                            BEFORE
                             THE HON'BLE MR JUSTICE G BASAVARAJA
                        REGULAR SECOND APPEAL NO. 538 OF 2012 (PAR)


                   BETWEEN:

                   B ANJINAPPA,
                   S/O LATE BYRAPPA
                   AGED ABOUT 59 YEARS,
                   R/AT CHIKKABELAVANGALA HOBLI,
                   DODDABALLAPURA TALUK,
                   BANGALORE RURAL DISTRICT.
                                                              ...APPELLANT
                   (BY SRI. S NAGARAJA., ADVOCATE)
                   AND:

                   1.        BYRAPPA
                             S/O LATE HANUMANTHAPPA
                             (DEAD)

                   1(a).     SRI RAMAIAH
Digitally signed             S/O LATE BYRAPPA
by SANDHYA S
                             SINCE DEAD LR'S ARE
Location: High
Court of
Karnataka          1(a)(1) SMT. SHANTHAMMA
                           W/O LATE RAMAIAH,
                           AGED ABOUT 71 YEARS,
                           R/AT CHIKKABELAVANGALA,
                           DODDABELAVAGALA HOBLI,
                           DODDABALLAPURA TALUK,
                           BANGALORE RURAL DISTRICT-562104.


                   1(a)(2) SMT. SAROJAMMA
                           S/O LATE RAMAIAH,
                           AGED ABOUT 52 YEARS,
                               -2-
                                               NC: 2024:KHC:7641
                                           RSA No. 538 of 2012




        R/AT NO.104, 1ST MAIN, 3RD CROSS,
        SRINIVASA NAGARA, SUNKADAKATTE,
        VISHWANEEDAM POST,
        BANGALORE NORTH,
        BANGALORE - 560091.

1(a)(3) SRI. KRISHNAMURTHY
        S/O LATE RAMAIAH,
        AGED ABOUT 47 YEARS,
        R/AT NO.241/949,
        KEMPEGOWDA NAGARA,
        HEROHALLI,
        BANGALORE NORTH TALUK,
        BANGALORE - 560091.
                                                ...RESPONDENTS
(BY SRI. GIRI .K, ADV. FOR R-1(a)(1) TO R-1(a)(3).)
(CAUSE TITLE     AMENDED      VIDE     COURT     ORDER       DATED
11.08.2023.)

     THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGEMENT & DECREE DTD 5.12.2011 PASSED IN
R.A.NO.36/2009 ON THE FILE OF PRESIDING OFFICER, FAST
TRACK COURT-II, BANGALORE RURAL DISTRICT, BANGALORE,
DISMISSING THE APPEAL AND CONFIRMING THE JUDGEMENT
AND DECREE DTD 10.11.2006 PASSED IN OS.NO.17/2003 (Old
No.378/2000) ON THE FILE OF CIVIL JUDGE (SR.DN.),
DODDABALLAPUR.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Both counsel present.

The appellant has not complied the order dated

06.12.2023 passed by this Court till this date and he has no

interest in prosecuting this appeal. Hence, the appeal is

NC: 2024:KHC:7641

dismissed for non-prosecution and also for not complying

the order dated 06.12.2023

Sd/-

JUDGE

SSD