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Renukavva W/O Neelappa Tahasildar vs Savakka W/O Rayappa Hargol
2024 Latest Caselaw 5128 Kant

Citation : 2024 Latest Caselaw 5128 Kant
Judgement Date : 20 February, 2024

Karnataka High Court

Renukavva W/O Neelappa Tahasildar vs Savakka W/O Rayappa Hargol on 20 February, 2024

                                        -1-
                                               NC: 2024:KHC-D:4022
                                                RSA No. 100054 of 2016




                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                    DATED THIS THE 20TH DAY OF FEBRUARY, 2024

                                      BEFORE

                        THE HON'BLE MR JUSTICE R.NATARAJ

                  REGULAR SECOND APPEAL NO.100054/2016(PAR)

            BETWEEN:

            1.   RENUKAVVA
                 W/O. NEELAPPA TAHASILDAR,
                 AGE ABOUT: 40 YEARS,
                 OCC: HOUSEHOLD WORK,
                 R/O: SOPPINPET, KURUBGERI,
                 RANEBENNUR.

            2.   JAYAMMA
                 D/O. NEELAPPA TAHASILDAR,
                 AGE: ABOUT 27 YEARS,
                 OCC: STUDENT,
                 R/O: SOPPINPET,
                 KURUBGERI, RANEBENNUR.

            3.   SHAILA
                 D/O.NEELAPPA TAHASILDAR,
                 AGE: ABOUT 28 YEARS,
Digitally        OCC: STUDENT,
signed by
VINAYAKA         R/O: SOPPINPET,
BV               KURUBGERI, RANEBENNUR.

            4.   SHILPA
                 D/O. NEELAPPA TAHASILDAR,
                 AGE: ABOUT 25 YEARS,
                 OCC: STUDENT,
                 R/O: SOPPINPET,
                 KURUBGERI, RANEBENNUR.

            5.   SUNITA
                 D/O. NEELAPPA TAHASILDAR,
                 AGE: ABOUT 23 YEARS,
                 OCC: STUDENT,
                 R/O SOPPINPET,
                                 -2-
                                      NC: 2024:KHC-D:4022
                                       RSA No. 100054 of 2016




     KURUBGERI, RANEBENNUR.

6.   RAVI
     S/O. NEELAPPA TAHASILDAR,
     AGE: ABOUT 32 YEARS,
     OCC: AGRIL.,
     R/O: SOPPINPET,
     KURUBGERI, RANEBENNUR.
                                                 ...APPELLANTS
(BY SRI S. K. KAYAKMATH, ADVOCATE)

AND:

1.   SAVAKKA
     W/O. RAYAPPA HARGOL,
     AGE: 47 YEARS,
     OCC: AGRIL., AND HOUSEHOLD WORK,
     R/O: RANEBENNUR,
     NOW AT : GANGAVATI VILLAGE,
     TQ: HARIHAR, DIST: DAVANAGERE.

2.   BHARAMAPPA
     S/O. MARDEPPA HALGERI,
     AGE: ABOUT 66 YEARS, OCC: AGRIL.,
     R/O: KURUBAGERI, SOPPINPET,
     INFRONT OF GULLENNAVARI'S HOUSE,
     RANEBENNUR.

3.   MALTESH
     S/O. BHARMAPPA HALGERI,
     AGE: ABOUT 42 YEARS,
     OCC: PVT. EMPLOYEE,
     R/O: RAYAPUR MILK DAIRY,
     DHARWAD, PIN: 580 009.

4.   NIRMALA NAGAPPA TAHASILDAR,
     AGE: ABOUT 36 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: KURUBAGERI, SOPPINPET,
     INFRONT OF GULLENNAVARIS HOUSE,
     RANEBENNUR.

5.   VANAMALA
     W/O. CHANNAPPA HALAGERI,
     AGE: ABOUT 33 YEARS,
     OCC: HOUSEHOLD WORK,
                               -3-
                                    NC: 2024:KHC-D:4022
                                     RSA No. 100054 of 2016




     R/O: KURUBAGERI, SOPPINPET,
     INFRONT OF GULLENNAVARI'S HOUSE,
     RANEBENNUR.

6.   NAGAPPA
     S/O. MALLAPPA DINDUR,
     AGE: 70 YEARS, OCC: AGRIL.,
     R/O: KALIDAS NAGAR,
     KURUBGERE, HIREKERUR.

7.   PARAVVA
     W/O. MAHADEVAPPA SUTTAKOTE,
     AGE: 38 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: KALIDAS NAGAR,
     KURUBGERE, HIREKERUR.

8.   MALATESH
     S/O. NAGAPPA DINDUR,
     AGE: ABOUT 36 YEARS, OCC: AGRIL.,
     R/O: KALIDAS NAGAR, KURUBGERI,
     HIREKERUR.

9.   MANJUNATH
     S/O. NAGAPPA DINDUR,
     AGE: ABOUT 32 YEARS, OCC: AGRIL.,
     R/O: KALIDAS NAGAR, KURUBGERI,
     HIREKERUR.
                                             ...RESPONDENTS
(BY SRI SANTOSH S. HATTIKATAGI AND
SMT. VIJAYALAXMI MADANABHAVI, ADVOCATES FOR R1;
SRI S.N.BANAKAR AND B.H.KOPPARAD,
ADVOCATES FOR R2 TO R9)

      THIS RSA IS FILED UNDER SECTION 100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 23.11.2015 PASSED IN
R.A.NO.46/2014, ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE AT RANEBENNUR, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 22.03.2014,
PASSED IN O.S.NO.225/2011 ON THE FILE OF THE ADDITIONAL
CIVIL JUDGE AND II ADDITIONAL JUDICIAL MAGISTRATE FIRST
CLASS, RANEBENNUR, DECREEING THE SUIT FILED FOR PARTITION
AND SEPARATE POSSESSION.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
                               -4-
                                     NC: 2024:KHC-D:4022
                                      RSA No. 100054 of 2016




                             ORDER

A memo is filed to withdraw the appeal in view of the

settlement arrived at FDP No.21/2014.

In view of the memo, the appeal is dismissed as

withdrawn. In view of the dismissal of the appeal, I.A

Nos.1/2022 and 1/2019 does not survive for consideration in

this appeal.

SD/-

JUDGE

PMP

CT-ASC

 
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