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Shreenivasrao Hanamantarao Kulkarni vs Smt Sundrabai Kom Bhimarao Kodaganur
2024 Latest Caselaw 4381 Kant

Citation : 2024 Latest Caselaw 4381 Kant
Judgement Date : 13 February, 2024

Karnataka High Court

Shreenivasrao Hanamantarao Kulkarni vs Smt Sundrabai Kom Bhimarao Kodaganur on 13 February, 2024

                                        -1-
                                              NC: 2024:KHC-D:3346
                                                  RSA No. 1865 of 2006




                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                    DATED THIS THE 13TH DAY OF FEBRUARY, 2024

                                     BEFORE

                        THE HON'BLE MR JUSTICE R.NATARAJ

                  REGULAR SECOND APPEAL NO.1865/2006(DEC/INJ)

            BETWEEN:

            1.   SHREENIVASRAO HANAMANTARAO KULKARNI,
                 SINCE DECEASED BY HIS LRS.

            1A. SANTOSH S/O. SHREENIVAS KULKARNI P.,
                AGE: 45 YEARS,
                OCC: BUSINESS AND AGRICULTURE,
                R/O: H.NO.9, BEHIND BASAVA MANTAPA,
                KALMESH NAGAR, UNKAL, SRINAGAR,
                HUBBALLI.

            1B. SUJAYEENDRA
                S/O. SHREENIVAS KULKARNI,
                AGE: 40 YEARS, OCC: PRIVATE SERVICE,
                R/O: H.NO.9, BEHIND BASAVA MANTAPA,
                KALMESH NAGAR, UNKAL, SRINAGAR,
                HUBBALLI.

Digitally
            1C. KIRAN S/O. SHREENIVAS KULKARNI,
signed by       AGE: 38 YEARS, OCC: PRIVATE SERVICE,
ROHAN
HADIMANI        R/O: H.NO.9, BEHIND BASAVA MANTAPPA,
T               KALMESH NAGAR, UNKAL, SRINAGAR,
                HUBBALLI.

            2.   VENKATESH HANAMANTARAO KULKARNI,
                 AGE: 58 YEARS, AGRICULTURE,
                 R/O: KALLIGANUR, TALUKA: RON,
                 GADAG DIST: 582 209.

            3.   SEETARAM HANAMANTARAO KULKARNI,
                 AGE: 53 YEARS, BUSIENSS,
                 R/O: MALMADDI,
                 DHARWAD - 580 001.
                              -2-
                                   NC: 2024:KHC-D:3346
                                          RSA No. 1865 of 2006




4.   MADDURAO HANAMANTARAO KULKARNI,
     AGE: 48 YEARS, SERVANT,
     R/O: KIRLOSKAR FACTORY,
     MANJUNATH NAGAR, HUBBALLI - 580 020.

5.   VENKUBAI KOM HANAMANTARAO KULKARNI,
     AGE: 78 YEARS, HOUSEHOLD WORK,
     R/O: KALLIGANUR, TALUKA: RON,
     GADAG DIST: 582 209.
                                                  ...APPELLANTS
(NOTICE TO A1(A TO C) ARE SERVED;
 NOTICE TO A2 TO A4 IS HELD SUFFICIENT)

AND:

1.   SMT SUNDRABAI KOM
     BHIMARAO KODAGANUR,
     SINCE DECEAD BY LR.

1A. SMT. SHANTA W/O. ASHOK DHABADI,
    AGE: 48 YEARS,
    OCC: HOUSEHOLD WORK,
    R/O: SITARAM NIVAS, III KILLA,
    NEAR CBT, HUBBALLI - 580 031.

2.   SRI PRAKASH S/O. SHANTAPPA WALI,
     AGE: 45 YEARS, OCC: AGRICULTURE,
     R/O: KALLIGANUR,
     TAL: RON, DIST: GADAG.

3.   BASAVARAJ S/O. SHANTAPPA WALI,
     AGE: 45 YEARS, OCC: AGRICULTURE,
     R/O: KALLIGANUR, TAL: RON,
     DIST: GADAG.
                                              ...RESPONDENTS
(BY SRI SHIVARAJ BALLOLLI, ADVOCATE FOR R1(A);
 SRI SHRIKANT T. PATIL, ADVOCATE FOR R2 AND R3)

      THIS RSA IS FILED UNDER SECTION 100 OF CPC., AGAINST
THE JUDGEMENT & DECREE DATED 17.4.2006 PASSED IN
R.A.NO.05/2006 ON THE FILE OF THE CIVIL JUDGE (SR.DN), RON,
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DATED 24.01.2006 PASSED IN O.S.NO.153/2003 ON THE
FILE OF THE CIVIL JUDGE (JR.DN), AND JMFC, RON AND ETC.,
                              -3-
                                   NC: 2024:KHC-D:3346
                                      RSA No. 1865 of 2006




     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT MADE THE FOLLOWING:

                           ORDER

There is no representation for the appellants though

the court notice issued to them is held sufficient. Hence,

the appeal is dismissed for non-prosecution.

SD/-

JUDGE

RH

CT-ASC

 
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