Citation : 2024 Latest Caselaw 4084 Kant
Judgement Date : 9 February, 2024
-1-
NC: 2024:KHC:5537
RFA No. 1191 of 2016
C/W RFA No. 1192 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
REGULAR FIRST APPEAL NO. 1191 OF 2016(RES)
C/W
REGULAR FIRST APPEAL NO. 1192 OF 2016(RES)
IN RFA 1191/2016
BETWEEN:
B. SAMBASIVA REDDY
AGED ABOUT 65 YEARS
S/O LATE B.SADASIVA REDDY
HAVING HIS PLACE OF BUSINESS AT
SHED NO.C-212, 4TH CROSS, 1ST STAGE
PEENYA INDUSTRIAL ESTATE
BANGALORE-560 058.
...APPELLANT
(BY SRI. R B SADASIVAPPA., AND
SR. G.B. NANDISH REDDY, ADVOCATES)
Digitally signed
by HEMALATHA AND:
A
Location: High
Court of
Karnataka 1. M/S SWITCHING POWER CONVERSION PVT LTD
REGD. OFFICE AND WORKS NO.105/687
LAGGERE ROAD, 4TH CROSS
1ST STAGE, PEENYA
BANGALORE-560 058
REPRESENTED BY ITS DIRECTOR
R SRINIVAS, S/O VENKATASWAMY
AGED ABOUT 48 YEARS.
2. S.KARTHIK
PROPRIETOR, MAJOR
M/S. SRI LAKSHMI ENGINEERING WORKS
-2-
NC: 2024:KHC:5537
RFA No. 1191 of 2016
C/W RFA No. 1192 of 2016
C-212, 1ST STAGE, IV CROSS
PEENYA INDUSTRIAL ESTATE
BANGALORE-560 058.
...RESPONDENTS
(BY SRI.SHOWRI H R., ADVOCATE FOR R1:
NOTICE TO R2 IS HELD SUFFICIENT
V/O DATED: 30.06.2023)
THIS RFA IS FILED UNDER SECTON 96 R/W ORDER 41
RULE 1 AND 2 R/W ORDER 21 RULE 103 OF CPC., 1908
AGAINST THE ORDER DATED 23.06.2016 PASSED IN IA NO.1
IN EX.NO.678/2014 IN OS.NO.7209/2007 ON THE FILE OF THE
III ADDL. CITY CIVIL AND SESSIONS JUDGE,M BENGALURU,
DISMISSING THE IA NO.1 FILED UNDER ORDER 21 RULE 97,
98 101 AND 103 R/W SECTION 47 CPC.
IN RFA 1192/2016
BETWEEN:
B. SAMBASIVA REDDY
AGED ABOUT 65 YEARS
S/O LATE B.SADASIVA REDDY
HAVING HIS PLACE OF BUSINESS AT
SHED NO.C-212, 4TH CROSS, 1ST STAGE
PEENYA INDUSTRIAL ESTATE
BANGALORE-560 058.
...APPELLANT
(BY SRI. R B SADASIVAPPA., AND
SR. G.B. NANDISH REDDY, ADVOCATES)
AND:
1. M/S SWITCHING POWER CONVERSION PVT LTD
REGD. OFFICE AND WORKS NO.105/687
LAGGERE ROAD, 4TH CROSS
1ST STAGE, PEENYA
BANGALORE-560 058
REPRESENTED BY ITS DIRECTOR
-3-
NC: 2024:KHC:5537
RFA No. 1191 of 2016
C/W RFA No. 1192 of 2016
R SRINIVAS, S/O VENKATASWAMY
AGED ABOUT 48 YEARS.
2. M/S OMEGA SCIENTFC INSTRUMENTS PVT. LTD.,
C-212, 1ST STAGE, IV CROSS
PEENYA INDUSTRIAL ESTATE
BANGALORE-560 058.
...RESPONDENTS
(BY SRI.SHOWRI H R., ADVOCATE FOR R1:
NOTICE TO R2 IS UNSERVED)
THIS RFA IS FILED UNDER SECTON 96 R/W ORDER 41
RULE 1 AND 2 R/W ORDER 21 RULE 103 OF CPC., 1908
AGAINST THE ORDER DATED 23.06.2016 PASSED IN IA.NO.1
IN EX.NO.682/2014 IN OS.NO.7809/2007 ON THE FILE OF THE
III ADDL. CITY CIVIL AND SESSIONS JUDGE,M BENGALURU,
(CCH NO.25) DISMISSING THE IA NO.1 FILED UNDER ORDER
21 RULE 97, 98 101 AND 103 R/W SECTION 47 CPC.
THESE APPEALS, COMING ON FOR HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant, filed memos in
both the appeals seeking leave of this Court to withdraw
these appeals with liberty to approach appropriate legal
forum.
2. The memos dated 09.02.2024 are taken on
record.
NC: 2024:KHC:5537
3. These appeals are dismissed as withdrawn with
liberty to approach the appropriate legal forum, if law
permits.
Sd/-
JUDGE
CM
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