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Basheer Khan H. R vs The Divisional Manager
2024 Latest Caselaw 3584 Kant

Citation : 2024 Latest Caselaw 3584 Kant
Judgement Date : 6 February, 2024

Karnataka High Court

Basheer Khan H. R vs The Divisional Manager on 6 February, 2024

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                      -1-
                                                                   NC: 2024:KHC:5062
                                                                  RP No. 451 of 2023




                               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                 DATED THIS THE 6TH DAY OF FEBRUARY, 2024

                                                   BEFORE
                           THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
                                             RP.NO. 451 OF 2023
                          BETWEEN:

                                BASHEER KHAN H.R.,
                                S/O. RASHEED KHAN,
                                AGED ABOUT 50 YEARS,
                                R/AT NO. 91/1,
                                THATTE HALLI MOHALLA,
                                HOLEHONNUR,
                                BHADRAVATHI TALUK,
                                SHIVAMOGGA DISTRICT - 577 201.
                                                                       ...PETITIONER
                          (BY SRI. VIJAY KUMAR T., ADVOCATE)

                          AND:

                          1.    THE DIVISIONAL MANAGER,
                                RELIANCE GIC LTD.,
Digitally signed by JAI
JYOTHI J
Location: HIGH COURT
                                SADIQ COMPLEX,
OF KARNATAKA
                                OPP. SUNDAR ASHRAYA,
                                N.T. ROAD,
                                SHIVAMOGGA,

                                NOW REP. BY ITS MANAGER,
                                RELIANCE GIC LTD.,
                                NO. 28, CENTENARY BUILDING,
                                EAST WING, 5TH FLOOR,
                                M.G. ROAD,
                                BENGALURU - 560 001.
                               -2-
                                           NC: 2024:KHC:5062
                                          RP No. 451 of 2023




2.   ISMAIL @ ISMAIL KHAN,
     S/O. MIYAJAN KHAN,
     NOW AGED ABOUT 53 YEARS,
     COOLIE, R/AT C/O. JAVID KHAN,
     2ND CROSS, K.R. PURAM,
     SHIVAMOGGA - 577 201.

3.   ABDUL SALEEM,
     S/O. ABDUL SUBAM SAB,
     NOW AGED ABOUT 51 YEARS,
     DRIVER, R/AT HOLEHONNUR,
     BHADRAVATHI TALUK,
     SHIVAMOGGA DISTRICT - 577 301.
                                              ...RESPONDENTS
    THIS RP IS FILED UNDER SECTION 114 READ WITH
ORDER 47 RULE 1 OF CPC, PRAYING TO 1 PASS AN ORDER
ALLOWING THE PRESENT REVIEW PETITION SEEKING REVIEW
OF THE JUDGMENT DATED 28.11.2022 PASSED BY THIS
HONBLE COURT IN MFA NO. 9192/2018 (MV-I) AND ETC.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                            ORDER

Learned counsel for the petitioner has filed a memo seeking withdrawal of the petition.

Memo is placed on record.

Accordingly, the petition is dismissed as withdrawn.

Sd/-

JUDGE

SRA CT:SNN

 
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