Citation : 2024 Latest Caselaw 3571 Kant
Judgement Date : 6 February, 2024
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NC: 2024:KHC-D:2618
RP No. 100077 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 6TH DAY OF FEBRUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
REVIEW PETITION NO. 100077 OF 2022 (-)
IN
W.P.NO.106590/2014(GM-CPC)
BETWEEN:
G. SHIVANAND S/O. G.P. MALIKANNA,
AGE: 54 YEARS, R/O. MMTC COLONY,
BELLARY ROAD, HOSPET- 583201.
...PETITIONER
(BY SRI. M.R. HIREMATHAD &
SRI. PRAKASH R. BADIGER, ADVOCATES)
AND:
1. SRIDHAR HUDDAR S/O. JANARDHAN RAO
AGE: 50 YEARS, TRADERS
R/O. OPP. TO RADHA CLINIC,
JP NAGAR, HOSPET - 583201.
2. G.P. LAKSHMAMMA W/O. LATE G.P. MALKANNA,
AGE: 80 YEARS,
YASHAVANT
R/O. WARD NO. XXII, JP NAGAR
NARAYANKAR
HOSPET - 583201.
Digitally
signed by
YASHAVANT 3. G. SHANKARAPPA S/O. G.P. MALKANNA,
NARAYANKAR
AGE: 62 YEARS,
R/O. W.NO. XXII
NEAR KATTA NANJAPPA SCHOOL,
HOSPET - 583201.
4. G.P. MALLIKARJUNA S/O. G.P. MALKANNA,
AGE: 60 YEARS,
R/O. W.NO. XXII,
NEAR KATTA NANJAPPA SCHOOL,
HOSPET - 583201.
5. G. RAVIKANTHA S/O. G.P. MALKANNA,
AGE: 52 YEARS,
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NC: 2024:KHC-D:2618
RP No. 100077 of 2022
R/O. D.NO. 325/C W NO XXII,
J.P. NAGAR, HOSPET - 583201.
6. G. RENUKA D/O. G.P. MALKANNA,
AGE: 45 YEARS,
R/O. NMDC DONIMALAI TOWNSHIP,
DONIMALLAI, DISTRICT: BALLARY - 583119.
7. G. NAGAMMA W/O. LATE G. DEVANNA,
AGE: 72 YEARS,
R/O. LALKAMAN, BRUCEPET,
BELLARY - 583101.
8. G. MALKANNA S/O. LATE G. DEVNNA,
AGE: 45 YEARS,
R/O. LALKAMAN BRUCEPET,
BELLARY - 583101.
9. G. SHIVANNA S/O. G. PEERANNA,
AGE: 65 YEARS,
R/O. BEHIND GANESH TEMPLE,
OPP TO PRABHAT TALKIES BRUCEPET,
BELLARY - 583101.
10. GANGADHARA S/O. K. CHINNA VENKATAPPA,
AGE: 55 YEARS,
R/O. SAUKRUPA, PLYWOOOD AGENCIES
34/3, KALAMMA STREET BELLARY - 583101.
11. B.C. VENKATA SWAMY S/O. B. PULLAPPA,
AGE: 62 YEARS,.
R/O. 28-C, W.NO. XVI,
VENKATESHWARA NILAYA,
BEHIND NATARAJ TALKIES,
BELLARY - 583101.
12. P. SHAIK SHA VALI S/O. PALTHUR MASTAN SAB,
AGE: 62 YEARS,
R/O WARD NO,.XXII, MMTC COLONY,
HOSPET - 583201.
13. D. SUBHAN,
AGE: 76 YEARS, R/O. C/O. JALEEL SAB,
I CROSS, JP NAGAR, BRUCEPET,
HOSPET - 583201.
...RESPONDENTS
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NC: 2024:KHC-D:2618
RP No. 100077 of 2022
REVIEW PETITION FILED UNDER ORDER 47 RULE 1 READ
WITH 115 OF CPC, PRAYING TO ALLOW THIS REVIEW PETITION AND
BE PLEASED TO REVIEW THE JUDGEMENT DATED 14.11.2014
PASSED BY THIS HON'BLE COURT IN WP NO. 106590/2014 AS AT
ANNEXURE-A.
THIS PETITION, COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
1. The petitioner is before this Court seeking the following
reliefs:
Wherefore, it is hereby prayed that this Hon'ble court be pleased to allow this review petition and be pleased to review the judgment dated. 14-11-2014 passed by this Hon'ble court in WP No.106590/2014 as at Annexure-A.
2. Despite the order dated 20.01.2024, compliance has not
been done. None appears for the petitioner. It appears
that the petitioner is not interested in prosecuting the
matter. Hence, the petition stands dismissed for non-
prosecution.
Sd/-
JUDGE
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