Sangappa S/O Nagappa Kanti vs Laxmibai W/O Chandrashekar ...
2024 Latest Caselaw 3279 Kant

Karnataka High Court

Sangappa S/O Nagappa Kanti vs Laxmibai W/O Chandrashekar ... on 2 February, 2024

Author: Rajendra Badamikar

Bench: Rajendra Badamikar

                                              -1-
                                                    NC: 2024:KHC-K:1251
                                                       RSA No.7333 of 2011




                            IN THE HIGH COURT OF KARNATAKA

                                    KALABURAGI BENCH

                        DATED THIS THE 2 ND DAY OF FEBRUARY, 2024

                                           BEFORE
                    THE HON'BLE MR. JUSTICE RAJENDRA BADAMIKAR


                   REGULAR SECOND APPEAL NO.7333 OF 2011 (PAR)
                   BETWEEN:

                   SANGAPPA S/O NAGAPPA KANTI
                   AGE: 72 YEARS, OCC: AGRICULTURE & BUSINESS,
                   R/O BHANTANALLI TQ. CHINCHOLI,
                   DIST. GULBARGA.

                                                              ...PETITIONER
                   (BY SRI GANESH NAIK, ADVOCATE)

                   AND:

                   1.   LAXMIBAI W/O CHANDRASHEKAR POLICEPATIL
Digitally signed
                        AGE: 40 YEARS, OCC: HOUSEHOLD AFFAIRS,
by SHILPA R             R/O BHANTANALLI, TQ. CHINCHOLI.
TENIHALLI
Location: HIGH     2.   PADMAVATI W/O SANGAPPA KANTI
COURT OF
KARNATAKA               AGE: 52 YEARS, OCC: AGRICULTURE,
                        R/O BHANTANALLI, TQ. CHINCHOLI.

                   3.   SRINIVAS S/O SANGAPPA KANTI
                        AGE: 38 YEARS, OCC: AGRICULTURE,
                        R/O BHANTANALLI, TQ. CHINCHOLI.

                   4.   BANNAMMA W/O KASHINATH
                        AGE: 36 YEARS, OCC: AGRICULTURE,
                        R/O BHANTANALLI, TQ. CHINCHOLI.
                            -2-
                                  NC: 2024:KHC-K:1251
                                       RSA No.7333 of 2011




5.   SHARANABASAPPA S/O SANGAPPA KANTI
     AGE: 34 YEARS, OCC: AGRICULTURE,
     R/O BHANTANALLI, TQ. CHINCHOLI.

6.   NIRMALA W/O REVANSIDDA @ SIDDU
     AGE: 26 YEARS, OCC: AGRICULTURE,
     R/O BHANTANALLI, TQ. CHINCHOLI

7.   MAHESH S/O SANGAPPA KANTI
     AGE:29 YEARS, OCC: AGRICULTURE,
     R/O BHANTANALLI, TQ. CHINCHOLI.

8.   NAGAPPA S/O SANGAPPA KANTI
     AGE: 28 YEARS, OCC: AGRICULTURE,
     R/O BHANTANALLI, TQ. CHINCHOLI.

9.   LALITABAI W/O SANGAPPA PYATI
     AGE: 45 YEARS, OCC: AGRICULTURE,
     R/O KARKAMUKALI, TQ. CHINCHOLI,

     ALL DIST. GULBARGA-585104.

                                           ...RESPONDENTS

(BY SRI SANJEEVKUMAR C. PATIL, ADVOCATE FOR R1;
R2 TO R9 ARE SERVED)

      THIS RSA IS FILED U/S. 100 OF CPC, PRAYING TO

ALLOW THE SECOND APPEAL, SET ASIDE THE JUDGMENT AND

DECREE PASSED BY THE SENIOR CIVIL JUDGE, CHINCHOLI IN

RA.NO.39/2010   DATED   14.07.2011   AND    CONFIRM   THE

JUDGMENT AND DECREE PASSED BY THE CIVIL JUDGE(JR.

DN), CHINCHOLI IN OS.NO.89/2008.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                             -3-
                                  NC: 2024:KHC-K:1251
                                      RSA No.7333 of 2011




                        JUDGMENT

The learned counsel for the appellant is absent.

It is already reported by the learned counsel for

respondent No.1 that the sole appellant died in 2016 itself

and in spite of lapse of nearly 7 ½ years, no steps were

taken by the legal representatives of deceased appellant

so as to prosecute the matter. In view of the same, the

appeal stands abated.

Sd/-

JUDGE

RSP