Smt. Gowramma vs Sri.C.Pillappa
2024 Latest Caselaw 3275 Kant

Karnataka High Court

Smt. Gowramma vs Sri.C.Pillappa on 2 February, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

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                                                        NC: 2024:KHC:4719
                                                     MFA No. 8154 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 2ND DAY OF FEBRUARY, 2024

                                          BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                    MISCELLANEOUS FIRST APPEAL NO.8154 OF 2016 (CPC)

                   BETWEEN:

                   1.    SMT. GOWRAMMA
                         D/O LATE CHIKKANANJAPPA,
                         AGED ABOUT 59 YEARS,

                   2.    SMT. MUNILAKSHMAMMA
                         D/O LATE CHIKKANANJAPA,
                         AGED ABOUT 57 YEARS,

                   3.    SMT. KAMALAMMA
                         D/O LATE CHIKKANANJAPA,
                         AGED ABOUT 48 YEARS,
Digitally signed
by SHARANYA T            ALL ARE R/AT CHEEMASANDRA VILLAGE,
Location: HIGH           BIDARAHALLI HOBLI, BANGALORE EAST TALUK,
COURT OF
KARNATAKA                BANGALORE RURAL DISTRICT.


                                                           ...APPELLANTS
                   (BY SRI BYRE GOWDA N, ADVOCATE)
                   AND:

                   1.    SRI. C.PILLAPPA
                         S/O LATE CHIKKANANJAPPA,
                         AGED ABOUT 54 YEARS,
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                               MFA No. 8154 of 2016




2.   SMT. BHAGYAMMA
     W/O C.PILLAPPA,
     AGED ABOUT 42 YEARS,

3.   SRI. PRAKASH
     S/O C.PILLAPPA,
     AGED ABOUT 31 YEARS,

4.   SRI. SATHEESH
     S/O C.PILLAPPA,
     AGED ABOUT 27 YEARS,

5.   SRI. SANTHOSH
     S/O C.PILLAPPA,
     AGED ABOUT 24 YEARS,

6.   KUM. PAVIATHRA
     D/O C.PILLAPPA,
     AGED ABOUT 20 YEARS,

7.   SMT. RATHNAMMA
     W/O LATE KRISHNAPPA,
     AGED ABOUT 38 YEARS,

8.   SRI. MUKESH
     S/O LATE KRISHNAPPA,
     AGED ABOUT 27 YEARS,

9.   KUM. ASHARANI
     D/O LATE KRISHNAPPA,
     AGED ABOUT 20 YEARS,

10. KUM. YAHODHA
    D/O LATE KRISHNAPPA,
    AGED ABOUT 19 YEARS,

11. SRI. LAKSHMANA, S/O LATE CHIKKANANJAPPA,
    AGED ABOUT 46 YEARS,
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                               MFA No. 8154 of 2016




12. SMT. RADHA
    W/O SRI. LAKSHMANA,
    AGED ABOUT 33 YEARS,

13. MASTER NANDEESHA
    S/O SRI LAKSHMANA,
    AGED ABOUT 11 YEARS,

    THE RESPONDENTS NO.1 TO 13 ARE
    R/AT CHEEMASANDRA VILLAGE,
    BIDARAHALLI HOBLI,
    BANGALORE EAST TALUK,
    BANGALORE RURAL DISTRICT-560078

14. SMT. UNNAM ANANTHA LAKSHMI
    W/O U.V.VENKATA RAO,
    AGED ABOUT 49 YEARS,
    R/AT NO.58-2-5,
    SANTHAPET, ONGOLE,
    PRAKASAM DISTRICT-570001,
    ANDHRA PRADESH.

                                   ...RESPONDENTS

(BY SRI G S VENKAT SUBBARAO, ADVOCATE FOR R14;
R1 TO R13 ARE SERVED)


    THIS MFA IS FILED U/O.43 RULE 1(R) OF CPC,
AGAINST THE ORDER DATED 25.11.2016 PASSED ON IA
NO.2 IN O.S.NO.763/14 ON THE FILE OF THE 2ND
ADDITIONAL SENIOR CIVIL JUDGE, BENGALURU RURAL
DISTRICT, BENGALURU AND ETC.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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                                        MFA No. 8154 of 2016




                     JUDGMENT

The learned counsel for the appellants has filed a

memo seeking permission of this Court to withdraw the

appeal as not pressed. In view of the said memo, the

appellants are permitted to withdraw the appeal.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

SN