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Smt. B.B. Leela @ Leelavathi vs Sri T.D. Basappa
2024 Latest Caselaw 3142 Kant

Citation : 2024 Latest Caselaw 3142 Kant
Judgement Date : 1 February, 2024

Karnataka High Court

Smt. B.B. Leela @ Leelavathi vs Sri T.D. Basappa on 1 February, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                                  -1-
                                                           NC: 2024:KHC:4639
                                                        MFA No. 8440 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 1ST DAY OF FEBRUARY, 2024

                                             BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                   MISCELLANEOUS FIRST APPEAL NO. 8440 OF 2023 (CPC)

                   BETWEEN:

                   1.    SMT. B.B.LEELA @ LEELAVATHI
                         W/O SRI B.J. PRAMOD
                         AGED ABOUT 40 YEARS
                         R/A BHEEMESHWRA ESTATE
                         KESAGANAHALLY VILLAGE
                         DONIGAL POST
                         SAKALESHPURA TALUK
                         HASSAN DISTRICT
                         PIN CODE-573134
                                                                  ...APPELLANT
                               (BY SRI. SATISH R. GIRJI, ADVOCATE)
                   AND:

Digitally signed
                   1.    SRI T.D. BASAPPA
by SHARANYA T            S/O LATE T.B.DEVAPPA
Location: HIGH           AGED ABOUT 85 YEARS
COURT OF
KARNATAKA
                   2.    SRI B.B. JAYASHANKAR
                         S/O LATE T.D. BASAPPA
                         AGED ABOUT 47 YEARS

                   3.    SRI B.B. VIJAYASHANKAR
                         S/O LATE T.D.BASAPPA
                         AGED ABOUT 45 YEARS

                   4.    SRI B.B. SHIVASHANKAR
                         S/O LATE T.D. BASAPPA
                         AGED ABOUT 43 YEARS
                              -2-
                                           NC: 2024:KHC:4639
                                       MFA No. 8440 of 2023




    R/AT OF RESPONDENTS NO.1 TO 4
    BHEEMESHWARA ESTATE
    KESAGANAHALLY VILLAGE
    DONIGAL POST, SAKALESHPURA TALUK
    PIN CODE-573134
                                             ...RESPONDENTS

     THIS MFA IS FILED U/O.43 RULE 1(r) OF THE CPC,
AGAINST THE ORDER DT.07.11.2023 PASSED ON IA NO.8 IN
O.S.NO.05/2022 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JMFC, SAKALESHPUR, HASSAN, DISMISSING IA NO.8
FILED U/O.39 RULE 1 AND 2 OF CPC.

    THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

The learned counsel for the appellant files memo

seeking permission of this Court to withdraw the present

appeal with a liberty to approach the District Court.

Hence, the counsel is permitted to withdraw the

present appeal in terms of the memo. Accordingly, the

appeal is dismissed as withdrawn.

Sd/-

JUDGE

RHS

 
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