Karnataka High Court
M S Chandranna S/O. Madiwalar Siddappa vs Siddalingamma W/O Late on 7 August, 2024
Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
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NC: 2024:KHC-D:11207
RSA No. 100199 of 2014
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 7TH DAY OF AUGUST, 2024
BEFORE
THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
REGULAR SECOND APPEAL NO. 100199 OF 2014 (DEC/INJ)
BETWEEN:
1. M.S. CHANDRANNA
S/O MADIWALAR SIDDAPPA,
AGE: 51 YEARS,
OCC: LAUNDRY WORK,
ASHA LAUNDRY SHOP,
R/O: KONASAGARA ROAD,
DASARA HATTI,
TQ: MOLAKALMOOR,
DIST: CHITRADURGA-577535.
2. SMT. KARIBASAMMA
D/O MADIVALAR BASANNA
AND WIFE OF M.CHANDRANNA,
AGE: 41 YEARS,
Digitally signed
by OCC: AGRICULTURIST
YASHAVANT AND HOUSEHOLD WORK,
NARAYANKAR
Location: HIGH R/O: KONASAGARA ROAD,
COURT OF DASARA HATTI,
KARNATAKA
DHARWAD TQ: MOLAKALMOOR,
BENCH DIST: CHITRADURGA-577535
DHARWAD
...APPELLANTS
(BY SRI S.L.MATTI AND
SRI SURESH S.S., ADVOCATE)
AND:
SRI MADIVALAR TIPPESWAMY
S/O MADIVALAR SANNA AJJAPPA
SINCE DECEASED BY HIS LRS
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NC: 2024:KHC-D:11207
RSA No. 100199 of 2014
1. SMT. SIDDALINGAMMA W/O
LATE TIPPESWAMY, AGE: 71 YEARS,
OCC: AGRICULTURIST
& HOUSEHOLD WORK,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY 583135.
2. SRI TIPPERUDRAPPA
S/O LATE TIPPESWAMY,
AGE: 51 YEARS,
OCC: AGRICULTURIST,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
3. SRI SHRINIVAS
S/O LATE TIPPESWAMY,
AGE: 49 YEARS,
OCC: AGRICULTURIST,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
4. SRI YALLAPPA
S/O LATE TIPPESWAMY,
AGE: 47 YEARS,
OCC: AGRICULTURIST,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
5. SRI AJJANNA
S/O LATE TIPPESWAMY,
AGE: 45 YEARS,
OCC: AGRICULTURIST,
R/O: BEDARKANNAPPA STREET,
TQ: MOLAKALMOOR,
DIST: CHITRADURGA -583135.
6. SRI KARIBASAPPA
S/O LATE TIPPESWAMY,
AGE: 43 YEARS,
OCC: AGRICULTURIST,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
-3-
NC: 2024:KHC-D:11207
RSA No. 100199 of 2014
DIST: BELLARY-583135.
7. SRI MANJUNATH
S/O LATE TIPPESWAMY,
AGE: 39 YEARS,
OCC: AGRICULTURIST,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
8. SRI MAHANTESH
S/O LATE TIPPESWAMY,
AGE: 37 YEARS,
OCC: AGRICULTURIST,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
SMT. CHIKKAMMA
D/O LATE TIPPESWAMY & W/O BASANNA
SINCE DECEASED BY HIS LRS
9. SMT. MAMATA D/O LATE CHIKKAMMA
& BASANNA W/O KARIBASAPPA,
AGE: 29 YEARS, OCC: HOUSEHOLD
WORK, R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135
10. SRI RAVI S/O LATE CHIKKAMMA
AND BASANNA, AGE: 27 YEARS,
OCC: FOREST GUARD,
R/O: GUDEKOTE VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
11. SMT. RUKMINI D/O LATE CHIKKAMMA
AND BASANNA AND W/O DEVARAJ,
AGE: 25 YEARS,
OCC: HOUSEHOLD WORK,
R/O:MADIVALARKATTE
BYPASS ROAD,
BHARAMASAGARA VILLAGE,
TQ: JAGALORE,
DIST: DAVANAGERE-583135.
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NC: 2024:KHC-D:11207
RSA No. 100199 of 2014
12. SMT. REKHA D/O LATE CHIKKAMMA
& BASANNA AND W/O MANJUNATH,
AGE: 23 YEARS, OCC: HOUSEHOLD
WORK, R/O: KUNUBEVU VILLAGE,
TQ: JAGALORE,
DIST: DAVANAGRE.-583135
13. SMT. NAGARATNA
D/O LATE TIPPESWAMY
AND W/O MALLANNA,
AGE: 33 YEARS,
OCC: HOUSEHOLD WORK,
R/O: BEDARKANNAPPA STREET,
TQ: MOLAKALMOOR,
DIST: CHITRADURGA.-583135
14. RAJANNA S/O LATE TIPPESWAMY,
AGE: 38 YEARS,
OCC: AGRICULTURE,
R/O: HUDEM VILLAGE,
TQ: KUDLIGI,
DIST: BELLARY-583135.
...RESPONDENTS
(VIDE ORDER DATED 25.11.2023,
NOTICE TO R9 HELD SUFFICIENT)
THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CIVIL PROCEDURE CODE, PRAYING TO PASS AN ORDER BY
SETTING ASIDE THE IMPUGNED JUDGMENT AND DECREE PASSED BY
THE SENIOR CIVIL JUDGE AND JMFC, KUDLIGI, IN R.A.NO.59/2011
DATED 17.12.2013 BY DISMISSING THE APPEAL AND CONFIRMING
THE JUDGMENT AND DECREE IN O.S.NO.98/2008 DATED 16.11.2011
ON THE FILE OF CIVIL JUDGE AND JMFC, KUDLIGI, AND BY
ALLOWING THIS APPEAL AND DISMISSED THE SUIT OF PLAINTIFF.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC-D:11207
RSA No. 100199 of 2014
ORAL ORDER
Learned counsel for the appellant has filed a memo for seeking
withdrawal of the appeal as the parties settled the dispute out of the
Court.
Memo is placed on record.
Therefore, the appeal is dismissed as withdrawn.
Sd/-
(HANCHATE SANJEEVKUMAR)
JUDGE
SRA
