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Sri Patha Pettalu Mohan vs The State Of Karnataka
2024 Latest Caselaw 19727 Kant

Citation : 2024 Latest Caselaw 19727 Kant
Judgement Date : 6 August, 2024

Karnataka High Court

Sri Patha Pettalu Mohan vs The State Of Karnataka on 6 August, 2024

                                               -1-
                                                           NC: 2024:KHC:31271
                                                       CRL.P No. 6502 of 2020




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 6TH DAY OF AUGUST, 2024

                                            BEFORE
                             THE HON'BLE MRS JUSTICE M G UMA
                            CRIMINAL PETITION NO. 6502 OF 2020
                 BETWEEN:

                 1.    SRI. PATHA PETTALU MOHAN,
                       S/O RANGARAJU,
                       AGED ABOUT 52 YEARS,
                       RESIDING AT NO. 47/64,
                       12TH A CROSS, VYALIKAVAL,
                       MALLESHWARAM,
                       BANGALORE - 560 032.

                 2.    SRI. BALAKRISHNA,
                       S/O BYLAPPA,
                       AGED ABOUT 46 YEARS,
                       RESIDING AT NO.611, 8TH MAIN,
                       8TH CROSS, K.N. EXTENSION,
                       YESHAWANTHAPUR,
                       BANGALORE - 560 022
Digitally                                                       ...PETITIONERS
signed by
YAMUNA K L       (BY SRI. NANDA KUMAR B.L, ADVOCATE (ABSENT))
Location: High   AND:
Court of
Karnataka
                 1.    THE STATE OF KARNATAKA,
                       REPRESENTED BY ITS
                       SR. PUBLIC PROSECUTOR,
                       BY MAGADI ROAD POLICE STATION,
                       BANGALORE, HIGH COURT OF KARNATAKA,
                       BANGALORE - 560 001.

                 2.    M/S. SUN DISTRIBUTION
                       SERVICES PRIVATE LIMITED,
                                     -2-
                                                  NC: 2024:KHC:31271
                                             CRL.P No. 6502 of 2020




       AUTHORISED REPRESENTATIVE
       SRI. SHAILESH K,
       AGED ABOUT 46 YEARS,
       CORPORATE OFFICE AT MARAN TOWERS,
       BRUNTON ROAD, (OFF M.G. ROAD),
       BANGALORE - 560 025.
                                                      ...RESPONDENTS
(BY SMT. ASMA KOUSER, ADDL. SPP)

     THIS CRL.P IS FILED U/S 482 OF CR.P.C PRAYING TO QUASH,
ANNEXURE-A THE CHARGE SHEET FILED BY THE RESPONDENT
POLICE,   HONBLE      IX   A.C.M.M.,   AT    BENGALURU    IN
C.C.NO.20775/2017,    DATED   07.08.2017   IN   TAKING   THE
COGNIZANCE FOR THE ALLEGED OFFENCE P/U/S 37, 51, 67, 69 OF
COPY RIGHTS ACT.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM:          HON'BLE MRS JUSTICE M G UMA


                              ORAL ORDER

Learned Additional SPP submits that the Trial Court has

already disposed of the matter after full fledged trial by

acquitting the accused vide judgment dated 24.08.2023.

2. The said submission is placed on record.

3. The petition is dismissed as the same is rendered

infructuous.

Sd/-

(M G UMA) JUDGE

GJM

CT: BHK

 
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