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Kumari vs Sri M Krishnamurthy
2024 Latest Caselaw 19716 Kant

Citation : 2024 Latest Caselaw 19716 Kant
Judgement Date : 6 August, 2024

Karnataka High Court

Kumari vs Sri M Krishnamurthy on 6 August, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                                -1-
                                                       NC: 2024:KHC:31372-DB
                                                           RFA No. 2 of 2012




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 6TH DAY OF AUGUST, 2024
                                            PRESENT
                            THE HON'BLE MR JUSTICE S.G.PANDIT
                                                AND
                          THE HON'BLE MR JUSTICE C.M. POONACHA
                        REGULAR FIRST APPEAL NO. 2 OF 2012 (PAR)

                   BETWEEN:

                   1.   KUMARI
                        D/O M KRISHNAMURTHY
                        AGED ABOUT 14 YEARS

                   2.   POOJA
                        D/O M KRISHNAMURTHY,
                        AGED ABOUT 12 YEARS

                        BOTH MINORS REP. BY THIER
                        NATURAL GUARDIAN AND
                        MOTHER SMT. B MANJULA
                        AGED ABOUT 37 YEARS
Digitally signed
by                      R/AT NO.66/1, 12TH 'B' CROSS
MARIGANGAIAH            AGRAHARA DASARAHALLI
PREMAKUMARI
                        BANGALORE-560079.
Location: HIGH
COURT OF                                                       ...APPELLANTS
KARNATAKA
                   AND:

                   1.   SRI M KRISHNAMURTHY
                        S/O SRI Y R MUNIYAPPA
                        AGED ABOUT 44 YEARS

                   2.   SRI Y R MUNIYAPPA
                        S/O RANGEGOWDA,
                        AGED ABOUT 70 YEARS
                             -2-
                                      NC: 2024:KHC:31372-DB
                                          RFA No. 2 of 2012




3.   SMT. NARAYANAMMA
     W/O Y R MUNIYAPPA
     AGED ABOUT 65 YEARS

     ALL ARE R/AT NO.26, 1ST CROSS
     CHOLURPALYA, MAGADI MAIN ROAD
     BANGLORE-560040.

4.   SRI G SRINIVASAMURTHY
     S/O GOVINDAGOWDA
     AGED ABOUT 48 YEARS
     R/O DODDABELAVARAPALYA
     DODDABALLAPUR TALUK
     BANGALORE RURAL DISTRICT-567422.
                                              ...RESPONDENTS
(BY SMT. VIDYA R GOWDA, ADV. FOR
 SRI. G B SHARATH GOWDA, ADV. FOR R1-R3
 SRI M.P. RAVINDRA, ADV. FOR R4)

     THIS APPEAL IS FILED UNDER SECTION 96 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 24.09.2011
PASSED IN O.S.8826/1997 ON THE FILE OF THE ADDL. XXII-
ADDL. CITY CIVIL JUDGE, BANGALORE, DISMISSING THE SUIT
FOR PARTITION AND SEPARATE POSSESSION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE S.G.PANDIT
          AND
          HON'BLE MR JUSTICE C.M. POONACHA

                   ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

No representation for the appellants.

NC: 2024:KHC:31372-DB

On 16.07.2024 also, there was no representation for

the appellants. It appears that the appellants are not

interested in prosecuting the appeal. Hence, the appeal

stands dismissed for non-prosecution.

SD/-

(S.G.PANDIT) JUDGE

SD/-

(C.M. POONACHA) JUDGE

MPK CT:bms

 
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