Sri N K Mohan Ram vs Sri Mahesh Joshi
2024 Latest Caselaw 19442 Kant

Karnataka High Court

Sri N K Mohan Ram vs Sri Mahesh Joshi on 2 August, 2024

Author: V Srishananda

Bench: V Srishananda

                                        -1-
                                                     NC: 2024:KHC:30590
                                                 RFA No. 1061 of 2017




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 2ND DAY OF AUGUST, 2024

                                     BEFORE
                    THE HON'BLE MR JUSTICE V SRISHANANDA
                 REGULAR FIRST APPEAL NO. 1061 OF 2017 (MON)
            BETWEEN:

            1.    SRI N K MOHAN RAM
                  S/O LATE N.KRISHNA IYENGAR,
                  AGED ABOUT 67 YEARS,
                  R/AT GF-8, "ATRIA VILLA".
                  PLACE GUTTAHALLI MAIN ROAD,
                  MALLESHWARAM, BENGALURU-560003.
                                                           ...APPELLANT
            (BY SRI. ABHISHEK K., ADVOCATE)

            AND:

            1.    SRI MAHESH JOSHI
                  DIRECTOR DOORDARSHAN KENDRA,
                  J.C.NAGAR, BENGALURU-560006.

            2.    SRI RADHAKRISHNA PILLAI
Digitally         SENIOR ADMINISTRATIVE OFFICER (RETD.)
signed by
KIRAN             DOORDARSHAN KENDRA,
KUMAR R
                  J.C.NAGAR, BENGALURU-560006.
Location:
HIGH
COURT OF
KARNATAKA         AND ALSO AT,
                  PALIKALPUTHAN VEEDU,
                  KODUMPTATHI KUNAM,
                  PARIPALLI POST, KOLLAM DISTRICT,
                  KERALA-691574.

                  THROUGH,
                  THE DIRECTOR, DOORDARSHAN KENDRA,
                  TRIVENDRUM, KERALA STATE.

            3.    SRI BANANDOORU KEMPAIAH
                           -2-
                                       NC: 2024:KHC:30590
                                     RFA No. 1061 of 2017




     EXECUTIVE PRODUCER,
     DOORDARSHAN KENDRA,
     J.C.NAGAR, BENGALURU-560006.


4.   SRI NOORIN NAQI
     DIRECTOR GENERAL
     ALL INDIA RADIO, SANSAD MARG,
     NEW DELHI-110001.

5.   SUNITHA BHARAL
     DEPUTY DIRECTOR (ADMINISTRATION)
     DIRECTORATE GENERAL, DOORDARSHAN,
     DOORDARSHAN BHAVAN, MANDI HOUSE,
     COPERNICUS MARG, NEW DELHI-110001.

6.   M K SINGH
     SECTION OFFICER (S III SECTION)
     DIRECTORATE GENERAL, DOORDARSHAN,
     DOORDARSHAN BHAVAN, MANDI HOUSE,
     COPERNICUS MARG, NEW DELHI-110001.
                                         ...RESPONDENTS
(BY SRI. V.C. JAGANNATH, ADVOCATE FOR R-4;
   R-2 & R-3 ARE SERVED;
    VIDE ORDER DATED:18.12.2019 APPEAL AGAINST R-1,
    R-4, R-5 & R-6 STANDS DISMISSED)

     THIS RFA IS FILED UNDER SECTION 96 READ WITH
ORDER 41 RULE 1 OF CPC, AGAINST THE JUDGMENT AND
DECREE DATED:27.02.2017 PASSED IN OS.NO.4515/2011 ON
THE FILE OF THE 56TH ADDL. CITY CIVIL AND SESSIONS
JUDGE, BENGALURU, DISMISSING THE SUIT FOR RECOVERY
OF MONEY.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:   HON'BLE MR JUSTICE V SRISHANANDA
                                  -3-
                                                 NC: 2024:KHC:30590
                                            RFA No. 1061 of 2017




                        ORAL JUDGMENT

Learned counsel for the appellant has filed a memo

on 21.06.2023. The memo reads as under:

"The undersigned for the appellant submits that, the appellant is not prosecuting the above appeal and same may be dismissed as not pressed, in the interest of justice and equity".

2. Memo is taken on record.

3. In view of the memo, this appeal is dismissed as

withdrawn.

Sd/-

(V SRISHANANDA) JUDGE

GSR