Sri. G R Sanjeevappa Since Dead vs Sri. B S Anil Kumar
2024 Latest Caselaw 19435 Kant

Karnataka High Court

Sri. G R Sanjeevappa Since Dead vs Sri. B S Anil Kumar on 2 August, 2024

                                             -1-
                                                        NC: 2024:KHC:30635-DB
                                                               RP No.204/2024



                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 2ND DAY OF AUGUST, 2024

                                           PRESENT

                          THE HON'BLE MRS JUSTICE K.S.MUDAGAL

                                             AND

                 THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA

                              REVIEW PETITION NO.204/2024
                                              IN
                              REGULAR FIRST APPEAL No.1144/2014

                BETWEEN:

                       SRI G.R.SANJEEVAPPA
                       SINCE DEAD
                       REP. BY HIS LEGAL REPRESENTATIVES

                1(a)   SMT NEHA
                       D/O LATE G.R.SANJEEVAPPA
                       AGED ABOUT 26 YEARS

                2(b)   SMT BHUMIKA
                       D/O LATE G.R.SANJEEVAPPA
Digitally              AGED ABOUT 22 YEARS
signed by K S
RENUKAMBA              BOTH ARE R/AT NO.50, 'THARANG NIVAS'
Location:              1ST MAIN, 1ST CROSS, GMR LAYOUT
High Court of
Karnataka              GEDDALAHALLI VILLAGE
                       RAJMAHAL VILAS, 2ND STAGE
                       SANJAY NAGAR, BENGALURU-560 094

                       BOTH ARE REP. BY THEIR GPA HOLDER

                       SRI R YATHIN REDDY
                       S/O SRI R SWARUP REDDY
                       R/AT NO.9, RANJITH ROAD
                       KOTTURPURAM, CHENNAI - 600 085           ...PETITIONERS

                (BY SRI SYED KHADER NAWAZ, ADVOCATE)
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                                        NC: 2024:KHC:30635-DB
                                               RP No.204/2024



AND:

1.     SRI B.S.ANIL KUMAR
       S/O SRI SHANKARAPPA
       AGED ABOUT 47 YEARS

2.     SMT.V.PADMAVATHI
       W/O SRI B.L.SHANKARAPPA
       AGED ABOUT 67 YEARS

       R1 & R2 ARE R/AT NO.643
       10TH 'A' CROSS, 2ND STAGE, WOC ROAD
       MAHALAKSHMIPURA
       BENGALURU - 560 086

3.     THE VIJAYA BANK
       (NOW BARODA BANK)
       GOVERNMENT OF INDIA UNDERTAKING
       HAVING REGIONAL OFFICE AT
       NO.19, PRIMROSE ROAD
       BENGALURU-560 025

4.     THE ASSISTANT GENERAL MANAGER
       AUTHORIZED OFFICER
       VIJAYA BANK (NOW BARODA BANK)
       MYSORE ROAD BRANCH
       CHAMARAJPET, BENGALURU-560 018          ...RESPONDENTS

     THIS REVIEW PETITION IS FILED UNDER SECTION 114 READ
WITH ORDER 47 RULE 1 OF THE CPC PRAYING TO REVIEW THE
JUDGMENT DATED 11.03.2024 PASSED BY THE HON'BLE COURT IN
RFA NO.1144/2014, DISMISSING THE SUIT IN O.S.NO.2677/2008
AND ETC.

    THIS REVIEW PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM:     HON'BLE MRS JUSTICE K.S.MUDAGAL
           AND
           HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
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                                        NC: 2024:KHC:30635-DB
                                               RP No.204/2024



                          ORAL ORDER

(PER: HON'BLE MRS JUSTICE K.S.MUDAGAL)

Learned Counsel for the petitioners files memo for

withdrawal of the petition.

2. Recording the same, the petition is dismissed as

withdrawn.

Sd/-

(K.S.MUDAGAL) JUDGE

Sd/-

(T.G. SHIVASHANKARE GOWDA) JUDGE

KSR