Karnataka High Court
Chandrashekar Shankrappa Shettar vs Uma @ Malingawwa W/O. Shivabasappa on 4 April, 2024
-1-
NC: 2024:KHC-D:6134
RFA No. 4190 of 2013
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF APRIL, 2024
BEFORE
THE HON'BLE MRS. JUSTICE M.G.UMA
REGULAR FIRST APPEAL NO.4190/2013(PAR/POS)
BETWEEN:
CHANDRASHEKAR SHANKRAPPA
SHETTAR @ BANDRAGAL,
AGE: 51 YEARS,
OCC: AGRICULTURE,
R/O. CHIKKA KODAGALI,
TQ: HUNUGUND,
DISTRICT: BAGALKOT - 587 118.
...APPELLANT
(BY SRI J. S. SHETTY AND C. R. HIREMATH, ADVOCATES)
AND:
1. UMA @ MALINGAWWA W/O. SHIVABASAPPA
KASHAPPANAVAR
AGE: 32 YEARS,
R/O: NEAR GRAMA DEVI TEMPLE,
HAVARAGI, TALUK : HUNUGUND,
Digitally DIST: BAGALKOT.
signed by
MANJANNA
E
Location: 2. SAVITA W/O. MAHESH MASAKINABAVI,
High Court of
Karnataka AGE: 30 YEARS,
R/O: LAKKUNDI, TALUK: GADAG,
DIST: GADAG.
3. SAVITRI D/O. MALIKARJUNA SHETAR
@ BANDRAGAL, AGE: 28 YEARS,
R/O: CHIKKA KODAGALI, TQ:HUNUGUND,
DIST: BAGALKOT.
4. KAVITA W/O. SHARANAPPA KARADI,
AGE: 25 YEARS,
R/O. VEERESH NAGAR, MUDDEBIHAL
DISTRIC: BIJAPUR.
-2-
NC: 2024:KHC-D:6134
RFA No. 4190 of 2013
5. SMT. SHANKRAMMA
W/O. MALLIKARJUN SHETTAR @ BANDRAGAL,
AGE: 51 YEARS,
R/O. NEAR R. M. KULKARNI HOSPITAL,
JOSHI GALLI, ILKAL, TQ: HUNUGUND,
DIST: BAGALKOT.
6. VEERESH S/O.MALLIKARJUN
SHETTAR @ BANDRAGAL,
AGE: 30 YEARS,
R/O: NEAR R. K. KULKARNI HOSPITAL,
JOSHI GALLI, ILKAL,
TALUK: HUNUGUND,
DIST: BAGALKOT.
7. PARAMMA W/O. BHIMAPPA HAKARI,
AGE: 60 YEARS,
R/O. NEAR R K KULKARNI HOSPITAL,
JOSHI GALLI, ILKAL, TQ: HUNUGUND,
DIST: BAGALKOT.
8. SMT. NEELAVVA
W/O. MAHALINGAPPA KASHAPPANAVAR,
AGE: 54 YEARS, R/O: HAVARAGI,
TQ: HUNUGUND, DIST: BAGALKOT.
9. SIDDALINGESH W/O. CHANDRASHEKAR
SHETTAR @ BANDRAGAL,
AGE: 31 YEARS,
R/O: CHIKKA KADAGALI, TQ:HUNUGUND,
DIST: BAGALKOT.
10. SUNIL S/O. CHANDRASHEKAR
SHETTAR @ BANDRAGAL,
AGE: 26 YEARS,
R/O. CHIKKA KADAGALI,
TQ: HUNUGUND, DIST: BAGALKOT.
11. SMT. SUBHADRAWWA
W/O. AMARAPPA KASTURI,
AGE: 66 YEARS,
R/O: ILKAL, TQ: HUNUGUND,
DISTRICT: BAGALKOT - 587 118.
12. BASAPPA HOLIYAPPA BALAGOUNDA,
AGE: 71 YEARS,
-3-
NC: 2024:KHC-D:6134
RFA No. 4190 of 2013
R/O: GUDUR S. B., TQ: HUNUGUND,
DISTRICT: BAGALKOT - 587 118.
13. SANGAVVA RAMALINGAPPA BANDI,
AGE: 68 YEARS,
R/O: GUDUR S. B., TQ: HUNUGUND,
DIST: BAGALKOT.
14. PANDURANG VENKATSHRAO KULKARNI,
AGE: 44 YEARS,
R/O: JOSHI GALLI, ILKAL,
TQ: HUNUGUND, DIST: BAGALKOT.
15. PRAKASH VENKATESHRAO KULKARNI,
AGE: 42 YEARS,
R/O: JOSHI GALLI, ILKAL,
TQ: HUNUGUND, DIST: BAGALKOT.
16. HULAGAPPA HIREHANUMAPPA BHAJANTRI,
AGE: 51 YEARS,
R/O. CHIKKA - KODAGALI, TQ: HUNUGUND,
DIST: BAGALKOT .
17. PUNDALIKAPPA RAMAPPA LAMANI,
AGE: 54 YEARS,
R/O: CHIKKA - KODAGALI, TQ: HUNUGUND,
DIST: BAGALKOT.
18. SMT. PUSHPALATHA
W/O. VEERESH SHETTAR @ SHETRA,
AGE: 28 YEARS CHIKKA - KADAGALI,
TALUK: HUNUGUND,
DISTRICT: BAGALKOT.
...RESPONDENTS
(BY SRI B. SHARANABASAWA, ADVOCATE FOR R1 TO R6;
SRI S.C.HIREMATH, ADVOCATE FOR R7 AND R18;
SRI V.G.BHAT, ADVOCATE FOR R9 AND R10;
R8, R11, R12, R14, R15, R17 ARE SERVED;
APPEAL AGAINST R13 AND R16 IS DISMISSED
V/O DATED 17.03.2017WW)
THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 05.09.2013 PASSED IN
O.S.NO.158/2006 ON THE FILE OF THE SENIOR CIVIL JUDGE,
HUNAGUND, DISMISSING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION AND ETC.,
-4-
NC: 2024:KHC-D:6134
RFA No. 4190 of 2013
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant is absent. No
representation even after the matter is passed over twice
and again called at 03.17 PM.
The order sheet dated 15.03.2024 reads as under:
"Learned counsel for the appellant is
absent. No representation.
The appeal is of the year 2013. I do
not find any reason to adjourn the matter.
However, to afford final opportunity, list on
04.04.2024."
In spite of that there is no representation. The
appellant is not interested to prosecute the appeal. Hence,
appeal is dismissed.
SD/-
JUDGE
AC
