Shri. Arun S/O Channabasappa Kumbar vs Shri. A. Shankar S/O Krishnappa Hebbar
2024 Latest Caselaw 9826 Kant

Karnataka High Court

Shri. Arun S/O Channabasappa Kumbar vs Shri. A. Shankar S/O Krishnappa Hebbar on 4 April, 2024

                                                   -1-
                                                         NC: 2024:KHC-D:6154
                                                          RFA No. 100058 of 2018




                               IN THE HIGH COURT OF KARNATAKA,
                                       DHARWAD BENCH

                            DATED THIS THE 4TH DAY OF APRIL, 2024

                                              BEFORE

                               THE HON'BLE MRS. JUSTICE M.G.UMA

                        REGULAR FIRST APPEAL NO.100058/2018(DEC/INJ)

                   BETWEEN:

                   SHRI ARUN
                   S/O. CHANNABASAPPA KUMBAR,
                   AGE: 31 YEARS,
                   OCC: AGRICULTURE,
                   R/O: BASAPUR - 591 309,
                   TALUKA: HUKKERI,
                   DIST: BELAGAVI.
                                                                     ...APPELLANT
                   (BY SMT. SHARMILA M. PATIL, ADVOCATE)

                   AND:

                         SHRI A. SHANKAR
                         S/O. KRISHNAPPA HEBBAR,
                         SINCE DECEASED BY HIS LRS,
Digitally signed
by MANJANNA E      1.    SMT. KAMALA
Location: High
Court of                 W/O. SHANKAR HEBBAR,
Karnataka
                         AGE: 70 YEARS,
                         OCC: HOUSEHOLD WORK,
                         R/O: HUKKERI - 591 309,
                         TALUKA: HUKKERI,
                         DIST: BELAGAVI.

                   2.    SHRI ARUN
                         S/O. SHANKAR HEBBAR,
                         AGE: 49 YEARS,
                         OCC: BUSINESS,
                         R/O: HUKKERI - 591309,
                         TALUK: HUKKERI,
                         DIST: BELAGAVI.
                                -2-
                                     NC: 2024:KHC-D:6154
                                      RFA No. 100058 of 2018




3.   SHRI ASHOK
     S/O. SHANKAR HEBBAR,
     AGE: 47 YEARS,
     OCC: BUSINESS,
     R/O: HUKKERI - 591 309,
     TALUK: HUKKERI,
     DIST: BELAGAVI.

4.   SMT. ANITA
     W/O. PRAKASH RAO,
     AGE: 45 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: HUKKERI - 591 309,
     TALUK: HUKKERI,
     DIST: BELAGAVI.

5.   SMT. AVITA W/O. RAHUL RAO,
     AGE: 42 YEARS,
     OCC: BUSINESS,
     R/O: HUKKERI - 591 309,
     TALUK: HUKKERI,
     DIST: BELAGAVI.

6.   SHRI RAGHAVENDRA
     S/O. SHANKAR HEBBAR,
     AGE: 34 YEARS,
     OCC: BUSINESS,
     R/O: HUKKERI - 591 309,
     TALUK: HUKKERI,
     DIST: BELAGAVI.

7.   SMT. PARVATI
     W/O. SATYAPPA GHASTI,
     AGE: 67 YEARS,
     OCC: HOUSEHOLD WORK
     AND AGRICULTURE,
     R/O: MADAMAKKANAL - 591 309,
     TALUK: HUKKERI,
     DIST: BELAGAVI.

8.   SMT. KASHAVVA
     W/O. SATYAPPA GHASTI,
     AGE: 61 YEARS,
     OCC: HOUSEHOLD WORK
     AND AGRICULTURE,
     R/O: MADAMAKKANAL - 591 309,
                            -3-
                                 NC: 2024:KHC-D:6154
                                     RFA No. 100058 of 2018




     TALUK: HUKKERI,
     DIST: BELAGAVI.

9.   SMT. BALAKKA
     W/O. PARASHRAM ALGUNDI,
     AGE: 36 YEARS,
     OCC: HOUSEHOLD WORK
     AND AGRICULTURE,
     R/O: NEAR BUS STAND,
     JAMAKHANDI - 587 301,
     TALUK: JAMAKHANDI,
     DIST: BAGALKOTE.

10. SHRI BABU
    S/O. BALAPPA SIDDAGOUDAR,
    AGE: 57 YEARS,
    OCC: AGRIUCLTURE,
    R/O: BASAPUR - 591 309,
    TALUK: CHIKODI,
    DIST: BELAGAVI.

11. SHRI KEMPANNA
    S/O. RUDRAPPA GHASTI @ SANADI,
    AGE: 44 YEARS,
    OCC: AGRIUCLTURE,
    R/O: MADAMAKKANAL - 591 309,
    TQ: CHIKODI,
    DIST: BELAGAVI.
                                             ...RESPONDENTS


     THIS RFA IS FILED UNDER SECTION 96 R/W UNDER ORDER

XLI RULE 1 CPC., AGAINST THE JUDGMENT AND DECREE DATED

27.04.2017 PASSED IN O.S.NO.61/2013 ON THE FILE OF THE

SENIOR CIVIL JUDGE HUKKERI, DISMISSING THE SUIT FILED FOR

DECLARATION OF TITLE AND INJUNCTION AND ETC.,


     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                                     -4-
                                          NC: 2024:KHC-D:6154
                                            RFA No. 100058 of 2018




                              JUDGMENT

Learned counsel for the appellant is absent. No

representation, inspite of the matter passed over twice in the

morning and again called at 2.45 pm.

2. The appeal is of the year 2018. Office has raised

several objections. Appeal is listed for 7th time for compliance

of office objections. Till today, office objections are not

complied with. It appears that the appellant is not interested in

prosecuting the appeal.

3. Hence, appeal is dismissed for default i.e., for non-

prosecution.

SD/-

JUDGE

PN/CT-ASC