Mr S Raghunandan vs Dr Geethanjali K
2024 Latest Caselaw 9619 Kant

Karnataka High Court

Mr S Raghunandan vs Dr Geethanjali K on 2 April, 2024

                                          -1-
                                                       NC: 2024:KHC:13524
                                                     MFA No. 3140 of 2020




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 2ND DAY OF APRIL, 2024

                                        BEFORE
                       THE HON'BLE MR JUSTICE R. NATARAJ
               MISCELLANEOUS FIRST APPEAL NO. 3140 OF 2020 (CPC)


               BETWEEN:

                    MR.S. RAGHUNANDAN
                    S/O. MR. K.H. SHIVANNA,
                    AGED ABOUT 25 YEARS,
                    R/AT NO. 53/8,
                    3RD MAIN, KAVERIPURA,
                    KAMAKSHIPALYA,
                    MAGADI MAIN ROAD,
                    BANGALORE- 560 079.
                                                             ...APPELLANT
               (BY SRI.H.S.SANTHOSH, ADVOCATE)

               AND:

               1.   DR.GEETHANJALI K
Digitally
                    W/O. MR. ANVITH PARASHAR B.R.,
signed by BS        AGED ABOUT 32 YEARS,
RAVIKUMAR           R/AT NO. 56/21, OLD NO. 35/A,
Location:
HIGH                3RD CROSS, 1ST MAIN ROAD,
COURT OF            KOTTEGEPALYA,
KARNATAKA           BANGALORE MAIN ROAD,
                    BANGALORE- 560 091.

               2.   MR.S.BANUPRAKASH
                    AGED ABOUT 20 YEARS,
                    S/O. MR. K.H. SHIVANNA,

               3.   MRS. C.M. LEELAVATHI
                    AGED ABOUT 45 YEARS,
                    W/O. MR. K.H. SHIVANNA,
                               -2-
                                         NC: 2024:KHC:13524
                                       MFA No. 3140 of 2020




4.   MR. K.H.SHIVANNA
     AGED ABOUT 54 YEARS,
     S/O. LATE.D. HONNAPPA,

     SL.NO.2 TO 4 ARE R/AT NO. 53/8,
     3RD MAIN, KAVERIPURA,
     KAMAKSHIPALYA,
     MAGADI MAIN ROAD,
     BANGALORE -560 079.

5. MRS.C.K.JAYAMMA
   WIFE OF LATE D.HONNAIAH
   (DEAD)
                                            ...RESPONDENTS

     THIS MFA FILED UNDER ORDER 43 RULE 1(r) OF CPC,
AGAINST THE ORDER DATED 07.11.2019 PASSED ON I.A. NO.
1   IN O.S.NO.9076/2015     ON THE FILE OF THE XII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE (CCH.NO.27),
BENGALURU CITY, PARTLY ALLOWING I.A. NO.1 FILED UNDER
ORDER 39 RULE 1 AND 2 OF CPC.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                       JUDGMENT

Mr.H.S.Santhosh has filed a fresh vakalath after

obtaining NOC from the earlier advocate on record.

2. Hence, office is directed to show the name of

Mr.H.S.Santhosh as the advocate for the appellant.

NC: 2024:KHC:13524

3. A memo is filed by the learned counsel for the

appellant to withdraw the appeal.

4. The memo is taken on record and the appeal is

dismissed as withdrawn.

Sd/-

JUDGE