Sri.Santosh S/O Yallappa Amarannavar vs Smt.Lavanya W/O Santosh Amarannavar
2024 Latest Caselaw 9608 Kant

Karnataka High Court

Sri.Santosh S/O Yallappa Amarannavar vs Smt.Lavanya W/O Santosh Amarannavar on 2 April, 2024

                                            -1-
                                                   NC: 2024:KHC-D:5994-DB
                                                   MFA No.102325 of 2019




                            IN THE HIGH COURT OF KARNATAKA,
                                     DHARWAD BENCH
                          DATED THIS THE 2ND DAY OF APRIL, 2024
                                         PRESENT
                              THE HON'BLE MR JUSTICE M.I.ARUN
                                            AND
                          THE HON'BLE MR JUSTICE UMESH M ADIGA
                   MISCELLANEOUS FIRST APPEAL NO.102325 OF 2019(FC)

                   BETWEEN:
                   SRI. SANTOSH S/O YALLAPPA AMARANNAVAR
                   AGE: 38 YEARS, OCC: BUSINESS,
                   R/O: #85, SIDDALINGESHWARA COLONY,
                   VIKAS NAGAR, GOKUL ROAD, HUBBALLI.
                                                              ...APPELLANT
                   (BY SRI. VISHWANATH S. BICHAGATTI, ADVOCATE)

                   AND:
                   SMT. LAVANYA W/O SANTOSH AMARANNAVAR
                   AGE: 28 YEARS, OCC: SERVICE,
GIRIJA A
BYAHATTI           R/O: C/O MARTANDAPPA SURANAGI,
Location: HIGH
                   DESAI ONI, OPP. RAGHAVENDRA TEMPLE,
COURT OF
KARNATAKA
DHARWAD BENCH
Date: 2024.04.03
                   HAVERI.
10:49:54 +0530
                                                            ...RESPONDENT


                          THIS MFA IS FILED U/S.19(1) OF THE FAMILY COURT
                   ACT, AGAINST THE JUDGMENT AND DECREE DATED
                   24.04.2019 PASSED IN MATRIMONIAL CASE NO.282/2016 ON
                   THE FILE OF THE PRINCIPAL JUDGE FAMILY COURT, HUBBALLI
                   DISMISSING THE PETITION FILED U/SEC.13(1)(ia), (b) AND
                   (iii) OF THE HINDU MARRIAGE ACT.

                        THIS APPEAL COMING ON FOR ORDERS THIS DAY,
                   M.I.ARUN, J., MADE THE FOLLOWING:
                             -2-
                                     NC: 2024:KHC-D:5994-DB
                                     MFA No.102325 of 2019




                          ORDER

The appeal is of the year 2020. Till today office

objections have not been complied with.

Advocate for the appellant is absent. It appears that

the appellant is not interested in prosecuting the appeal.

The appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

gab/CT:VP