Karnataka High Court
Sri Sunderram vs The State Of Karnataka on 2 April, 2024
Author: N S Sanjay Gowda
Bench: N S Sanjay Gowda
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NC: 2024:KHC:13569
WP No. 33347 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF APRIL, 2024
BEFORE
THE HON'BLE MR JUSTICE N S SANJAY GOWDA
WRIT PETITION NO. 33347 OF 2019 (S-RES)
BETWEEN:
1. SRI SUNDERRAM
AGED ABOUT 69 YEARS,
S/O S N SHAMRAO
DIRECTOR HRD AND TRAINING CTI (RETIRED)
KMF
RESIDING AT NO.561/70
MAYAINDRA PRASHTA
KANAKPURA MAIN ROAD,
J P NAGAR 6TH PHASE,
JARAGANAHALLI, BANGALORE-560078.
2. SRI SHIVAREDDY G N
AGED ABOUT 68 YEARS,
S/O NARAYANAPPA
DIRECTOR (STEP) (RETIRED) KMF
RESIDING AT NO.41A.
Digitally 3RD CROSS, A SECTOR,
signed by
KIRAN AMRITHA NAGAR, SAHAKARI NAGAR POST
KUMAR R
Location:
BANGALORE-560092.
HIGH
COURT OF
KARNATAKA 3. RUDRAIAH H M
AGED ABOUT 69 YEARS,
S/O H R MURIGAIAH
JOINT DIRECTOR PURCHASE (RETIRED) KMF
RESIDING AT NO.171/A,
MUGIRU JAYRAM LAYOUT
JIGANI ROAD, BANNERGHATA
BANGALORE-560083.
4. SRI KUMARASWAMY T
AGED ABOUT 67 YEARS,
-2-
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WP No. 33347 of 2019
S/O LATE T THOTADAPPA
ADDL DIRECTOR (RETIRED) KMF
RESIDING AT NO.3,
AMRUTH, 5TH A CROSS
1ST MAIN ROAD
OPP KABIR ASHRAM
KENGERI SATELLITE TOWN
BANGALORE-56000.
5. LAKSHMINARAYANA T M
AGED ABOUT 70 YEARS,
S/O MALEYAPPA
ADDL DIRECTOR (RETIRED) KMF
RESIDING ATN O.6/11A
N S PALYA, BTM 2ND STAGE
BANGALORE-560076.
6. GOVINDRAJU P
AGED ABOUT 64 YEARS,
S/O M PILLAPPA
DEPUTY MANAGER (RETIRED) KMF
RESIDING AT NO.444,
2ND BLOCK, 9TH PHASE,
J P NAGAR, BANGALORE-560108.
7. A M SHIVAKUMAR
AGED ABOUT 69 YEARS,
S/O A R MURUGENDRA GOWDA
DIRECTOR (RETIRED) KMF
RESIDING AT NO.1241
"ESHWARI BEML 3RD STAGE,
RAJA RAJESHWARI NAGAR,
BANGALORE-560098.
8. CHUDAMANI K G
AGED ABOUT 66 YEARS,
W/O VENKATESH,
STENOGRAPHER (RETIRED)
KMF, NO.298, 8TH MAIN, 6TH CROSS,
MICO LAYOUT, ARKERE, 1ST STAGE
B G ROAD, BANGALORE-560076.
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9. JOTAWAR S C
AGED ABOUT 66 YEARS,
S/O C D JOTAWAR
ASST MANAGER (RETIRED) KMF
NO.1625/1, PRAGATHI, 7TH BLOCK,
VISHWESHWARAIAH LAYOUT,
NEAR NIPS SCHOOL
MUDDAIANPALAYA, BANGALORE-560091.
10. NARAYANA K
AGED ABOUT 66 YEARS,
S/O LATE KRISHNAPPA M
JOINT DIRECTOR (RETIRED) KMF
NO.854/C, 10TH MAIN,
3RD CROSS, 2ND STAGE
INDIRANAGAR, BANGALORE-560038.
11. MEENAKSHISUNDRAM
AGED ABOUT 67 YEARS,
W/O R RAMASUBBU
JOINT DIRECTOR OF FINANCE (RETIRED) KMF
NO.1050, 27TH MAIN, 9TH BLOCK,
JAYANAGAR, BANGALORE-560069.
12. SRI NARAYAN K
AGED ABOUT 76 YEARS,
S/O V N IYANGAR
DIARY SUPERVISOR GRADE-I (RETIRED) KMF
NIO.18/C,
8TH MAIN, HANUMANTHANAGAR
BANGALORE-56009.
13. SRI D CHANRASHEKAR
AGED ABOUT 66 YEARS,
S/O LATE BYRAPPA D
SENIOR DEPUTY DIRECTOR (RETIRED) KMF
NO.32, SHARADA, 29TH CROSS, 7TH BLOCK
JAYANAGAR, BANGALORE-560070.
14. SRI BALASUBRAMANYAM
AGED ABOUT 73 YEARS,
S/O LATE M NARAYANARAO
-4-
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WP No. 33347 of 2019
JOINT DIRECTOR (RETIRED) KMF
NO.36, 34TH MAIN, BTM 2ND STAGE
BANGALORE-560068.
15. SRI T K NARASIMAIAH
AGED ABOUT 75 YEARS,
S/O LATE KUMBAIAH
ADDL DIRECTOR (RETIRED) KMF
NO.9810, VAIKUNTA
VIRUPAKSHAPURA, VIDYRANYAPUA POST
BANGALORE-560097.
16. SRI B V MUNIRAJU
AGED ABOUT 68 YEARS,
S/O K VENKASHAMAPPA
DIRECOTR (AH) (RETIRED) KMF
NO.20, 5TH MAIN, SIDDIVINAYAKA LAYOUT
BANGALORE-560097.
17. SRI DR G NAGARAJA
AGED ABOUT 69 YEARS,
S/O H GURURAJU
ADDL DIRECTOR (RETIRED) KMF
NO.14, 29TH A MAIN,
1ST STAGE BTM, BANGALORE-560068
18. SRI K HONNAPPA
AGED ABOUT 69 YEARS,
S/O KAREGOWDA
TECHNICAL OFFICER (RETIRED) KMF
NO.46, 7TH BLOCK,
BSK 3RD STAGE, 3RD PHASE,
5TH BLOCK, BANGALORE-560085.
19. SRI L NARAYANA
AGED ABOUT 65 YEARS,
S/O LINGAPPA
DRIVER (RETIRED) KMF
BOMMASANDRA, JANATHA COLONY
ANEKAL TALUK,
BANGALORE RURAL DISTRICT-560099.
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20. SRI VENKATESH N
AGED ABOUT 65 YEARS,
S/O NANJAPPA
SUPERINTENDENT (RETIRED) KMF
NO.1328/12, SRI RAMA LAYOUT,
1ST CROSS, NURSING HOME
ANEKAL, BANGALORE RURAL DISTRICT-562106.
21. SRI G J SATEESH
AGED ABOUT 66 YEARS,
S/O JAGADEESH,DY MANAGER
(RETIRED) KMF
NO.15/103, 10 MAIN, 15TH CROSS,
MALLESHWARAM, BANGALORE-560065.
22. SRI NARASIMHAMURTHY N
AGED ABOUT 67 YEARS,
S/O NARASIMHEGOWDA
MANAGER (RETIRED) KMF
NO.11, 15TH CROSS,
MAHALAKSHMIPURAM
BANGALORE-560086.
23. SRI C M KEMPEGOWDA
AGED ABOUT 66 YEARS,
S/O MUNIYAPPA
JOINT DIRECTOR (RETIRED) KMF
NO.46, 2ND MAIN, 4TH CROSS,
KANAKA LAYOUT, KADIRENHALLI
BSK 2ND STAGE, BANGALORE-560070.
24. SRI H M GOUDAR
AGED ABOUT 66 YEARS,
S/O MALLANAGOUDA
DY MANAGER (RETIRED) KMF
NO.46, 2ND MAIN, 4TH CROSS
KANAKA LAYOUT, KADIRENHALLI
BSK 2ND STAGE, BANGALORE-560070.
25. G V MANJUNATHA IYER
AGED ABOUT 67 YEARS,
S/O VENKATARAMA IYER
-6-
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WP No. 33347 of 2019
DY DIRECTOR (RETIRED) KMF
NO.70, 1ST MAIN, 2ND CROSS,
CANARA BANK COLONY
CHIKKALASANDRA, BANGALORE-560061.
26. SRI SHIVALINGAIAH
AGED ABOUT 69 YEARS,
S/O KEMPALINGAIAH
ASST MANAGER (RETIRED) KMF
NO.92/2, 4TH MAIN, 10TH CROSS,
G R NAGAR, BANGALORE-560040.
27. SRI S NANJUNDASWAMY
AGED ABOUT 69 YEARS,
S/O SIDDEGOWDA
EXTENSION OFFICER (RETIRED) KMF
NO.2829, 19TH CROSS, 1ST FLOOR,
2ND STAGE, HEBBAL, MYSORE-570016.
28. SRI BISALADINNI M H
AGED ABOUT 69 YEARS,
S/O HANUMANTHAPPA
EXTENSION OFFICER (RETIRED) KMF
NO.64, GROUND FLOOR,
A SECTOR MUNESHWAR BLOCK
SAHAKARNAGAR POST
AMRUTHANAGAR, BANGALORE-560092.
29. SRI D L LAKSHMEGOWDA
AGED ABOUT 70 YEARS,
S/O DASEGOWDA
SR CHEMIST (RETIRED) KMF
NO.49, VENKATESHWARA LAYOUT
5TH A CROSS, 5TH MAIN, ABBIGERE
BANGALORE-560090.
30. SRI K SHIVASHANKAREGOUDA
AGED ABOUT 72 YEARS,
S/O B K VENKATARAYAPPA
ADM ASST GRADE-I (RETIRED) KMF
BHAKTARAHALLI VILLAGE AND POST,
SHIDLAGHATTA TALUK
-7-
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WP No. 33347 of 2019
CHIKKABALLAPURA DISRICT-562102.
31. SRI J CHALUVEGOWDA
AGED ABOUT 67 YEARS,
S/O JUNJEGOWDA
MARKETING ASST II (RETIRED) KMF
AGILE AT AND POST, HASSAN TALUK
HASSAN DISTRICT.
32. SRI MUNINARAYANA
AGED ABOUT 69 YEARS,
S/O MUNIVENKATAPPA
EXTENSION OFFICER II (RETIRED) KMF
DOOR NO.1300 PWD
1ST CROSS, NRUPATUNGA ROAD
HASSAN
33. SRI P MALLESH
AGED ABOUT 70 YEARS,
S/O P NARASHIMLU
TECH ASST (RETIRED) KMF
APPA AMMA NILAYA
D NO.13000/1, PWD CROSS,
HASSAN.
34. SRI N SHIVARAMU
AGED ABOUT 68 YEARS,
S/O NANJEGOWDA
ADMN SUPERINTENDENT (RETIRED) KMF
C/O RANGASWAMY
LIG, 288, 22ND CROSS,
KUVEMPUNAGAR
HOUSING BOARD
HASSAN.
35. SRI D KRISHNEGOWDA
AGED ABOUT 67 YEARS,
S/O DEVARAJEGOWDA
ADMN GRADE I (RETIRED) KMF
D.NO.535, BEHIND PNT Q7,
SHANKARAPURAM
EXTENTION, HASSAN
-8-
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36. SRI K B BASAVARAJU
AGED ABOUT 64 YEARS,
S/O BYRAPPA
SECURITY GUARD (RETIRED) KMF
C/O K B JAYASHREE
OPP KIMCO, B M ROAD, HASSAN.
37. SRI A L RAMACHANDRA
AGED ABOUT 65 YEARS,
S/O LAKKEGOWDA
HELPER (RETIRED) KMF
AGILE VILLAGE POOST,
HASSAN TALUK, HASSAN DISTRICT.
38. SRI PADMARAJU
AGED ABOUT 65 YEARS,
S/O PUTTEGOWDA
DAIRY OPERATOR (RETIRED) KMF
BHUVANAHALLY POST,
HASSAN TALUK, HASSAN DISTRICT.
39. SRI H D PUTTASWAMY
AGED ABOUT 67 YEARS,
S/O DASEGOWDA
PURCHASE OFFICER (RETIRED) KMF
NO.210, LIG 26TH CROSS
KUVEMPUNAGAR, HASSAN.
40. SRI H C ESHWARA PRAKASH
AGED ABOUT 68 YEARS,
S/O LATE H C CHANNABASAPPA
DIRECTOR (RETIRED) KMF
NO.16, GEETHANJALI ROAD TEMPLE ROAD,
JAYALAKSHMIPURAM, MYSORE-570012.
41. SRI B G POOVAIAH
AGED ABOUT 67 YEARS,
S/O B M GANAPATHY
DY MNAGER (RETIRED) KMF
NO.4/1, G B PALAYA MAINR OAD
NAZRABAD MOHALLA, MYSORE-57009.
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42. SRI V L KANTHARAJ
AGED ABOUT 66 YEARS,
S/O LAKSHMAIAHSHETTY
DM (F) (RETIRED) KMF
NO.37, 5TH CROSS, VIDYAPEETA ROAD
KENGERI, BANGALORE-560060.
43. SRI B S NAGARAJU
AGED ABOUT 73 YEARS,
S/O S SUBRAMNYAIAH
JOINT DIRECTOR (RETIRED) KMF
NO.1276, 2ND CROSS,
2ND STAGE, SRIRAMAPURAM
MYSORE-570034.
44. SRI J K MURTHY
AGED ABOUT 67 YEARS,
S/O B JEEVANNA RAO
DY MANAGER (RETIRED) KMF
NO.75, SHREEMATHA
CHAMUNDI HILL ROAD,
J C NAGAR, MYSORE-570011.
45. SRI S D MANMATHARAJ
AGED ABOUT 64 YEARS,
S/O S M DEVARAJ
JOINT DIRECTOR (RETIRED) KMF
NO.224, 3RD CROSS,
2ND STAGE, BRINDHAVAN EXTENSION
MYSORE-570020.
46. SRI. K.C.ANNAPPA
AGED ABOUT 71 YEARS
S/O CHOWDAPPA
PURCHASE OFFICER (RETIRED)
KMF NO.02, D BLOCK,
2ND E MAIN, J.HL EXTENSION
SHIMOGGA 577204.
47. SRI,. PARAMASHIVA S
AGED ABOUT 65 YEARS
- 10 -
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WP No. 33347 of 2019
S/O DEVENDRAPPA
DEPTUY MANAGER (RETIRED)
KMF NO.4, SHIVA NILAYA,
1ST MAIN MAIN ROAD,
DEVARAJ URS LAYOUT,
SHIMOGGA 577204.
48. SRI. MAHESHWARALPPA N
AGED ABOUT 68 YEARS
S/O NINGAPPA
DY. MANAGER (RETIRED)
KMF BHAVIMANE
GUNDAPPA SHED(MALLESHWAR)
SHIVAMOGGA 577201.
49. G. SUNDRESH
AGED ABOUT 62 YEARS
S/O SIDDAPPAGOWDA
DEPUTY MANAGER (RETIRED)
KMF NO.218,A NPCL. 2MD STAGE.
GOPALAGOWDA EXTENSION,SHIMOGGA 577204.
50. SRI. NAGENDRAPPA B
AGED ABOUT 67 YEARS
S/O BARANAPPA
STORE OFFICER (RETIRED)
KMF
NO.MIG-248, 2ND STAGE
KALLAHALLI, SHIMOGGA 577204.
51. SRI. MANJAPPA H.V
AGED ABOUT 64 YEARS
S/O VADAPPA
ADMINISRATIVE OFFICER (RETIRED)
KMF MIG 160, NANDANA BLOCK D, 2ND STAGE
KALLAHALLI VINOBHA NAGAR
SHIMOGA 577204.
52. SRI. CHIKKAPPA K
AGED ABOUT 68 YEARS
S/O DODDAPPA
DEPUTY MANAGER
- 11 -
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(PROC)(RETIRED)
KMF GOWRAMBHA NILAYA
60 ROAD, 3RD CROSS,
VINOBHANAGAR,
SHIVAMOGGA 577204.
53. DR. B.S. GANGADHAR
AGED ABOUT YEARS
S/O SIDDAIAH
MANAGING DIRECTRO (RETIRED)
KMF, NO.65, 4TH CROSS,
36TH MAIN, 1ST STAGE,
DOLLAR SCHEME
BTM LAYOUT, BANGALORE 560068.
54. SRI. B. SHANKAR
AGED ABOUT 67 YEARS
S/O B. SANNAYYA
JOINT DIRECTRO LEGAL
(RETIRED) KMF
NO.36, 36TH MAIN ROAD,
BTM, 2ND STAGE,
OPP: LANGLOLRY ALPPTS,
BANGALORE 560068.
55. SRI S S HOSGOUDRU
AGED ABOUT 67 YEARS
S/O D LINGAPA GOUDRU
DY. MANAGER (RETIRED)
KMF NO.36, 34TH MAIN
BTM 2ND STAGE
BANGALORE-560068.
56. SRI ANJANAPPA Y N
AGED ABOUT 69 YEARS
S/O T NARAYANAPPA
JOINT DIRECTOR (RETIRED)KMF
NO.215/A, 8TH MAIN
6TH CROSS, G M PALYA
NEW TIPPASANDRA POST
BANGALORE-560075.
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57. SRI THIMMEGOWDA
AGED ABOUT 65 YEARS
S/O HONNEGOWDA
SR. DEPUTY DIRECTOR (RETIRED)KMF
NO.1927, 28TH CROSS
38TH MAIN, D GROUND LAY OUT
SHRIGANDHAKAVAL
BANGALORE-560091.
58. SRI CHAMARAJU
AGED ABOUT 65 YEARS
S/O M THIMMAIAH
SR. DEPUTY DIRECTOR (RETIRED)KMF
300/14, 3RD MAIN
SHAKAMBHARINAGAR
J R NAGAR, 1ST PHASE
BANGALORE-560078
59. SRI SHADAKSHARI G R
AGED ABOUT 70 YEARS
S/O REVANNAIAH
ACCOUNTS OFFICER (RETIRED) KMF
NO.48, N S PALYA, 16TH MAIN
17TH A CROSS, BTM 2ND STAGE
BANGALORE-560076.
60. SRI GOURGONDA
AGED ABOUT 68 YEARS
S/O B L GOURGONDA
DEPUTY MANAGER (RETIRED) KMF
SECTOR NO.09, SATYAMARG
ANJENEYA NAGAR, BELGUM-560016.
61. SRI GOVARDHANA K
AGED ABOUT 68 YEARS
S/O SRINIVASCHARAYA
DY.MANAGER (RETIRED) KMF
NO.1797/B CTS, NO.6592
SECTOR NO.10, MM EXTENTION
BELGUM-590017.
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62. VILAS M JANGALI
AGED ABOUT 62 YEARS
S/O MARUTHI
MARKETING SUPERINTENDENT (RETIRED) KMF
PLOT NO.210, KRISHNA
RAMATHIRTHANAGAR
BELGUM-590017.
63. SRI S S SIDENUR
AGED ABOUT 67 YEARS
S/O SHIVAPPA SIDENUR
MANAGER(RETIRED) KMF
NO.111 SECTOR NO.9
JAKATHI BUILDING
BELGUM-590017.
64. SRI P S KHOT
AGED ABOUT 68 YEARS
S/O SHANTHAVEERAPPA
DY.MANGER(RETIRED) KMF
SECTOR NO.08, ANJENEYA NAGAR
BELGUM-590017.
65. SRI C A NADAGOUDA
AGED ABOUT 67 YEARS
S/O AMEENAPPA
DY.MANGER(RETIRED) KMF
DOCTOR APPAJI NILAYA
PLOT NO.2096, NEAR GANESH CIRCLE
RAMATHIRATHA NAGAR
BELGUM-590016.
66. SRI. SHEYAS KUMAR L N
S/O. NAGAKUMAR,
SR. DEPUTY DIRECTOR (ENGG) (RETIRED), KMF,
NO. 486, 3RD MAIN, NAGENDRA BLOCK, BSK 3RD
STAGE, BANGALORE 560050.
67. S K MAHADEV
S/O. LATE. KEMPAIAH,
DIRECTOR (RETIRED) KMF NO. 307, 1ST CROSS,
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BHCS LAYOUT,
SUBRAMANYAPURA MAIN ROAD, UTTARAHALLY,
BANGALORE 560061.
68. SRI. V RAJESWARA
S/IO. T VENKATASWAMY,
JOINT DIRECTOR (RETIRED)KMF,
NO. 57, 1ST FLOOR,
1ST-B-MAIN, 1ST BLOCK,
JAKKASANDRA EXTENSION, KORAMANGALA,
BANGALORE 560034.
69. SRI. H P RENUKASWAMY
S/O. H R PUTTAPPA,
ASST. MANAGER (RETIRED) KMF,
SRIKRUPA, 6TH CROSS,
SAMPIGE ROAD, C B LAYOUT,
UPPARAHALLY, TUMKURU 5720102.
70. SRI. T S MALLANNA
S/O. SIDOLAPPA,
BOILER TECHNICAN(RETIRED) KMF,
TUNKURU DIARY, MALLASANDRA,
TUMAKURU TALUK, TUMKURU 5720102.
71. SRI. T. NANJUNDACHARI
S/O. THIMMACHARI,
AA GRADE II (RETIRED) KMF,
VENKATESHWARA KRUPA,
3RD CROSS, BACK SIDE OF JANATHA COLONY,
SETTIHALLI MAIN ROAD,
SAPTHAGIRI EXTENTION (EAST),
TUMKURU 5720102.
72. SRI. MOHAMMAED KALANDAR
S/O. SABJANSAB,
DRIVER (RETIRED), KMF,
SR NAGAR, AUDGODI,
BANGALORE SOUTH,
TUMKURU 560030.
73. B. TOTAPPA
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S/O. LATE. SIDDAPPA,
AA GRADE II (RETIRED),
KMF, NO. 201, 12TH B MAIN,
75TH CROSS, 6TH BLOCK,
RAJAJINAGAR, BANGALORE 5720102.
74. SRI. KEMPANNA
S/O. HANUMANTHAPPA,
EXTENSION OFFICER (RETIRED)KMF,
19/2, 4TH-A-CROSS, LALJINAGAR,
LAKKASANDRA, BANGALORE 560030.
75. SRI B SADASHIVAIAH
S/O LATE BHADRAIAH
SR CLERK-CUM COMPUTER OPERATOR (RETIRED)
KMF
NO.18, REVENASIDDESHWARA NILAYA
3RD CROSS, MUNESHWARA BLOCK
PARVATHI NAGAR, LAGGERE
BANGALORE-560068.
76. SRI B DEVARAJU
S/O BADAPPA, FDC (RETIRED) KMF
APPORVA NILAYA
MATALADINNE MAIN ROAD
KUMUTAIAH LAYOUT
BANSHANKARI, 3RD STAGE
SHANTHINAGAR, TUMKURU 560068.
77. SRI T R PRABHAKARA
S/O T B RAMAIAH
SUPERINTENDENT (RETIRED)
KMF NO.39, 9TH CROSS
16TH MAIN, BTM, 1ST STAGE
BANGALORE-560029.
78. SRI SHIVARAMAIAH A
S/O ANAJINAPA
EXTENSION OFFICER (RETIRED)
KMF
VISHWANATHAPURA POST
DEVANHALLI TALUK
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KUNDANA HOBALI
BANGALORE RURAL DISTRICT
BANGALORE 560068.
79. SRI K V JAGANNATHA RAO
S/O K VENKATARAMAIAH
DIRECTOR (RETIRED) KMF
183/A (34), 11TH CROSS,
3RD BLOCK, TYAGARAJANAGAR
BANGALORE-560028.
80. SRI M SRINIVASAPPA
S/O V MUNISWAMAPPA
EXTENSION OFFICER (RETIRED) KMF
CROSS ROAD, JAIN TEMPLE
DEVANAHALLI, BANGALORE DISTRICT-560068.
81. SRI S K SHIVANNA, S/O KEMPAIAH
EXTENSION OFFICER (RETIRED) KMF
NO.78, SHARADA NILAYA
3RD A CROSS ROAD
BHUVANESHWARI NAGAR
T DASARAHALLI, BANGALORE-560057.
82. SRI MUNEGOWDA G
S/O CHOKKAPPA
A/C OFFICER (RETIRED) KMF
NEW APMC YARD, 2ND STAGE
M G ROAD, CHIKKABALLAPURA.
83. SRI CHANNAPPA
S/O HAMPANNA
AGED ABOUT 71 YEARS
MOBIL VET ASST.(RETIRED) KMF
KAMALAXMI NILAYA,
C/O SATYANARAYANA RETIRED PRINCIPAL
14TH CROSS, S S PURAM
TUMKURU-572102.
84. SRI K T KUCHELA
S/O THAMMAIAH
AGED ABOUT 66 YEARS
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SECURITY GUARD(RETIRED) KMF
NO.30, 20TH MAIN, J C NAGAR
KURUBARA HATTI,
BANGALORE-560086.
85. SRI N KRISHNAPPA
S/O DODDANARAYANAPPA
AGED ABOUT 65 EYARS
A/C OFFICER(RETIRED) KMF
NO.4/1, 3RD CROSS
GANESH BLOCK, SULTHANPALYA
DINNOR MAIN ROAD
BANGALORE-560036.
86. SRI V G HEGDE
S/O GANGADHARAHEGDE
AGED ABOUT 66 YEARS
DY.MANAGER(PRODUCTION)(RETIRED)KMF
MIG-1/39, KHB COLONY, SIRGATE
TUMAKURU-572106.
87. SRI C SWAMINATHAN
S/O CHINNAIAH NAIDU
AGED ABOUT 71 YEARS
TECH.OFFICER(DT) (RETIRED) KMF
NO.170/3, RAILWAY QUARTERS
OPP CANTONMENT
RAILWAY STATION, VASANTHNAGAR
BANGALORE-560066.
88. SRI NAGANARASAIAH
S/O N LAKSHMINARASAIAH
AGED ABOUT 69 YEARS
ASST.MANAGER(RETIRED) KMF
SOURABHA, B H ROAD, SSMC ROAD
HEGGARE NEW EXTENTION
HEGGERE, TUMAKURU.
89. DR LAKSHMANA REDDY
S/O VENKATAREDDY
AGED ABOUT 64 YEARS
DIRECTOR(RETIRED) KMF
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WP No. 33347 of 2019
241/4, 1ST MAIN, 4TH CROSS
VIJAYA BANK, NARMADA COLONY
DODDA BANASAVADI
BANGALORE-560043.
90. DR N SAMPANGIREDDY
S/O NARASIMHAREDDY
AGED ABOUT 78 YEARS
ADDL.DIRECTOR(RETIRED) KMF
NO.427/12, 7TH A MAIN, 12TH A MAIN
YELAHANKA NEW TOWN
BANGALORE-560064.
91. DR S T THAYAPPA
S/O THAMMANAPPA
AGED ABOUT 73 YEARS
DIRECTOR(RETIRED) KMF
NO.197, 6TH A MAIN
YELAHANKA NEW TOWN
BANGALORE-560064.
92. SRI B P RANGANATH
S/O LATE B PUTTASHAMANNA
AGED ABOUT 66 YEARS
DIRECTOR(RETIRED) KMF
NO.59/1 GANAPPA NILAYA
RAMA IYENGAR ROAD
V V PURAM, BANGALORE-560004.
93. SRI JAYASHANKAR
AGED ABOUT 65 YEARS,
S/O PUTTALINGAPPA HELPER (RETIRED) KMF,
D.NO.195, GONDHI BASAVANAHALLI VILLAGE,
MADAPATNA POST, KUSHALNGAR,
KODAGU DISTRICT 571234.
94. SRI LINAGARAJU
S/O APPANAGOWDA,
DIARY WORKER GRADE IV(RETIRED) KMF,
HEGDEHALLI VILLAGE, KUDIGE POST,
KODAGU DISTRICT 571232.
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NC: 2024:KHC:13569
WP No. 33347 of 2019
95. SRI SANNAPPA
AGED ABOUT 68 YEARS, S/O KALLAPPA,
DIARY WORKER GRADE IV (RETIRED) KMF
CHIKHATHUR, KUDUMAGALUR POST,
KODAGUR DISTRICT 571232.
96. SRI N R RADHAKARISHNA
S/O RAMA NAIR,
DAIDRY OPERATOR II (RETIRED) KMF,
D.LAKSHMANA LAYOUT, D.NO.54/1,
GUMMANAKOLL VILLAGE,
BEHIND GOVT. SCHOOL,
KUSHALNAGAR, KODAGU DISTRICT 571234.
97. SMT M B BOJAMMA, W/O POOVAIAH B.P,
DAIRY WORKER (RETIRED)
KMF NO.34, KUDUMANGALURU VILLAGE,
KODAGU 5L71232.
98. SRI N VIMALA BAI
AGED ABOUT 66 YEARS,
W/O PAUL SUDARSHAN,
SR.DY.DIREICTOR (RETIRED) KMF,
NO.713, SUVVI, 707, SCHEME, 1ST MAIN,
MIG, 4TH PHASE,
YELAHANKA NEW TOWN,
BANGALORE.
99. SRI G K SOMASHEKARAIAH
S/O G.S.KARASIDDAIAH,
SUPERVISOR (RETIRED)
NO.516, 1ST D CROSS,
3RD STAGE, 4TH BLCOK,
BASAVESHWRANAGAR,
BANGALORE-560076.
100. SMT M B POOVAMMA
S/O LATE K.P.BELLIYAPPA TYPIST(RETIRED) KMF
NO.120, NISARGA BADAVANE,
KUDLURU, KUSHALNAGAR POST,
SOMAVAR TALUK,
KODAGU DISTRICT 5712334.
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NC: 2024:KHC:13569
WP No. 33347 of 2019
101. DR P S CHANDRASHEKARAPPA
AGED ABOUT 79 YEARS,
S/O D.M.SHIVALIGNAPAP,
DIRECTOR ENGINEERING AND
PURCHASE (RETIRED) KMF,
KADUR ROAD, PANCHAHALLY,
CHIKKAMAGALURU DISTRICT 577182.
102. SMT K N VIDYAVATHI
AGED ABOUT 65 YEARS,
W/O S.M.NAGENDRA RAO,
ADMN. OFFICER (RETIRED) KMF,
NO.2, SRIVIDYA, 9TH CROSS,
16TH MAIN, BTM 1ST STAGE,
BENGALURU-560029.
103. SURESH REDDY S
S/O R.SIDDRAMAREDDY
ACC OFFICER (RETIRED) KMF
NO.186, CONFIDENT ARIES,
S.MELLAHALI, SARJAPURA HOBLI,
ANEKAL TALUK,
BANGALORE RURAL DISTRICT.
104. SRI VAKEEL UR.RAMMAN
S/O ABDUL GAFFOR SAHEB,
DIRECTOR (RETIRED) KMF
D.NO.121, DLF APARTMENTS,
AKSHAYA NAGAR, NEAR HULIMAVU,
BENGALURU-560068.
105. NGASHAMAIAH M G
AGED ABOUT 68 YEARS,
S/O DODDAGUDDAIAH,
SR.DY.DIRECTOR (RETIRED) KMF,
NO.808, RANGANATHANIALAYA,
7TH MAIN, 3RD CROSS,
2ND STAGE, 2ND BLOCK,
NAGARABHAVI, BANGALORE-560072.
106. SRI PARAMASHIVAIAH A H
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NC: 2024:KHC:13569
WP No. 33347 of 2019
S/O LATE HOSALLAIAH,
M.I.S. OFFICER (RETIRED) KMF,
307, 6TH C CROSS, 3RD MAIN ROAD,
OM.B.R.LAYOUT, BANSAVADI(BDA LAYOUT)
BANGALORE-560043.
107. SRI KESARI KUMAR, S/O RAMASWAMY,
TECHNICAL OFFICER (RETIRED) KMF,
NO.45, GF-1, SHANMUKHA ELITE MOOKAMBIKE
LAYOUT, HEMAVATHI WATER SUPPLY ROAD,
UTTARAHALLI, BANGALORE-61.
108. SRI M G HEGDE
AGED ABOUT 66 YEARS,
S/O DEPUTY MANGER (RETIRED) KMF
LAXMI VENKATES NILAYA,
KAGGALAHALLI POST,
HAROHALLI TALUK,
RAMANGARA DISTRICT.
109. DR RAMESH M S
S/O LATE DR.M.SUBBARAO,
SR.DEPUTY DIRECTOR (RETIRED) KMF,
NO.1156, FIRST FLOOR, FIRST STAGE,
43RD CROSS, KUMARASWAMY LAYOUT,
BENGALURU-570078.
110. SRI M S NARSEGOWDA
S/O SANJEEVEGOWEDA,
MANAGER (P AND I) (RETIRED) KMF,
NO.383/A, 1ST MAIN,
SFS-407, 4TH PHASE,
YELAHANKA NEW TOWN,
BANGALORE-560064.
111. KRISHNAMURTHY
AGED ABOUT 68 YEARS,
S/O BACHAPPAL, DRISVER (RETIRED) KMF,
NO.1, PRAKRUTHI LAYOUT, VERUPAKSHPURA,
KODIGEHALLY, BENGALORE 560097.
112. C.S.NARAYANA
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NC: 2024:KHC:13569
WP No. 33347 of 2019
AGED ABOUT 60 YEARS,
S/O SANNAIAH, SENIOR DRIVER (RETIRED) KMF
NO.733, 4TH MAIN, NAGENDRA BLOCK,
SRINAGAR, BANGALORE 560097.
113. R SHIVARAMA
AGED ABOUT 69 YEARS,
S/O RANAGAPPA SALESMAN(RETIRED) KMF
NO.228/9 2ND CROSS, YERAGANAHALLI,
KRISHNANAGAR, BANNURU ROAD,
MYSORE 570001.
114. MYTHILI, AGED ABOUT 68 YEARS,
W/O V.K GURURAJ,
SENIOR TYPIST(RETIRED) KMF
NO.61, 1ST FLOOR, 7TH A CROSS, 4TH B BLOCK,
KORAMANGLA, BANGALORE 560097.
115. H.K GOWDE GOWDA
AGED ABOUT 60 YEARS,
S/O LATE H.K KARIGOWDA,
MARKETING SUPERVISOR,KMF
R/A DOOR NO.37, HORANADU ANNAPURNESHWARI
LAYOUT, NEAR SOLLAPURADAMMA TEMPLE,
TIGALARA PALYA, PEENYA 2ND STAGE,
BANGALORE 560058.
116. Y.N RANGASWAMY
AGED ABOUT 61 YEARS,
S/O LATE NARAYANASHETTY,
PURCHASE ASSISTANT GRADE-1, KMF
C/O DOOR NO.37, HORANADU ANNAPURNESHWARI
LAYOUT, NEAR SOLLAPURADAMMA TEMPLE,
TIGALARA PALYA, PEENYA 2ND STAGE,
BANGALORE 560058.
117. S K NINGANNA
AGED ABOUT 62 YEARS,
S/O LATE KARIYANNA CO-ORDINATER
(PROTECTION), KMF
R/A NO.312, 5TH MAIN,
2ND BLOCK, 3RD STAGE,
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NC: 2024:KHC:13569
WP No. 33347 of 2019
BASAVESHWARANAGAR,
BANGALORE 560079.
...PETITIONERS
(BY SRI. S.B.MUKKANNAPPA., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF ANIMAL HUSBANDRY AND
FISHERIES DEPARTMENT,
REP BY PRINCIPAL SECRETARY,
VIKASASOUDHA,
DR.B.R.AMBEDAKAR VEEDHI,
BANGALORE 560001.
2. THE MANAGING DIRECTOR
KARNATAKA MILK FEDERATION
KMF COMPLEX.
DR M.H.MARIGOWDA ROAD,
BANGALORE 560029
...RESPONDENTS
(BY SRI. VIKRAM HUILGOL, ADDITIONAL ADVOCATE
GENERAL ALONG WITH SRI.MANJUNATH RAYAPPA,
AGA FOR R-1;
SRI.B.R.PRASHANTH, ADVOCATE FOR R-2)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE IMPUGNED ENDORSEMENT DATED 29.5.2019
ISSIED BY THE R-1 VIDE ANNEXURE-V TO THE WRIT
PETITION, ETC.
THIS PETITION, COMING ON FOR FURTHER
CONSIDERATION, THIS DAY, THE COURT MADE THE
FOLLOWING:
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NC: 2024:KHC:13569
WP No. 33347 of 2019
ORDER
1. This petition is filed challenging the order dated
29.05.2019, by which the Government has refused the
claim of the petitioners for payment of pensionary
benefits.
2. The following facts are not in dispute.
3. The petitioners were appointed by the Karnataka
Dairy Development Corporation (for brevity, "the KDDC")
and their appointment orders stipulated the condition that
their services would be governed by the rules and service
conditions that are applicable to the employees as may be
prescribed from time to time by the Corporation.
4. It is also not in dispute that the Managing Director
issued a Circular on 18.09.1976 in the following terms:
"Considering, the present situation, it is
clarified that all the service rules that are applicable
to the Government servants be followed in respect of
employees appointed by the Corporation (both
Technical and non technical employees) except Badli
- 25 -
NC: 2024:KHC:13569
temporary, unsilled, skill and casual labourers
appointed on daily or monthly rated employees
appointed, either by the corporation or by its
Units/Unions.
The Unit officers are requested to bring the contents
of this Circular to the notice of the employees and
officers who are recruited after the formation of the
Corporation."
5. As could be seen from the above, as per this General
Circular, it was clarified that all the service rules that were
applicable to Government servants would apply in respect
of employees appointed by the KDDC. The fact that the
Circular was directed to be brought to the notice of the
employees and officers who were recruited after the
formation of KDDC also indicates that these were the rules
made applicable to the employees appointed by the KDDC.
In other words, by virtue of this Circular, all the service
rules applicable for Government servants became
applicable to the employees appointed by KDDC.
6. It is the contention of the employees that there was
another Circular issued on 25.02.1977 by the Managing
- 26 -
NC: 2024:KHC:13569
Director which dealt with the conditions of employees of
KDDC.
7. Paragraph 4 of the Circular dated 25.02.1977 reads
as follows:
"4. In the circumstances and in as much as,
pending formation of its own service rules, the
KDDC have adopted the State rules to regulate the
conditions of service of its employees, it is hereby
directed that the rules and conditions which were
applicable to the employees of the dairy Units
referred to above at the time of transfer of these
units to the KDCC in so far as they relate to the
principles laid down in the matters of fixation of
pay and allowances, leave, foreign service and
medical attendance shall continue to be in force to
govern their cases till the KDDC rules are framed
and their option to such rules are finally obtained,
not withstanding the service rules in force in the
units where they are currently working."
8. As could be seen from the said Circular, it was once
again reiterated by the KDDC that pending framing of its
own service rules, the KDDC was adopting the regulation
of the Government and it also made it clear that the rules
- 27 -
NC: 2024:KHC:13569
and conditions which were applicable to the dairy units at
the time of transfer of those units to KMF would also be
according to the principles laid down in the matters of
fixation of pay and allowances, leave, etc., as prevalent in
the service rules. Thus, it cannot therefore be in dispute
that in respect of employees of the KDDC, the KDDC
adopted all the rules applicable to the Government
servants.
9. It is not in dispute that in the year 1982, the
Karnataka Co-operative Milk Producers' Federation Limited
(for brevity, "KMF") was established and as a
consequence, the KDDC stood merged with KMF or
dissolved and the petitioners thereby became the
employees of KMF.
10. It is also pertinent to state here that there was no
question of giving an option to the employees in the
matter of adopting of service rules insofar as it related to
their service conditions in the light of the above Circular. It
appears that the KMF, however, continued to collect the
- 28 -
NC: 2024:KHC:13569
provident fund contribution from the employees and also
contributed its own share of provident fund and,
ultimately, at the time of their retirement, paid them the
provident fund as per the Defined Contributory Provident
Fund Scheme. It is, however, the case of the petitioner
that since they had been treated as a Government servant
and all the rules of Government were being applicable to
them right from 1976, they could not have been denied
pension and were required to be paid the pensionary
benefits as was given to the Government servants.
11. In fact, in the representation given by the
petitioners-employees, they also made a commitment in
the following terms:
"We, the KDDC employees also agree to surrender
the PF amount received. Hence we may be also
sanctioned pension."
12. It was the specific case of the petitioners that on
sanction of pension, they would unconditionally agree for
surrender of provident fund.
- 29 -
NC: 2024:KHC:13569
13. Learned Additional Advocate General sought to place
reliance on the judgment rendered by the Division Bench
in W.P.No.8906/2021 c/w. W.P.No.8030/2020 disposed of
on 22.02.2024 to contend that the claim of the petitioners
would be untenable.
14. It has to be stated here that in W.P.No.8906/2021
c/w. W.P.No.8030/2020, the Division Bench was
considering a situation where the petitioners therein had
been appointed by the Karnataka Silk Industries
Corporation and had opted to be governed by the KSIC
Rules and had chosen not to be governed by the rules
applicable to the Government servants. However, in this
case, as noticed above, in respect of employees of the
KDDC, all the rules applicable to Government servants
were expressly made applicable by way of a Circular and,
therefore, reliance placed on the decision referred to
above would be of no avail.
15. In my view, having regard to the fact that the
Circulars of the years 1976 and 1977 make it abundantly
- 30 -
NC: 2024:KHC:13569
clear that all the service rules applicable to a Government
servants were made applicable to the employees of the
KDDC and the State could not have denied them the
benefit of pension merely on the ground that they had
contributed payment for creation of provident fund.
16. It may be pertinent to state here that in a similar
case, the Government has permitted payment of pension
vide Government Order dated 26.05.2015 to seven
employees of the erstwhile KDDC on them surrendering
the provident fund in the following terms:
"DzÉñÀ ¸ÀASÉå:¥À¸ÀA«Äà 42 PÀºÁªÀÄ 2013
¨ÉAUÀ¼ÀÆgÀÄ, ¢£ÁAPÀ:26.05.2015
¥Àæ¸ÁÛªÀ£ÉAiÀÄ°è «ªÀj¸À¯ÁzÀ CA±ÀUÀ¼À »£É߯ÉAiÀÄ°è, PɼÀPÀAqÀ 7
»A¢£À ¸ÀPÁðj qÉÊj £ËPÀgÀgÀÄUÀ¼ÀÄ ¨ÉAUÀ¼ÀÆgÀÄ qÉÊj/f¯Áè ¸ÀºÀPÁj
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- 31 -
NC: 2024:KHC:13569
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»A¢gÀÄV¸À¨ÉÃPÀÄ JA§ µÀgÀwÛUÉƼÀ¥ÀlÄÖ ¸ÀPÁðgÀªÀÅ ªÀÄAdÆgÁw ¤ÃrzÉ.
PÀæ. ºÉ¸ÀgÀÄ ªÀÄvÀÄÛ ¥ÀzÀ£ÁªÀÄ ¸ÉêÉUÉ ¸ÉÃjzÀ ¤ªÀÈwÛ ¢£ÁAPÀ
¸ÀA. ²æÃ/²æêÀÄw ¢£ÁAPÀ
1. PÉ.JA.°AUÀ¥Àà 20.08.1969 03.08.1993
vÁAwæPÀ C¢üPÁj ¤zsÀ£À
2. PÉ.¹zÀÝ¥Àà 01.10.1972 28.02.2011
qÉÊj D¥ÀgÉÃlgï. zÀeÉð2 ªÀAiÉÆà ¤ªÀÈwÛ
3. «.¥ÀæPÁ±ï 28.12.1972 30.11.2011
ªÉÄPÁå¤PÀ¯ï C¹¸ÀÖAmï ªÀAiÉÆà ¤ªÀÈwÛ
4. ºÉZï.£ÁUÀgÁd 01.05.1974 31.03.2013
G¥À ªÀåªÀ¸ÁÜ¥ÀPÀgÀÄ ªÀAiÉÆà ¤ªÀÈwÛ
5. ªÉÊ.f.¨sÁUÀå®PÀëöäªÀÄä 14.05.1973 30.04.2013
Rjâ/GUÁæt C¢üPÁj ªÀAiÉÆà ¤ªÀÈwÛ
6. ²Ã£À ªÀÄÄSÁj 30.01.1966 31.08.2000
C¢üÃPÀëPÀgÀÄ ªÀAiÉÆà ¤ªÀÈwÛ
7. r.²æãÁxÀ 18.08.1972 31.07.2013
¤zÉÃð±ÀPÀgÀÄ (DqÀ½vÀ.Rjâ) ªÀAiÉÆà ¤ªÀÈwÛ
ಈ ಆ ೇಶ ಂ ನ ಸಾ ೈ ಗಳ ೇ ೆ ಸ ಅನಂತರ
ಕ ಾ ಟಕ ಸಹ ಾ ಾಲು ಮ ಾಮಂಡ%ಯ ಾಗೂ ಅದರ ಅ)ೕನದ ನ
*ೆಂಗಳ+ರು ೈ ಾಗೂ ಇತgÉ -.ಾ ಾಲು ಒಕೂ0ಟಗಳ 1 ೕನ2ೊಳ3ಲು
ಒ452ೆ ಪತ7 8ೕ9ರುವ ೌಕರ 2ೆ <ಾಯಂ ಆ= 1 ೕನ2ೊ% ೊರ9 ರುವ
ಆ ೇಶ ಸಂ<ೆ>.ಎ ೆ@ಎA 152 ೆ9 95 ಾಂಕ 01.02.2000 ರನBಯ
ಾ ಕ ಾ ಟಕ ಸಹ ಾ ಾಲು ಉDಾ5ದಕರ ಮ ಾಮಂಡ%/ *ೆಂಗಳ+ರು
- 32 -
NC: 2024:KHC:13569
ೈ ಾಗೂ ಇತEೆ ಒಕೂ0ಟಗಳ 8ವೃGH ೊಂ ರುವ ೌಕರ 2ೆ ಾಗೂ
ಈಗಲೂ ಮುಂದುವEೆಯುGHರುವ ೌಕರ 2ೆ ಅನBಯ ಾಗುವI ಲ.
ೕ2ೆ ಸ ಾ ೌಕರEೆಂದು ಪ ಗJಸ.ಾದ 8ವೃತH ೌಕರ 2ೆ
ಸ ಾ ರ ಂದ 8ಯKಾನು ಾರ ಲಭ> ಾಗ*ೇ ಾದ 8ವೃGH ೌಲಭ>ವನುM
8ೕಡುವಂDೆ ಾಗೂ ಸದ ೌಲಭ>ಗಳನುM Nಡುಗ ೆ Kಾಡು ಾಗ ಅವರು
ಈ2ಾಗ.ೇ ಕ ಾ ಟಕ ಸಹ ಾ ಾಲು ಮ ಾಮಂಡ%ಯ ಅಥ ಾ ಅದರ
ಅ)ೕನದ ನ -.ಾ ಸಹ ಾ ಾಲು ಒಕೂ0ಟಗ%ಂದ ಅಥ ಾ *ೆಂಗಳ+ರು
ೈ Pಂದ 8ವೃGH ೌಲಭ>ಗಳನುM ಅಥ ಾ ಸBಯಂ 8ವೃGH ಅನುಗ7ಹ
QತHವನುM ಪ ೆ ದRಲ. ಅದನುM (ಸೂಕH ದರದ ಬ9TUಡ ೆ) ಈ ಆ ೇಶ ಂದ
ಪ ೆಯುವ 8ವೃGH ೌಲಭ>ಗ%ಂದ ಕ9ತ2ೊ% ಕ ಾ ಟಕ ಸಹ ಾ ಾಲು
ಮ ಾಮಂಡ%/*ೆಂಗಳ+ರು ೈ /ಸಂಬಂ) ದ -.ಾ ಸಹ ಾ ಾಲು
ಒಕೂ0ಟಗಳV WಾವGಸಲು ಆ ೇX ೆ.
ಕ ಾ ಟಕ ಸಹ ಾ ಾಲು ಮ ಾಮಂಡ%/*ೆಂಗಳ+ರು ೈ /-.ಾ
ಸಹ ಾ ಾಲು ಒಕೂ0ಟಗ%2ೆ ಂ ರು=ಸುವ QತHದ ಸದ ೌಕರರು
8Uೕಜ ೆಯ Zೕ.ೆ ಮುಂದುವ ದ ಅವ)2ೆ ಸದ 8ವೃGH ೊಂ ರುವ
ೌಕರರು ಮ ಾ.ೇಖWಾಲ 2ೆ 4ಂಚJ ವಂG ೆ]ಾ= 8ಯKಾನು ಾರ
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ಜKಾ Kಾ9 ಉ%ದ QಬಲಗನುM Kಾತ7 WಾವGಸಲು ಆ ೇX ೆ.
- 33 -
NC: 2024:KHC:13569
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ಅವರ ಾರಸು ಾರ 2ೆ Nಡುಗ ೆ2ೊ%ಸಲು ಆ ೇX ೆ.
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ೌಲಭ>ಗಳ ೆಚ^ವನುM ಈ ಂ ೆ ]ಾವ .ೆಕ0 Xೕ_ ೆಯ9 ಭ ಸ.ಾ=DೊHೕ
ಅ ೇ .ೆಕ0 Xೕ_ ೆಯ9ಯ ಇದ ೆ0 ತಗಲುವ ೆಚ^ವನುM ಭ ಸತಕ0ದುR.
ಈ ಆ ೇಶವನುM ಆ` ಕ ಇ.ಾ<ೆಯ aಪ5J ಸಂ<ೆ>. ಅಇ 347 ೆಚ^-
4/2014 ಾಂಕ: 24.11.2014 ರ 8ೕ9ರುವ ಸಹಮGಯ ZೕEೆ2ೆ
ೊರ9ಸ.ಾ= ೆ.
PÀ£ÁðlPÀ gÁdå¥Á®gÀ DzÉñÁ£ÀĸÁgÀ
ªÀÄvÀÄÛ CªÀgÀ ºÉ¸Àj£À°è
¸À»/- 26.05.2015
(r.J¸ï.¸ÀÄzÀ±Àð£ï PÀĪÀiÁgï)
¸ÀPÁðgÀzÀ C¢üãÀ PÁAiÀÄðzÀ²ð
¥À±ÀĸÀAUÉÆÃ¥À£É ªÀÄvÀÄÛ «ÄãÀÄUÁjPÉ E¯ÁSÉ
(¥À±ÀĸÀAUÉÆÃ¥À£É)"
17. In the light of the fact that the KMF has already
provided for sanctioning of pension to employees who had
earlier taken the benefit of provident fund, it would be
necessary to direct the State Government to apply the
same principles and pay the pension to the petitioners
after deducting the provident fund and other benefits as
- 34 -
NC: 2024:KHC:13569
has been done in the case of seven other employees under
the Government Order dated 26.05.2015.
18. Four months' time is granted to the State
Government to comply with this order.
19. However, it is made clear that if the petitioners are
required to pay any further sums apart from the sums that
they had already received as provident fund, in order to
entitle them for pension, the same shall be paid by them
after adjusting the provident fund that has already been
paid against the arrears of pension.
20. Writ Petition is accordingly disposed of.
Sd/-
JUDGE
PKS
