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Yallappa S/O Marigoneppa @ ... vs Marigoneppa @ Murigeshappa S/O Sanna
2024 Latest Caselaw 10896 Kant

Citation : 2024 Latest Caselaw 10896 Kant
Judgement Date : 22 April, 2024

Karnataka High Court

Yallappa S/O Marigoneppa @ ... vs Marigoneppa @ Murigeshappa S/O Sanna on 22 April, 2024

                                            -1-
                                                   NC: 2024:KHC-D:6595
                                                    RFA No. 100204 of 2015




                           IN THE HIGH COURT OF KARNATAKA,
                                   DHARWAD BENCH

                        DATED THIS THE 22ND DAY OF APRIL, 2024

                                         BEFORE

                           THE HON'BLE MRS. JUSTICE M.G.UMA

                     REGULAR FIRST APPEAL NO.100204/2015(PAR)

                BETWEEN:

                YALLAPPA
                S/O. MARIGONEPPA @ MURIGESHAPPA
                SHANKARANAHALLI,
                AGE: 35 YEARS, OCC: AGRICULTURE,
                R/O: KODA, TQ: HIREKERUR,
                DIST: HAVERI.
                                                               ...APPELLANT
                (BY SRI RAJASHEKHAR B. HALLI, ADVOCATE FOR
                SRI H.N.GULAREDDY, ADVOCATE)

                AND:

                1.   MARIGONEPPA @ MURIGESHAPPA S/O. SANNA
                     HANUMAPPA SHANKARANAHALLI,
                     AGE: 83 YEARS, OCC: AGRICULTURE,
Digitally            R/O: KODA, TQ: HIREKERUR
signed by            DIST: HAVERI.
MANJANNA E
Location:
High Court of
Karnataka       2.   GANGAMALAVVA
                     W/O. MARIGONEPPA @ MURIGESHAPPA
                     SHANKARANAHALLI,
                     AGE: 73 YEARS, OCC: HOUSE WIFE,
                     R/O: KODA, TQ: HIREKERUR,
                     DIST: HAVERI.

                3.   HANUMATAPPA
                     S/O. MARIGONEPPA @ MURIGESHAPPA
                     SHANKARANAHALLI,
                     AGE: 55 YEARS, OCC: HOUSE WIFE,
                     R/O: KODA, TQ: HIREKERUR,
                     DIST: HAVERI.
                             -2-
                                  NC: 2024:KHC-D:6595
                                   RFA No. 100204 of 2015




4.   GONIBASAPPA
     S/O. MARIGONEPPA @ MURIGESHAPPA
     SHANKARANAHALLI,
     AGE: 49 YEARS, OCC: AGRI.,
     R/O: KODA, TQ: HIREKERUR,
     DIST: HAVERI.

5.   RAMACHANDRAPPA
     S/O. MARIGONEPPA @ MURIGESHAPPA
     SHANKARANAHALLI,
     AGE: 47 YEARS, OCC: AGRI.,
     R/O: KODA, TQ: HIREKERUR,
     DIST: HAVERI.

6.   GONEVVA W/O. RAMAPPA GOKANNAVAR,
     AGE: 51 YEARS, OCC: HOUSEWIFE,
     R/O: KODA, TQ: HIREKERUR,
     DIST: HAVERI.

7.   KAMALAVVA W/O. RAMAPPA MALLUR,
     AGE: 48 YEARS, OCC: AGRI,
     R/O: KODA, TQ: HIREKERUR,
     DIST: HAVERI.

8.   DEVIRAVVA W/O. YALLAPPA HIRIYANNAVAR,
     AGE: 33 YEARS, OCC: HOUSEWIFE,
     R/O: KODA, TQ: HIREKERUR,
     DIST: HAVERI.

9.   HANUMATAPPA S/O. SANNAHANUMAPPA
     SHANKARANAHALLI,
     AGE: 83 YEARS, OCC: HOUSEWIFE
     R/O: KODA, TQ: HIREKERUR,
     DIST: HAVERI.
                                             ...RESPONDENTS
(BY SRI AVINASH BANAKAR, ADVOCATE FOR
R1 TO R6 & R8 AND R9; R7 IS SERVED)

      THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 24.07.2015 PASSED IN
O.S.NO.01/2012 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JMFC., HIREKERUR, PARTLY DECREEING THE SUIT FILED FOR
PARTITION AND SEPARATE POSSESSION AND ETC.,

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                               -3-
                                    NC: 2024:KHC-D:6595
                                      RFA No. 100204 of 2015




                            ORDER

Learned counsel for the appellant has filed a memo

seeking permission to withdraw the appeal.

Memo is accepted. The appeal is dismissed as withdrawn.

SD/-

JUDGE

EM/CT-ASC

 
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