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Sri Virupakshappa S/O Puttappa Kerudi vs Sri Sudeer S/O Shreepad Kurthkoti
2024 Latest Caselaw 10143 Kant

Citation : 2024 Latest Caselaw 10143 Kant
Judgement Date : 8 April, 2024

Karnataka High Court

Sri Virupakshappa S/O Puttappa Kerudi vs Sri Sudeer S/O Shreepad Kurthkoti on 8 April, 2024

                                               -1-
                                                       NC: 2024:KHC-D:6238-DB
                                                       MFA No.102211 of 2023




                            IN THE HIGH COURT OF KARNATAKA,
                                    DHARWAD BENCH
                          DATED THIS THE 8TH DAY OF APRIL, 2024
                                            PRESENT
                             THE HON'BLE MR JUSTICE M.I.ARUN
                                               AND
                          THE HON'BLE MR JUSTICE UMESH M ADIGA
                               MFA NO.102211 OF 2023 (MV-I)
                   BETWEEN:
                   SRI. VIRUPAKSHAPPA S/O PUTTAPPA KERUDI,
                   AGE.76 YEARS, OCC. RETIRED FROM SERVICE,
                   R/O.H.NO.36/1, RAJ NAGAR, HUBBALLI-580029.
                   TQ. HUBBALLI, DIST. DHARWAD
                                                                      ...APPELLANT
                   (BY SRI. SANTOSH D NARGUND, ADVOCATE)
                   AND:
                   1.   SRI. SUDEER S/O SHREEPAD KURTHKOTI,
                        AGE. 53 YEARS, OCC. NOT KNOWN
                        R/O. LGS OLD BLOCK, NAVANEEKETHA APRTMENT
                        ASHOK NAGAR, HUBBALLI-580032, TQ. HUBBALLI,
                        DIST. DHARWAD. (OWNER OF THE VEHICLE
                        BEARING REG.NO.KA-63, J-8979)
VISHAL
NINGAPPA
PATTIHAL           2.   THE MANAGER, NATIONAL INSURANCE COMPANY
Location: HIGH
COURT OF
KARNATAKA
                        LIMITED., DIVISIONAL OFFICE, I FLOOR,
DHARWAD BENCH
Date: 2024.04.10
16:58:55 +0530          HCC BUILDING, PUNE-BENGALURU ROAD,
                        HUBBALLI-580029. TQ. HUBBALLI, DIST. DHARWAD.
                        (INSURER OF VEHICLE BEARING REGN. NO.KA-63, J-8979
                        POLICY NO.610100311910005390
                        POLICY VALID FROM 03.11.2019 TO 02.11.2020)
                                                                  ...RESPONDENTS

                        THIS MFA IS FILED U/S.173(1) OF MOTOR VEHICLES ACT,
                   1988, AGAINST THE JUDGMENT AND AWARD DATED 02.01.2023
                   PASSED IN MVC NO.138/2021 ON THE FILE OF THE PRINCIPAL
                   SENIOR CIVIL JUDGE AND ADDITIONAL MOTOR ACCIDENT CLAIMS
                   TRIBUNAL, HUBBALLI, PARTLY ALLOWING THE CLAIM PETITION FOR
                   COMPENSATION AND SEEKING ENHANCEMENT OF COMPENSATION.
                               -2-
                                      NC: 2024:KHC-D:6238-DB
                                      MFA No.102211 of 2023




     THIS APPEAL, COMING ON FOR ORDERS,            THIS   DAY,
M.I.ARUN, J., DELIVERED THE FOLLOWING:



                         JUDGMENT

The appeal is of the year 2023. Till today the office

objections are not complied with.

2. It appears that the appellant is not interested in

prosecuting the appeal. The appeal is dismissed for

non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

VNP/CT:VP

 
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