Sri Rajanarayana Reddy vs Sri Chikkathatha
2024 Latest Caselaw 10142 Kant

Karnataka High Court

Sri Rajanarayana Reddy vs Sri Chikkathatha on 8 April, 2024

                                          -1-
                                                       NC: 2024:KHC:14420
                                                  MFA No. 8201 of 2017




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 8TH DAY OF APRIL, 2024

                                       BEFORE
                         THE HON'BLE MR JUSTICE R. NATARAJ
               MISCELLANEOUS FIRST APPEAL NO. 8201 OF 2017 (CPC)


               BETWEEN:

               SRI. RAJANARAYANA REDDY,
               S/O LATE HANUMA REDDY,
               AGED 70 YEARS,
               R/O. HOODI VILLAGE,
               K.R.PURAM HOBLI,
               MAHADEVAPURA POST,
               BANGALORE - 560 048.
                                                             ...APPELLANT
               (BY SRI. JAGADEESWARA N R., ADVOCATE)


               AND:
Digitally
signed by BS   1.    SRI. CHIKKATHATHA
RAVIKUMAR
Location:            S/O VAYANKATAPPA,
HIGH COURT           AGED 83 YEARS,
OF
KARNATAKA            R/O SADARAMANGALA VILLAGE,
                     K.R.PURAM HOBLI,
                     KADUGODI POST,
                     BANGALORE - 560 048.

               2.    SRI. S.K.VENKATESH
                     S/O KENCHAPPA,
                     AGED 62 YEARS,
                     R/O SADARAMANGALA VILLAGE,
                     K.R.PURAM HOBLI,
                              -2-
                                       NC: 2024:KHC:14420
                                    MFA No. 8201 of 2017




     KADUGODI POST,
     BANGALORE - 560 048.

3.   SRI. CHANDRAKANTH,
     S/O. LATE HANUMANTHAPPA JADHAV,
     AGED 63 YEARS,
     R/O. 22, I CROSS, MLA LAYOUT,
     R.T.NAGAR,
     BANGALORE - 560 032.

4.   SRI. RAJENDRA NARAYANA RAO BHOSALE,
     S/O. NARAYANA RAO BHOSALE,
     AGED 51 YEARS,
     C/O C.H.JADAV,
     R/O 22, I CROSS, MLA LAYOUT,
     R.T.NAGAR, BANGALORE - 560 032.
                                        ...RESPONDENTS


(BY SRI. KUMAR J.C., ADVOCATE FOR C/R4;
    SRI.CHANDRAKANTH PATIL K., ADVOCATE FOR R3;
    (NOTICE NOT ORDERED IN RESPECT OF R2))



      THIS MFA IS FILED UNDER ORDER XLIII RULE 1(r) OF
THE CPC, AGAINST THE ORDER DATED 12.09.2017 PASSED ON
I.A.NO.1 IN O.S.NO.5437/2017 ON THE FILE OF THE XIX
ADDITIONAL    CITY   CIVIL   AND   SESSIONS   JUDGE    AT
BANGALORE CITY (CCH-18), DISMISSING I.A.NO.1 FILED
UNDER ORDER 39 RULE 1 AND 2 R/W SECTION 151 OF CPC.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                   -3-
                                              NC: 2024:KHC:14420
                                           MFA No. 8201 of 2017




                              JUDGMENT

Learned counsel for the appellant submits that the

appeal has become infructuous since the suit from which

the present appeal arises was disposed off.

2. In view of the aforesaid submission, appeal is

dismissed as having become infructuous.

Sd/-

JUDGE

SMJ