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The Pr Commissioner Of Income Tax Cit (A) vs Shri Praveen Kumar
2024 Latest Caselaw 10137 Kant

Citation : 2024 Latest Caselaw 10137 Kant
Judgement Date : 8 April, 2024

Karnataka High Court

The Pr Commissioner Of Income Tax Cit (A) vs Shri Praveen Kumar on 8 April, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                                    -1-
                                                          NC: 2024:KHC:14429-DB
                                                             ITA No. 21 of 2021




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 8TH DAY OF APRIL, 2024
                                              PRESENT
                            THE HON'BLE MR JUSTICE S.G.PANDIT
                                                    AND
                          THE HON'BLE MR JUSTICE C.M. POONACHA
                            INCOME TAX APPEAL NO. 21 OF 2021
                   BETWEEN:

                   1.   THE PR COMMISSIONER OF INCOME TAX CIT (A)
                        5TH FLOOR BMTC BUILDING
                        80 FEET ROAD KORMANGALA
                        BENGALURU-560095

                   2.   THE ASSISTANT COMMISSIONER OF INCOME-TAX
                        CIRCLE-3(2)(1)
                        2ND FLOOR BMTC BUILDING
                        80 FEET ROAD KORMANGALA
                        BENGALURU-560095
                                                                    ...APPELLANTS

                   (BY SRI. RAVI RAJ Y. V., ADV.)

                   AND:
Digitally signed
by A K             SHRI PRAVEEN KUMAR
CHANDRIKA
                   NO.222 K H RANGANATHA COLONY
Location: HIGH
COURT OF           MAIN ROAD
KARNATAKA          OPP BHEL MYSORE ROAD
                   BENGALURU-560040
                   PAN ADDPK 6151G
                                                                    ...RESPONDENT
                   (BY SRI. PRANAV KRISHNA, ADV. FOR
                    SRI ANKUR P.D., ADV.)

                        THIS APPEAL IS FILED THE ABOVE ITA/INCOME TAX APPEAL
                   UNDER SECTION 260-A OF INCOME TAX ACT 1961, ARISING OUT OF
                   ORDER DATED 29/05/2020 PASSED IN ITA NO.3344/BANG/2018,
                   FOR THE ASSESSMENT YEAR 2013-2014 AND ETC.
                                  -2-
                                           NC: 2024:KHC:14429-DB
                                              ITA No. 21 of 2021




     THIS APPEAL, COMING ON FOR ORDERS,               THIS   DAY,
S.G.PANDIT J., DELIVERED THE FOLLOWING:

                              JUDGMENT

Learned counsel Sri.Y.V.Ravi Raj would submit that

in view of the Circular bearing No.5/2024

[F.No.279/MISC.142/2007-ITJ(PT.)], dated 15.03.2024,

appeal would no more survive for consideration.

2. Placing the submission of learned counsel for

the appellants on record, appeal stands dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

NC CT:bms

 
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