Basappa S/O Late Nagappa vs Smt. Danamma W/O Nadavi Nagappa
2024 Latest Caselaw 10007 Kant

Karnataka High Court

Basappa S/O Late Nagappa vs Smt. Danamma W/O Nadavi Nagappa on 5 April, 2024

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                                                           NC: 2024:KHC-D:6170-DB
                                                            RFA No.100425 of 2017




                        IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                  DATED THIS THE 5TH DAY OF APRIL, 2024

                                                PRESENT

                                THE HON'BLE MR JUSTICE E.S.INDIRESH

                                                  AND

                        THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                            REGULAR FIRST APPEAL NO.100425 OF 2017 (PAR/POS)


                       BETWEEN:

                       BASAPPA S/O. LATE NAGAPPA
                       AGE: 64 YEARS, OCC: AGRICULTURE,
                       R/O: SHANAVASPUR VILLAGE,
                       TQ: SIRUGUPPA, DIST: BALLARI-583120.
                                                                     ...APPELLANT
                       (BY SRI.GODE NAGARAJ, ADVOCATE)


                       AND:

SHIVAKUMAR             1.   SMT. DANAMMA W/O. NADAVI NAGAPPA
HIREMATH
                            AGE: 48 YEARS, OCC: AGRICULTURE,
Location: HIGH COURT
OF KARNATAKA
DHARWAD BENCH
                            R/O: SHANAVASPUR VILLAGE,
Date: 2024.04.06
10:28:05 +0530              TQ: SIRUGUPPA, DIST: BALLARI-583120.

                       2.   SMT. HULIGAMMA W/O. LATE SANNASUNKAPPA
                            AGE: 43 YEARS, OCC: AGRICULTURE,
                            R/O: BADANAHATTI VILLAGE,
                            TQ AND DIST: BALLARI-583116.

                       3.   SMT. IRAMMA W/O. HONNUR
                            D/O. LATE SANNASUNKAPPA,
                            AGE: 33 YEARS, OCC: AGRICULTURE,
                            R/O: YERRANGALI VILLAGE,
                            TQ AND DIST: BALLARI-583116.
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                                   NC: 2024:KHC-D:6170-DB
                                    RFA No.100425 of 2017




4.   SMT. SHAVANTHARAMMA
     W/O. LATE SHAIKAPPA
     AGE: 40 YEARS, OCC: AGRICULTURE,
     R/O: BEHIND GOVERNMENT BUS-STAND,
     ADONI, ANDHRA PRADESH-518301.

5.   UMESH S/O. LATE SHAIKAPPA
     AGE: 27 YEARS, OCC: AGRICULTURE,
     R/O: BEHIND GOVERNMENT BUS-STAND,
     ADONI, ANDHRA PRADESH-518301.

6.   NAGARAJ S/O. LATE LAKSHMAPPA
     AGE: 42 YEARS, OCC: AGRICULTURE,
     R/O. KURUGODU VILLAGE,
     TQ AND DIST: BALLARI-583116.

7.   SHIVAPPA S/O. LATE LAKSHMAPPA
     AGE: 37 YEARS, OCC: AGRICULTURE,
     R/O. SHANAVASAPURA VILLAGE,
     TQ: SIRUGUPPA, DIST: BALLARI-583120.

8.   HONNURAPPA S/O. LATE VEERABASAPPA
     AGE: 53 YEARS, OCC: AGRICULTURE,
     R/O: SHANAVASAPURA VILLAGE,
     TQ: SIRUGUPPA, DIST: BALLARI-583120.
                                            ...RESPONDENTS

(R1, R4, R5 AND R7 ARE SERVED AND UNREPRESENTED)
(NOTICE TO R2, R3 AND R6 HELD SUFFICIENT)
(APPEAL AGAINST R8 IS ABATED)

      THIS RFA FILED UNDER SEC. 96 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 19.03.2016 PASSED IN
O.S.NO.131/2009 ON THE FILE OF THE SENIOR CIVIL JUDGE,
SIRUGUPPA, DECREEING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
E.S. INDIRESH, J., DELIVERED THE FOLLOWING:
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                                     RFA No.100425 of 2017




                          ORDER

The appeal abates for not taking steps to bring on

record the legal representatives of the deceased appellant.

Sd/-

JUDGE

Sd/-

JUDGE

KMS