Sri. Srinivas vs The Deputy Commissioner
2023 Latest Caselaw 6851 Kant

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                                                             NC: 2023:KHC:35363
                                                           WP No. 20146 of 2023




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 27TH DAY OF SEPTEMBER, 2023

                                                  BEFORE
                           THE HON'BLE MR JUSTICE S SUNIL DUTT YADAV
                           WRIT PETITION NO. 20146 OF 2023 (KLR-RES)
                      BETWEEN:

                      1.    SRI. SRINIVAS
                            S/O LATE NARASAPPA
                            AGED ABOUT 48 YEARS
                            R/AT LAGUMENAHALLI VILLAGE
                            BIDARAHALLI HOBLI
                            BANGALORE EAST TALUK
                            BANGALORE - 560 049.
                                                                  ... PETITIONER
                      (BY SRI. M SHIVAPRAKASH., ADVOCATE)

                      AND:

                      1.    THE DEPUTY COMMISSIONER
Digitally signed by         BANGALORE URBAN DISTRICT
VIJAYA P
Location: HIGH
                            KANDAYA BHAVAN
COURT OF                    BANGALORE - 560 009.
KARNATAKA


                      2.    THE ASSISTANT COMMSSIONER
                            BANGALORE EAST SUB DIVISION
                            KANDAYA BHAVAN
                            BANGALORE - 560 009

                      3.    THE TAHASILDAR
                            BANGALORE EAST
                            OFFICE AT K.R PURA,
                            BANGALORE- 560 043
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                                        NC: 2023:KHC:35363
                                    WP No. 20146 of 2023




4.   THE DEPUTY TAHASILDAR
     BIDARAHALLI HOBLI
     OFFICE AT BIDARAHALLI
     K.R PURA HOBLI,
     BANGALORE EAST TALUK
     BANGALORE - 560 043.

5.   SMT. GOWRAMMA
     W/O LATE SUBBANNA
     AGED ABOUT 70 YEARS

6.   SRI. ANJINAPPA
     S/O LATE SUBBANNA
     AGED ABOUT 45 YEARS

7.   SRI. MUNEGOWDA
     S/O LATE SUBANNA
     AGED ABOUT 40 YEARS

     SL. NOS. 5 TO 6 ARE RESIDENTS OF
     KURUBARAHALLI
     DEVANAHALLI TALUK
     BANGALORE DISTRICT
     PIN - 562 110.
                                          ... RESPONDENTS
(BY SMT. ANUKANKSHA KALKERI, HCGP FOR R1 TO R4)

     THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA, PRAYING TO i) CALL FOR THE
ENTIRE RECORDS FROM THE OFFICE OF THE R1 TO R4, IN
RESPECT OF THE LAND BEARING SY. NO. 23/2 OF
LAGUMENAHALLI, BIDARAHALLI HOBLI, BANGALORE EAST AND
TO ISSUE WRIT IN THE NATURE OF MANDAMUS DIRECTING
THE RESPONDENT NOS.1 TO 4 AUTHORITIES TO CONSIDER
AND PASS APPROPRIATE ORDER IN THE LIGHT OF JUDGMENT
PASSED IN RFA 1330/2002 DATED 05.12.2018 R.P. NO.1/2019
DATED 14/07/2023 AND REPRESENTATION GIVEN DATED
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                                                  NC: 2023:KHC:35363
                                               WP No. 20146 of 2023




14/08/2023 AT ANNEXURES B, C & E TAKING INTO
CONSIDERATION THE TIME DURATION FOR APPEAL PERIOD OF
90 DAYS AND ETC.

      THIS W.P. COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:


                             ORDER

The learned counsel for petitioner has filed a memo

which reads as hereunder:

"The counsel for the petitioner most respectfully pray that this Hon'ble court be pleased to permit the petitioner to withdraw the petition as having become infructuous. The same may be taken on record."

The memo is taken on record.

2. Accordingly, the petition is dismissed as

withdrawn.

Sd/-

JUDGE

Np/-