S Jayaramu vs Deputy Commissioner
2023 Latest Caselaw 6691 Kant

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                                                           NC: 2023:KHC:34585
                                                         RSA No. 2443 of 2018




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 21ST DAY OF SEPTEMBER, 2023

                                             BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                   REGULAR SECOND APPEAL NO. 2443 OF 2018 (DEC/INJ)

                   BETWEEN:

                   1.    S. JAYARAMU
                         S/O LATE GENDESIDDAPPA,
                         AGED ABOUT 56 YEARS
                         R/O. 8TH INDAVALU VILLAGE,
                         KOTHATHI HOBLI,
                         MANDYA TALUK-571401.
                                                                 ...APPELLANT
                                    (BY SRI RAJA L., ADVOCATE)
                   AND:

                   1.    DEPUTY COMMISSIONER
                         MANDYA DISTRICT
                         MANDYA-571 401.
Digitally signed
by SHARANYA T
                   2.    CHIEF EXECUTIVE OFFICER
Location: HIGH
COURT OF                 ZILLA PANCHAYATHI,
KARNATAKA                MANDYA DISTRICT
                         MANDYA-571 401.

                   3.    THE EXECUTIVE OFFICER
                         TALUK PANCHAYATH,
                         MANDYA-571401.

                   4.    THE SECRETARY
                         INDAVALU GRAMA PANCHAYATH
                         KOTHATHI HOBLI,
                         MANDYA TALUK
                         MANDYA-571 401.
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                                      NC: 2023:KHC:34585
                                    RSA No. 2443 of 2018




5.   JAYARAMU
     S/O LATE KARIBORANA HONNAIAH
     AGED ABOUT 54 YEARS

6.   CHIKKASIDDAMMA
     W/O NINGEGOWDA,
     AGED ABOUT 54 YEARS,

7.   CHIKKANANJAIAH
     S/O LATE BOKKEGOWDA,
     AGED ABOUT 64 YEARS,

8.   CHIKKANANJAIAH
     S/O LATE KAPANI NANJAIAH,
     AGED ABOUT 59 YAERS,

9.   C. KRISHNA
     S/O CHOWDAIAH @ SANNAIAH,
     AGED ABOUT 59 YEARS,

10. NANJEGOWDA
    S/O KAPANIGOWDA,
    AGED ABOUT 44 YEARS,

11. L.SHANKARA
    S/O LATE LINGAIAH,
    AGED ABOUT 59 YEARS,

12. NANJEGOWDA
    S/O HONNA KALASEGOWDA,
    AGED ABOUT 54 YEARS,

13. DEVARAJU
    S/O NANJAIAH @ CHIKKEGOWDA,
    AGED ABOUT 49 YEARS,

14. SHANKARA
    S/O NINGEGOWDA,
    AGED ABOUT 34 YEARS,
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                                        NC: 2023:KHC:34585
                                      RSA No. 2443 of 2018




15. CHANDRA
    S/O NINGEGOWDA,
    AGED ABOUT 32 YEARS,

    R-5 TO R-15 ALL ARE
    R/O. INDAVALU VILLAGE
    KOTHATHI HOBLI,
    MANDYA TALUK-571 401.
                                           ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 24.08.2018
PASSED IN R.A.NO.17/2016 ON THE FILE OF THE PRINCIPAL
SENIOR CIVIL JUDGE, MANDYA, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 26.02.2016
PASSED IN O.S.NO.473/2009 ON THE FILE OF THE PRINCIPAL
CIVIL JUDGE AND JMFC, MANDYA.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

The Learned counsel for appellant submits that

the appellant is no more and hence the counsel could not

take the steps from last one year and also submits that

the legal representatives of the deceased appellant are not

co-operating with the counsel to bring them on record.

Hence, the counsel submission is taken on record and due

NC: 2023:KHC:34585 RSA No. 2443 of 2018

to non filing of legal representatives application, the

appeal is dismissed as abated.

Sd/-

JUDGE

RHS